SUMMONS TO MEMBERS

SUMMONS TO MEMBERS. SEATING, OATH OR AFFIRMATION AND ROLL OF MEMBERS

3. Summons to members

(1) The Secretary-General shall issue a summons to each member specifying the date and place for a session of the Council.

(2) When a session is called at short notice or emergently, an announcement of the date and place of the session may be made in the press and members informed by telegram or otherwise.

4. Seating of members

The members shall sit in such order as the Chairman may determine.

5. Oath or affirmation

A member who has not already made and subscribed an oath or affirmation in pursuance of article 99 of the Constitution may do so at the commencement of a sitting of the Council, or at such other time of the sitting as the Chairman may direct.

6. Roll of members

There shall be a Roll of Members of the Council which shall be signed by every member, before taking his seat, in the presence of the Secretary-General.