PRACTICE AND PROCEDURE SERIES

[1.THE UPPER HOUSE OF INDIAN PARLIAMENT (pdf Size:35.1KB) ]	[2. NOMINATED MEMBERS OF THE RAJYA SABHA] (pdf Size:23.9KB)
[3. LEADER OF THE HOUSE(pdf Size:17.7KB) ]	[4. PRESIDENT'S ADDRESS AND MOTION OF THANKS] (pdf Size:19.1KB)
[5. QUESTIONS AND HALF-AN-HOUR DISCUSSION]	[6. LEGISLATIVE PROCEDURE IN THE RAJYASABHA] (pdf Size:39.9KB)
[7. MOTIONS, RESOLUTIONS AND SHORT DURATION] DISCUSSIONS(pdf Size:23.6KB)	[8. CALLING ATTENTION (pdf Size:19.3KB) ]
[9. SPECIAL MENTIONS(pdf Size:19.1KB) ]	[10. FINANCIAL PROCEDURE (pdf Size:20.8KB) ]
[11. COMMITTEES OF RAJYA SABHA (pdf Size:32.8KB) ]	[12. COMMITTEE ON PETITIONS (pdf Size:30.8KB) ]
[13. COMMITTEE ON SUBORDINATE LEGISLATION] (pdf Size:26.9KB)	[14. COMMITTEE ON GOVERNMENT ASSURANCES] (pdf Size:25.5KB)
[15. COMMITTEE ON PAPERS LAID ON THE TABLE (pdf Size:23.9KB) ]	[16. Committee on Ethics(pdf Size:25.4KB) ]
[17. PARLIAMENTARY DECORUM AND ETIQUETTES] (pdf Size:37.4KB)	[18. PERSONAL EXPLANATION BY MEMBERS (pdf Size:14.3KB) ]
[19. VOTING AND DIVISION(pdf Size:22.8KB)]	[20. POINTS OF ORDER(pdf Size:28.5KB) ]
[21. VISITORS' GALLERIES](pdf Size:22.2KB)	[22. PARLIAMENTARY PRIVILEGES ](pdf Size:97.7KB)
23. RAJYA SABHA - IT'S CONTRIBUTION TO INDIAN POLITY](pdf Size:121KB)	[24. HOW TO BE AN EFFECTIVE LEGISLATOR ]
[25. ROLE OF THE LEADER OF THE HOUSE, LEADER OF THE OPPOSITION AND WHIPS]	[26. EXECUTIVE–ITS ACCOUNTABILITY TO PARLIAMENT]
Officers responsible for supply of the information for the Practice and Procedure Series :
Shri S. D. Nautiyal Joint Secretary (LR) 23724702,23724745 Dr.Raghav P.Dash Director (LARRDIS), Tel. 23724701, 23724744 Smt. Meena Kandwal Additional Director, (LARRDIS), Tel. 23724711