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FORMS FOR NEW MEMBERS

[Notice Office Forms] [I.T. Section (H&S) Forms] [Conference & Protocol Section] [Table Office ] [M.S.& A Section Forms] [M A Section ] [Distribution Section Form]

Notice Office Forms
1.
 [Application  for a General Pass  for Personal Staff of Members] , pdf(77 KB)

I.T. Section (H&S) Forms
1.
 [NICNET Application Form] , pdf(146 KB)

CONFERENCE & PROTOCOL SECTION

1.
 [Application For The Issue of A Diplomatic / Official Passport] , pdf(332 KB)
2.
 [FORM FC-2
Application for seeking prior permission of the Central Government to accept foreign hospitality [Section 9 read with section 10(d) and 11(1) of the Foreign Contribution (Regulation) Act, 1976]] ,pdf(15 KB)

TABLE OFFICE
1.
 [FORM III] , pdf(9 KB)
2.
 [Form regarding style of name, Address, choice of language for parliamentary papers ] , pdf(11 KB)

M.S.& A Section Forms

1.
 [Application for issue of Non-Transferable First Class Railway Pass for the use of Member’s Spouse ] , pdf(9 KB)
2.
 [Application for intimation of Bank Account number] , pdf(21 KB)
3.
 [Nomination Form (FORM – E)] , pdf(46 KB)
4.
 [Specimen Signature ] , pdf(25 KB)
5.
 [Intimation regarding engagement of person by Members of Rajya Sabha for Receiving Office Expense Allowance] , pdf(16 KB)
6.
 [Declaration of usual place of residence under Rule 8 of the Members of Parliament (Travelling and Daily Allowances) Rules, 1957.] , pdf(22 KB)
1. [Application form for allotment of accommodation. ] , pdf(11 KB)
2.

[Application form for allotment of a servant quarter.] , pdf(11 KB)
3.

[Application form for allotment of a motor garage.] , pdf(9 KB)
4.

[Application for installation of a telephone at Delhi/New Delhi residence of a Member of Parliament under the Housing and Telephone Facilities (Members of Parliament) Rules, 1956 (as amended). ] , pdf(85 KB)
5.

[Application for installation of a telephone at the permanent/usual place of residence of a Member of Parliament under the Housing and Telephone Facilities (Members of Parliament) Rules, 1956. ] , pdf(11 KB)
6.

[Application for the installation of third telephone connection for internet connectivity  purposes at the residence of a Member of Parliament under the Housing  and Telephone Facilities (Members of Parliament) Rules, 1956.] , pdf(10 KB)
7.

[Application for mobile phone connection for Member of Parliament under the Housing  and Telephone Facilities (Members of Parliament) Rules, 1956. ] , pdf(261 KB)
8.

[Application for second mobile connection for a Member of Parliament under the Housing  and Telephone Facilities (Members of Parliament) Rules, 1956. ] , pdf(10 KB)
9.

[Application for the provision of Broadband internet facilities  in telephone connection to a Member of Parliament under the Housing  and Telephone Facilities (Members of Parliament) Rules, 1956.] , pdf(11 KB)
10.

[Proforma for CGHS Card. ] , pdf(9 KB)
1.
 [ Form regarding delivery and choice of language for parliamentary papers] , pdf(12 KB)
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