PARLIAMENT OF INDIA
RAJYA SABHA

1.	THE SALARY, ALLOWANCES AND PENSION OF MEMBERS OF PARLIAMENT ACT, 1954 AND RULES MADE THEREUNDER
2.	THE SALARY AND ALLOWANCES OF LEADERS OF OPPOSITION IN PARLIAMENT ACT, 1977 AND RULES MADE THEREUNDER
3.	THE LEADERS AND CHIEF WHIP OF RECOGNISED PARTIES AND GROUPS IN PARLIAMENT (FACILITIES) ACT, 1998 AND RULES MADE THEREUNDER
4.	THE SALARIES & ALLOWANCES OF OFFICERS PARLIAMENT ACT, 1953 AND RULES MADE THEREUNDER
5.	THE VICE-PRESIDENT'S PENSION ACT, 1997 AND RULES MADE THEREUNDER

Source of Information:
Smt. Santosh Dhingra, Joint-Director(MS&A) Tel.: 23035254
MS&A Section Tel.23034228,23034224 email: rsmsa@sansad.nic.in