CASE NO |
SUBJECT |
SOURCE/REFERENCE |
[1. ] |
[Alleged mollified arrest and subsequent release on bail of a
member ](pdf Size:62.7KB) |
11th Report, 14.8.1967 |
[2. ] |
[Alleged arrest of a member and thereby preventing him
from attending the sitting of the House ](pdf Size:47.4KB) |
R.S Deb, 23.12.1969 |
[3. ] |
[Alleged ill-treatment of members in jail ](pdf Size:64.6KB) |
R.S Deb, 18.08.1970 |
[4. ] |
[(i) Arrest of a member and alleged ill-treatment
meted out to him while in detention ]
[(ii) Delay in sending intimation about the arrest of
a member,Arrest of Shri Sadashiv Bagaitkar, a member ](pdf Size:54.6KB)
|
21st Report, 09.09.1981
24th Report,
09.03.84 |
[5. ] |
[Arrest of Shri
Hukmdeo Narayan Yadav, a member.
](pdf Size:42.7KB)
|
21st Report, 09.09.1981 |
[6. ] |
[Alleged failure of the Police to send
appropriate information to the Chairman about the arrest of a
member. ](pdf Size:43.4KB)
|
R.S.Deb, 25.9.64
cc. 3028-30
28.9.64, cc 3273-76 |
[7. ] |
[Alleged incorrect information furnished to the House
about the arrest of the two members by a magistrate and alleged wrong
statement made in the House by a Minister about their arrest ](pdf Size:48.5KB)
|
R.S.Deb 25.11.66, 5.12.66 |
[8. ] |
[Delay in intimation of arrest and release of a member ]
(pdf Size:39.9KB)
|
R.S.Deb 30.8.73 |
[9. ] |
[(i)Arrest of a member and alleged ill-treatment meted
out to him while in detention. ]
[ (ii)Delay in sending intimation about the arrest of a member ].
(pdf Size:32.9KB)
|
21st Report, 9.9.81 |
[10. ] |
[Alleged molestation of members of Parliament by
police ].
(pdf Size:54.9KB)
|
R.S.Deb 31.7.67 |
[11. ] |
[Alleged assault on a member by police ] (pdf Size:47.4KB)
|
R.S.Deb 19.2.74
14.5.1974 |
[12. ] |
[Alleged assault on a member by Police ] (pdf Size:47.9KB)
|
16th Report,
14.5.75 |
[13. ] |
[(i) Laying of allegedly distorted minutes of Committee
on Public Undertakings on the Table of the House ]
[ (ii) Request of the Chairman to reconsider his earlier
ruling on a question of privilege; and ]
[ (iii) Status of members of Rajya
Sabha on Committee on Public Undertakings. ] (pdf Size:59.7KB)
|
R.S.Deb, 26.7.82 |
[14. ] |
[(i) Association of members of Rajya Sabha with
Committee on Public Undertakings ]
[ (ii)Alleged criticism of the ruling of the Chairman in
an editorial and an article published in two newspapers ] (pdf Size:46.8KB)
|
R.S.Deb, 2.8.82 |
[15. ] |
[Alleged disregard of an assurance given to the House by
a Minister ](pdf Size:59.4KB)
|
R.S.Deb, 12.2.64
cc 215-220 |
[16. ] |
[Alleged censoring of mail of members ](pdf Size:48.3KB)
|
R.S.Deb, 31.8.81 |
[17. ] |
[Alleged censoring of mail of a member ] (pdf Size:52.8KB)
|
R.S.Deb, 8.3.84 |
[18. ] |
[Production of certain 'documents in the
custody of the Secretariat of the House before Election Tribunal,
Calcutta. ] (pdf Size:40.3KB)
|
1st Report, 1.5.1958 |
[19. ] |
[Expulsion of a member from the House for
misconduct. ]
(pdf Size:84.5KB) |
R.S.Deb, 2.9.76
cc 8-12 |
[20. ] |
[Procedure to be followed by police when a member states
something on the floor of the House which may be directly relevant to
investigation of a criminal case ]. (pdf Size:77.2KB) |
12th report, 6.12.68 |
[21. ] |
[Physically restraining a member from addressing the
House by another member ] (pdf Size:53.2KB) |
R.S.Deb,21.2.78,
22.2.78
|
[22. ] |
[Alleged harassment of a member by his Parliamentary
party for asking a question in the House ] (pdf Size:51.5KB) |
R.S.Deb, 3.8.71
|
[23. ] |
[Increase
in postal tariff on the eve of the Budget
Session ]
(pdf Size:58.8KB) |
R.S.Deb, 19.2.82
cc 172-74,183-85
|
[24. ] |
[Alleged misuse of powers and threat to members of
Madhya Pradesh Assembly by the Prime Minister. ] (pdf Size:58.8KB) |
R.S.Deb, 31.7.67
|
[25. ] |
[Alleged intimidation of members of Parliament by
Ministers/members in Congress Parliamentary Party Executive meeting ] (pdf Size:51.5KB) |
R.S.Deb, 21.12.67
|
[26. ] |
[Reported proposal of a Parliamentary Party to take
disciplinary action against a member for certain observations made in the
House ] (pdf Size:59.0KB) |
R.S.Deb, 14.3.69
|
[27. ] |
[Alleged threat of disciplinary action by Congress
President to a member who announced his intention not to vote for his Party
candidate in Presidential election. ] (pdf Size:50.8KB) |
R.S.Deb, 13.8.69
|
[28 ]. |
[Eviction of a member from the Parliament House Estate. ]
(pdf Size:48.8KB) |
R.S.Deb, 29.8.72 |
[29 ]. |
[Reported statement by Prime Minister about abolition of
the House ] (pdf Size:51.6KB) |
R.S.Deb, 5.3.79 |
[30 ].
|
[(i) Laying of allegedly distorted minutes of Committee
of Public Undertakings on the Table of the House; ]
[ (ii) Request to the Chairman to reconsider his earlier
ruling on a question of privilege; and ]
[ (iii) Status of members of Rajya Sabha on Committee on
Public Undertakings. ] (pdf Size:34.2KB) |
R.S.Deb, 25.7.82
|
[31 ].
|
[Notice received by the Chairman from the Supreme Court
in the matter of Special Reference under Article 143 of the Constitution
regarding Presidential Election ]. (pdf Size:60.1KB) |
R.S.Deb, 9.5.74
|
[32 ]. |
[Alleged disrespect shown to the House by a Minister by
leaving in the midst of a discussion on a matter relating to his Ministry ].
(pdf Size:53.2KB) |
RS Deb, 21.3.78
cc 126-27,136-37
|
[33 ]. |
[Expulsion of a member from the House for misconduct ]
(pdf Size:51.9KB) |
R.S.Deb, 2.9.76
cc 8-12 |
[34 ]. |
[Alleged making of a wrong statement in the House by a
Minister ]. (pdf Size:50.5KB) |
R.S.Deb, 4.3.65
|
[35. ] |
[Alleged incorrect statement made by a Minister in the
House ]
(pdf Size:60.0KB) |
R.S.Deb, 26.8.66
|
[36. ] |
[Alleged misleading statement made by a Minister in the
House.
](pdf Size:53.3KB) |
R.S.Deb, 7.9.66, 9.9.66 |
[37 ]. |
[Alleged incorrect information furnished to the House
about the arrest of two members by a magistrate and alleged wrong statement
made in the House by a Minister about their arrest ](pdf Size:42.9KB) |
R.S.Deb, 25.11.66, 5.12.66
|
[38. ] |
[Alleged misleading of the House by Ministers regarding
reported arrest of a police officer ] (pdf Size:58.4KB) |
R.S.Deb, 29.1.80, 30.1.80
cc121-134, 2.2.80
cc 53-55 |
[39. ] |
[Alleged misleading statement made by a Minister in the
House
](pdf Size:58.9KB) |
R.S.Deb, 8.7.80, 6.8.80 |
[40 ]. |
[Alleged misleading of the House by a Minister and
alleged casting of reflections on the Minister by a journalist ] (pdf Size:72.0KB) |
R.S.Deb, 11.9.81 |
[41 ]. |
[Alleged misleading of the House by a Minister ](pdf Size:51.7KB) |
R.S.Deb, 8.12.83 |
[42 ]. |
[Unfair and mendacious reporting of proceedings of the
House and casting reflections on a member ]. (pdf Size:54.3KB) |
3rd report, 6.3.59 |
[43 ]. |
[Misreporting of the proceedings of the House by a
newspaper ]
(pdf Size:58.8KB) |
R.S.Deb, 9.9.64
cc 538-40, 11.9.64
cc 986-88 |
[44. ] |
[Alleged misreporting of the proceedings of the House by
a newspaper ] (pdf Size:50.9KB) |
R.S.Deb, 12.8.66 |
[45. ] |
[Alleged misreporting of the proceedings of the House. ]
(pdf Size:49.7KB) |
R.S.Deb, 1.6.72 |
[46 ]. |
[Alleged misrepresentation of a member's speech in the
House by a newspaper ] (pdf Size:51.7KB) |
R.S.Deb, 27.3.73 |
[47. ] |
[Alleged misreporting of the proceedings of the House by
a newspaper ] (pdf Size:63.2KB) |
1.8.73, 23.8.73 |
[48. ] |
[Alleged misreporting of proceedings of the House by a
newspaper ] [ ](pdf Size:56.1KB) |
R.S.Deb, 10.5.78
cc 174-75 |
[49 ]. |
[Alleged making of false statements and imputing of
motives to a member by a newspaper in regard to his speech in the House ].
(pdf Size:62.7KB) |
18th report, 17.3.80 |
[50 ]. |
[Misreporting of a member's speech by a news. paper
](pdf Size:53.1KB) |
R.S.Deb, 24.7.80 |
[51. ] |
[Describing of Finance (No. 2) Bill, 1980 as Finance (No
2) Act, 1980 in a book by a publisher before the said Bill had been passed by
Parliament ]. (pdf Size:90.2KB) |
19th report, 3.12.80 |
[52 ]. |
[Alleged misreporting of the proceedings of the House by
a newspaper ](pdf Size:51.4KB) |
R.S.Deb, 18.3.81 |
[53 ]. |
[Misreporting of a member's speech by a newspaper ]
(pdf Size:50.3KB) |
R.S.Deb, 29.4.81 |
[54 ]. |
[Misreporting of
proceedings of the House by a newspaper ](pdf Size:52.0KB) |
R.S.Deb, 18.8.81 |
[55 ]. |
[Alleged misrepresentation and distortion by a newspaper
of a ruling given by the Chairman ](pdf Size:66.3KB) |
22nd report, 12.3.82 |
[56 ]. |
[Misreporting of proceedings of the House by a newspaper ]
(pdf Size:51.3KB) |
R.S.Deb, 19.2.82 |
[57. ] |
[Distortion of the proceedings of the House by the
A.I.R. and Doordarshan ](pdf Size:51.3KB) |
R.S.Deb, 12.8.85 |
[58 ]. |
[Attributing motives to a Minister in respect of a
statement made by him in the House ].(pdf Size:69.3KB) |
13th report, 11.6.71 |
[59. ] |
[Alleged imputation of motives to a member by a
newspaper for being absent from the House during voting on a Bill ].
(pdf Size:57.5KB) |
14th report, 17.6.71 |
[60 ]. |
[Alleged imputation of motives to a member for his
speech in the House. ] (pdf Size:54.9KB) |
R.S.Deb, 7.4.72, 7.8.72 |
[61 ]. |
[Alleged imputation of motives to a member by a
newspaper for his speech in the House ].(pdf Size:59.4KB) |
R.S.Deb, 10.12.73 |
[62 ]. |
[Alleged making of false statements and imputing of
motives to a member by a newspaper in regard to his speech in the House.
](pdf Size:43.6KB) |
18th report, 17.3.80 |
[63. ] |
[Non-acceptance of recommendation of Subordinate
Legislation Committee by Government. ] (pdf Size:58.8KB) |
R S Deb, 28.8.56 |
[64. ] |
[Non-disclosure of certain information by a Minister in
the House ]. (pdf Size:50.8KB) |
R S Deb, 7.5.65, 8.5.65 |
[65 ]. |
[Alleged withholding of information from the House by a
Minister during a discussion on a Calling Attention matter ].(pdf Size:64.5KB) |
R.S.Deb, 26.3.75 |
[66 ]. |
[Allegedly not making available to Committee on public
Undertagings a file of a Ministry required in connection with the examination
of a subject taken up by that Committee ] (pdf Size:57.5KB) |
R.S.Deb, 14.7.82 |
[67. ] |
[Physically restraining a member from addressing the
House by another member ](pdf Size:43.2KB) |
R.S.Deb, 21.2.87 |
[68 ]. |
[Alleged exclusion of members of Rajya Sabha from
certain Committees of a State Government ]. (pdf Size:57.0KB) |
R.S.Deb, 16.8.83 |
[69 ]. |
[Alleged misuse of powers and threat to members of
Madhya Pradesh Assembly by the Prime Minister ](pdf Size:43.5KB) |
R.S.Deb, 31.7.67, 2.8.67 |
[70 ]. |
[Alleged intimidation of members of Parliament by
Ministers/members' in Congress Parliamentary Party Executive meeting. ] (pdf Size:41.0KB) |
R.S.Deb, 21.12.67 |
[71 ]. |
[Reported proposal of a Parliamentary Party to take
disciplinary action against a member for certain observations made in the
House. ](pdf Size:43.7KB) |
R.S.Deb, 21.12.67 |
[72 ]. |
[Alleged threat of disciplinary action by Congress
President to a member who announced his intention not to vote for his Party
candidate in Presidential election. ] (pdf Size:43.8KB) |
R.S.Deb, 13.8.69 |
[73 ]. |
[Alleged harassment of a member by his Parliamentary
Party for asking a question in the House ] (pdf Size:32.2KB) |
R.S.Deb, 3.8.71 |
[74 ]. |
[Circulation of copies of Finance Bill before its
introduction in Lok Sabha ](pdf Size:59.9KB) |
R.S.Deb, 2.3.70, 12.3.70 |
[75. ] |
[Describing of Finance (No. 2) Bill, 1980. as Finance
(No. 2) Act 1980 in a book by a publisher before the said Bill had been
passed by Parliament ] (pdf Size:45.8KB) |
19th report, 3.12.80 |
[76. ] |
[Publication in newspaper of certain extracts from the
uncorrected proceedings of the House ] (pdf Size:50.1KB) |
R.S.Deb, 5..5.53 |
[77 ]. |
[Refusal of permission by an Officer of a State
Government to some news papers to publish a detailed report of proceedings of
the House ](pdf Size:57.2KB) |
R.S.Deb, 2.3.81 |
[78 ]. |
[Banning of processions before Parliament House by Lt.
Governor ]. (pdf Size:51.1KB) |
R.S.Deb, 14.11.66 |
[79 ]. |
[Unfair and mendacious reporting of proceedings of the
House and casting reflections on a member ].(pdf Size:43.1KB) |
R.S.Deb, 9.9.64,
cc 538-540 |
[80 ]. |
[Reflections on a member on account of his speech in House by a
newspaper ](pdf Size:49.9KB) |
R.S.Deb, 8.5.62
cc 2279-2282 |