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Rajya Sabha
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Rules of Procedure and Conduct of Business in the Council of States

Preface

1. Rules of Procedure and Conduct of Business in the Council of States (Eighth Edition)
2. Rules of Procedure and Conduct of Business in the Council of States (Seventh Edition)
3. Rules of Procedure and Conduct of Business in the Council of States (March 2005)
Officers responsible for supply of the information for the Rules of Procedure and Conduct of Business in the Rajya Sabha

Shri Mukul Pande, Joint Secretary (M)
Tel: 23034693 
emailid

Shri S.K. Tripathi,
Director (Bills)
Tel: 23034967
emailid

Legislative Section
Tel: 23034727
emailid

Note:  Rules of Procedure and Conduct of Business in the Council of States have been formulated under Article 118 of the Constitution wherein each House of Parliament  required to make rules for regulating its procedure and conduct of business. 
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