Rajya Sabha
Rulings and Observations from the Chair
(1952-2000)


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PREFACE, CONTENTS

INDEX

BILLS, BUDGET, BULLETIN, BUSINESS OF THE HOUSE. 

Pages 1-50

CALLING ATTENTION, CHAIR. 

Pages 51-100

CHIEF MINISTERS, COMMISSION OF INQUIRY, COMMITTEES  

DEBATES, DELEGATED LEGISLATION

GOVERNOR, HALF-AN-HOUR DISCUSSION, HOUSE, LEADER OF THE COUNCIL, LEADER OF THE OPPOSITION, LEAVE OF ABSENCE, LIBRARY OF PARLIAMENT, LIST OF BUSINESS, MINISTERS, MOTIONS, OATH TAKING, ORDINANCE, PAPER LAID ON THE TABLE, PARLIAMENTARY PROPRIETY, PERSONAL EXPLANATION, POINTS OF ORDER, PRESIDENT, PRESIDENT'S ADDRESS 
PRESS, PRIME MINISTER, PRIVATE MEMBER'S BUSINESS, PRIVILEGES.

Pages 388-465

QUESTIONS, QUORUM, REPORTS, RESOLUTIONS, SPEAKER, SPECIAL MENTIONS, STATE LEGISLATURES, VOTE ON ACCOUNT .

Pages 466-528

VOTING, WHIPS, ZERO HOUR.

Pages 529-602


Officers responsible for supply of the Rulings and Observations from the Chair

Shri S. D. Nautiyal
Director(R&L)
23034216
sd.nautiyal@sansad.nic.in

Kumari L. Lakshmi
Joint Director(R&L)
23034055
llakshmi@sansad.nic.in

Shri Ratan Kumar Sahoo
Deputy Director (R&L)
23035440

Research and Library Section,
Tel. 23034534, 23034535
rsrlib@sansad.nic.in