To
THE COUNCIL OF STATES (RAJYA SABHA)
The petition of ........................…….....……………………………….. (Here insert name and designation or description of petitioner(s) in concise form, e.g. ....………………………………...."A. B. and other" or "the inhabitants of ………………………………….."or "the Municipality of...........…………………………………………………………….." etc.).
Sheweth
(Here insert concise statement of case)
and accordingly your petitioner(s) pray that
.......………………………………….
(Here insert "that the Bill be or be not proceeded with" or "that special provision be made in the Bill to meet the case of your petitioner(s) or any other appropriate prayer regarding the Bill or matter pending before the Council or a matter of general public interest").
Name of petitioner |
Address |
Signature or thumb impression |
............................ Counter-Signature of Member presenting.