STATEMENT OF NOMINATION PAPERS FILED FOR THE VICE-PRESIDENTIAL ELECTION, 2007

 

Sr. No. of Nomination Paper

Name and Address of candidates

Enclosures

Remarks

(i) Certified copy of the entry relating to the candidate in the electoral roll.

 

(ii)  Security Deposit Receipt

1

2

3

4

 

09-07-2007

 

 

One

Shri Har Prakash

B-3/125, Paschim Vihar,            New Delhi - 110063

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

Two

Shri Ram Kumar Shukl

567/78, Anand Nagar, Jail Road, Lucknow - 226005

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Three

Shri Ram Kumar Shukl

567/78, Anand Nagar, Jail Road, Lucknow - 226005

(i) Photocopy of the Certified copy of the entry relating to the candidate in the electoral roll.

The nomination paper is rejected under Section 5B(4) of the Act.*

 

 

(ii) NIL

 

 

 

10-07-2007

 

 

Four

Shri Vijay Narayan

9, Madaudhi, Bagdaudhi Kachar, (Uttar Pradesh)

(i) Photocopy of the entry relating to the candidate in the electoral roll        (Vidhan Sabha).

The nomination paper is rejected under Section 5B(4) of the Act.*

 

 

(ii)  NIL

 

 

 

 

 

16-07-2007

 

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Five

Dr. K. Padmarajan

3/3-23A, Dr. Padma Nivas Building, Raman Nagar (PO), Mettur Dam-636403,

Salem Distt. (Tamil Nadu)

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Six

Dr. Guru Gian Gandhi Harish Chander Dua,

K-550, Jahangir Puri, Delhi.

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

 

18-07-2007

 

 

Seven

Shri Vijay Narayan

9, Madaudhi, Bagdaudhi Kachar, (Uttar Pradesh)

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

 

19-07-2007

 

 

Eight

Shri Suresh Chandra Laljibhai Patel

M/100-739, Rupal Park Apartments, Near Vijay Nagar, Narainpura, Ahmedabad (Gujarat)

 

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

Nine

Shri Mahesh Chandra Sharma

7/198, Swaroop Nagar, Kanpur (Uttar Pradesh).

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Ten

Shri Ram Krishen Mital

Arya Samaj Mandir, Jorbagh, New Delhi-110003

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

Continue on Page……3
 
(ii) NIL

 

Eleven

Dr. Guru Gian Gandhi Harish Chander Dua

K-550, Jahangir Puri, Delhi.

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

Twelve

Shri Prem Singh Saini

158, Nanhera, Anantpur,        P.S. Bhagwanpur, Haridwar, Uttaranchal.

(i) Photocopy of the entry relating to the candidate in the electoral roll.

The nomination paper is rejected under Section 5B(4) of the Act.*

 

 

(ii)  NIL

 

 

Thirteen

Shri Bharatlal Mohanlal Bhatia

G-95, Yashodhar, S.V. Road, Mumbai-58 (Maharashtra)

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

 

20-07-2007

 

 

Fourteen

Dr. Guru Gian Gandhi Harish Chander Dua,

K-550, Jahangir Puri, Delhi.

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Fifteen

Shri Rasheed Masood

Neemtala, Gangoh, Saharanpur, Uttar Pradesh.

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Cash deposit of Rs. 15,000/-

 

 

Sixteen

Dr. Chandhiravadhanan

No. 21/30, Vaniambadi Road, S. Kodiyur, Jolarpettai,       Distt. Vellore, Tamil Nadu,              PIN- 635851

 

 

 

 

 

(i)  NIL

Continue on Page…4

 
 
(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

 

21-07-2007

 

 

Seventeen

Shrimati A. Thajnisa

18, Samappa Gr. Layout, Kendayur, Mettupalayam – 641305 (Tamil Nadu)

(i) Photocopy of the entry relating to the candidate in the electoral roll.

The nomination paper is rejected under Section 5B(4) of the Act. *

 

 

(ii)  NIL

 

 

Eighteen

Shri Ram Kumar Shukl

567/78, Anand Nagar Anshik, Jail Road, Lucknow - 226005

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Nineteen

Shri Sanjay Saoji Deshpande

Amar Nagar, Guru Gobind Singh Marg, Mulund West, Mumbai -82

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Twenty

Shri A. Manithan

Poonthendral Nagar, Agraharam, Post Pudupet,       Via Tirupattur, Taluk Vellore, Distt. Tamil Nadu,

Pin-635651

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

 

23-07-2007

 

 

Twenty One

Mohd. Hamid Ansari

D-55, 5th Floor, IFS Apartments, Mayur Vihar Phase-I, Delhi - 110091

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Cash deposit of Rs. 15,000/-

 

 

Twenty Two

Dr. (Smt.) Najma A. Heptulla

29, 2nd Hasanabad Lane, Santacruz (W)               Mumbai-400054

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Cash deposit of Rs. 15,000/-

 

 

Twenty Three

Shri Suraj Parkash

2/76, Geeta Colony,             Delhi - 110031

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Twenty Four

Shri Anand Singh Kushawah

Taraganj,  Samadhiya Colony Gate, Lashkar, Gwalior, Madhya Pradesh

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Twenty Five

Shri Narendra Nath Dubey Adig

S 2/653, Varuna Pul, Varanasi, Uttar Pradesh.

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Twenty Six

Dr. Lal Bahadur

Village Ganepur, P.O. Khajuri, Distt. Ambedkar Nagar,          Uttar Pradesh - 224109

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Twenty Seven

Dr. Lal Bahadur

Village Ganepur, P.O. Khajuri, Distt. Ambedkar Nagar,          Uttar Pradesh - 224109

(i) Photocopy of the entry relating to the candidate in the electoral roll.

The nomination paper is rejected under Section 5B(4) of the Act. *

 

 

(ii)  NIL

 

 

Twenty Eight

Dr. Lal Bahadur

Village Ganepur, P.O. Khajuri, Distt. Ambedkar Nagar,          Uttar Pradesh - 224109

(i) Photocopy of the entry relating to the candidate in the electoral roll.

The nomination paper is rejected under Section 5B(4) of the Act.*

 

 

(ii)  NIL

 

 

 

Twenty Nine

Dr. Lal Bahadur

Village Ganepur, P.O. Khajuri, Distt. Ambedkar Nagar,          Uttar Pradesh - 224109

(i) Photocopy of the entry relating to the candidate in the electoral roll.

The nomination paper is rejected under Section 5B(4) of the Act. *

 

 

(ii)  NIL

 

 

Thirty

Dr. (Smt.) Najma A. Heptulla

29, 2nd Hasanabad Lane, Santacruz (W)               Mumbai-400054

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Photocopy of  cash receipt of Rs. 15,000/- given with Nomination paper No. 22.

 

 

Thirty One

Shri Binoda Kumar Mishra

At /PO Satyabhamapur, Cuttack, Orissa.

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

Thirty Two

Shri Om Prakash

House No. 222, Bhag No. 10, Sat Nagar,  Gohana, Distt. Sonepat. (Haryana)

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Thirty Three

Shri N.S. Muralidharan

16-1/32, Kandasamy Pillai Street No.2, Shevapet, Salem 636002 (Tamil Nadu)

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Cash deposit of Rs. 15,000/-

 

 

Thirty Four

Shri Ananth

House No. 2283, Ganghapur, Taluk-Afzalpur, Distt. Gulbarga (Karnataka)

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Cash deposit of Rs. 15,000/-

 

 

 

Thirty Five

Shri Iliyas M.

176, Sheikhussain Sahib Kottai, P.O. Mittahalli,        Distt. Krishnagiri,  Dharamapuri (Tamil Nadu)

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act. *

 

Thirty Six

Shri M.P. Singh

House No. 18185, Chandsar Basti, Bhatinda (Punjab)

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

Thirty Seven

Mohd. Hamid Ansari

D-55, 5th Floor, IFS Apartments, Mayur Vihar Phase-I, Delhi - 110091

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Cash deposit of Rs. 15,000/- already made against Nomination paper No. 21

 

 

Thirty Eight

Mohd. Hamid Ansari

D-55, 5th Floor, IFS Apartments, Mayur Vihar Phase-I, Delhi - 110091

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Cash deposit of Rs. 15,000/- already made against Nomination paper No. 21

 

 

Thirty Nine

Shri Parabatbhai Monjibhai Vaghani

Sweet Home, Shelpara, House No. 56-K-17, Gadhada (Swaminarayan), Distt. Bhavnagar, Gujarat.

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) Cash deposit of Rs. 15,000/-

 

 

 

 

 

Forty

Shri Mohan Ramayani

30, Near Old Jail, Datia (Madhya Pradesh)

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Forty One

Shri I.B. Singh

D-II Flats, A-22, Nanak Pura, New Delhi-110021

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

Forty Two

Shri Amar Singh Pal

House No. G-67, Jagjeet Nagar, Street Post Office, Delhi -110053

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act. *

 

Forty Three

Shri A.O. Sharma

Bharat Petroleum Housing Complex, C-1/002, Sector 56, Noida.

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

Forty Four

Shri Prem Singh Saini

158, Nanhera, Anantpur,        P.S. Bhagwanpur, Haridwar, Uttaranchal.

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

Forty Five

Shri Shankar Prasad Bind

Village, Post and Panchayat – Purushottampur (Chor Gaon) Distt. Munger, Bihar.

(i)  NIL

(ii) NIL

The nomination paper is rejected under Section 5B(4) of the Act.*

 

Forty Six

Shri Ram Kumar Shukl

567/78, Anand Nagar, Jail Road, Lucknow - 226005

(i) Certified copy of the entry relating to the candidate in the electoral roll.

For scrutiny

 

 

(ii) NIL

 

 

 


* The Presidential and Vice-Presidential Election Act, 1952.

* The Presidential and Vice-Presidential Election Act, 1952.

* The Presidential and Vice-Presidential Election Act, 1952.

* The Presidential and Vice-Presidential Election Act, 1952.

* The Presidential and Vice-Presidential Election Act, 1952.

* The Presidential and Vice-Presidential Election Act, 1952.

* The Presidential and Vice-Presidential Election Act, 1952.

* The Presidential and Vice-Presidential Election Act, 1952.