Rajya Sabha
Rulings and Observations from the Chair
(1952-2000)
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PREFACE, CONTENTS |
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| BILLS, BUDGET, BULLETIN, BUSINESS OF THE HOUSE. | |
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CALLING ATTENTION, CHAIR. |
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| CHIEF MINISTERS, COMMISSION OF INQUIRY, COMMITTEES | |
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DEBATES, DELEGATED LEGISLATION |
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| GOVERNOR, HALF-AN-HOUR DISCUSSION, HOUSE, LEADER OF THE COUNCIL, LEADER OF THE OPPOSITION, LEAVE OF ABSENCE, LIBRARY OF PARLIAMENT, LIST OF BUSINESS, MINISTERS, MOTIONS, OATH TAKING, ORDINANCE, PAPER LAID ON THE TABLE, PARLIAMENTARY PROPRIETY, PERSONAL EXPLANATION, POINTS OF ORDER, PRESIDENT, PRESIDENT'S ADDRESS | |
| PRESS, PRIME MINISTER, PRIVATE MEMBER'S BUSINESS, PRIVILEGES. | |
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QUESTIONS, QUORUM, REPORTS, RESOLUTIONS, SPEAKER, SPECIAL MENTIONS, STATE LEGISLATURES, VOTE ON ACCOUNT . |
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VOTING, WHIPS, ZERO HOUR. |
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Officers responsible for supply of the Rulings and Observations from the Chair |
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Shri S. D. Nautiyal Kumari L. Lakshmi Shri Ratan Kumar Sahoo |