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Parliamentary Bulletin Part-II

May ,2022

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Bulletin

Bulletin No.

Subject Name

Section Name

09/05/2022
English (14Kb)
Hindi (40Kb)

61942	Permanent address of Shri K.T.S. Tulsi, Member of Parliament (Rajya Sabha).	M.A. Section
61941	Nomination to /Resignation from the Department-related Parliamentary Standing Committees (DPSCs)	Committee Co-ordination Section

06/05/2022
English (12Kb)
Hindi (38Kb)

61940

Birth Anniversary of Gurudev Rabindranath Tagore

Conference and Protocol Section

05/05/2022
English (165Kb)
Hindi (42Kb)

61939

Removal of Private Members’ Bill from the Register of Bills pending in the Rajya Sabha

Bill Office

04/05/2022
English (321Kb)
Hindi (149Kb)

61938	Statements showing the BILLS PENDING in the Rajya Sabha at the end of Two Hundred and Fifty Sixth Session (2022)	Bill Office
61937	Statement showing the BILLS PASSED by the Houses of Parliament during the Two Hundred and Fifty Sixth Session (2022) of the Rajya Sabha and ASSENTED TO BY THE PRESIDENT	Bill Office
61936	Allocation of Rooms to Chairmen of Committees	G.A. Section
61935	Birth Anniversary of Pandit Motilal Nehru	Conference and Protocol Section
61934	Nomination to /Resignation from the Department-related Parliamentary Standing Committees (DPSCs)	Committee Co-ordination Section

02/05/2022
English (90Kb)
Hindi (36Kb)

61933

Oath or Affirmation

Table Office

1998 1999 2000 2001 (From August 2001 onwards)

Source of information:
Shri Rakesh Prasad, Director(T), Tel: 23035445 emailid
Shri Deepak Kalra, Deputy Secretary(T), Phone- 23035681 emailid
Table Office, Phone- 23034581,23034697 emailid
Errors and Omissions and suggestion may be brought to their notice

Note: Parliamentary Bulletin Part II contains items of general interest to Members. It is published in intersession as well as during session, and includes:-

(a) Constitution/reconstitution and changes of membership of Committees
(b)    Reference of Bills to Committees
(c)    Motions admitted as no-day-yet named motions (during session)
(d) Election, resignation of Members, vacancies etc.
(e) Directions of Chairman issued from time to time
(f)     Weekly list of progress of Bills during session periods.
(g)    Weekly list of Statutory Orders laid on the Table during session periods.
(h) Information regarding arrest/detention and release of Members during
intersession periods.
(i)     Matters relating to security, protocol and ceremonial functions
(j)    Changes in addresses and telephone number of Members
(k)    Other parliamentary related information of general interest to Members.