| Right to Information
Act, 2005 (htm Version) |
PDF Version |
| Information
booklet under Right to Information Act, 2005 |
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| Guide on the Right to Information, 2005 |
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Notifications
Appointment
of Central
Public Information Officer.
Appointment
of Appellate Authority·
Appointment
of Central Assistant Public Information Officer |
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Rules
- Right to Information (Regulation of Fee
and Cost) Rules, 2005
- Right to Information (Regulation of
Fee and Cost) Amendment Rules, 2006 |
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Statements under Section 25(3) of the RTI Act, 2005
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Shri A.K. Singh
Director (MA)
(Central
Public Information Officer of the Rajya Sabha Secretariat)
Room No.006,Grond Floor, Parl. House Annexe
Tel No. 011-23034543, 23792819
Residence No.011-24613257
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Shri MAHESH CHANDRA TIWARI
Joint Director
(Central Assistant Public Information Officer)
540, Parliament House Annexe
Tel No. 011-23034353
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Shri Deepak Goyal
Joint Secretary (DG)
(Appellate
Authority in the Rajya Sabha Secretariat)
517, 5th Floor, Parliament House Annexe
Residence No.011-23792818
011-23794328 (telefax)
Tel No. 011-23034057
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