The last edition of the Pamphlet `Subjects for which the various Ministers are responsible for answering Questions in the RajyaSabha’ was issued in the year 2006 corrected upto the 30th October, 2006.
The present edition of the Pamphlet has been brought up-to-date on the basis of various Notifications issued by the Government of India amending the Government of India (Allocation of Business) Rules, 1961 and communications received in this regard from various Ministries/Departments of the Government of India since the last issue of the pamphlet. It indicates the position as on the 17th September, 2008.
NEW DELHI; 17th September, 2008 Bhadrapada 26, 1930 (Saka)
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