COMMITTEES RULES
| COMMITTEES OF RAJYA SABHA | |
|---|---|
| 1. | Business Advisory Committee |
| 2. | Committee on Rules |
| 3. | General Purposes Committee |
| 4. | Committee on Govt. Assurances |
| 5. | Committee on Papers Laid on the Table |
| 6. | Committee on Petitions |
| 7. | Committee of Privileges |
| 8. | Committee on Subordinate Legislation |
| 9. | House Committee |
| 10. | Committee on Ethics |
| 11. | Committee on Provision of Computer Equipment to Members of Rajya Sabha |
| 12. | Committee on MPLADS |
| DEPARTMENT RELATED PARLIAMENTARY STANDING COMMITTEES | |
| 1. | Committee on Commerce |
| 2. | Committee on Home Affairs |
| 3. | Committee on HRD |
| 4. | Committee on Industry |
| 5. | Committee on S and T, Env. and Forests |
| 6. | Committee on Transport, Tourism and Culture |
| 7. | Committee on Personnel, PublicGrievances, Law and Justice |
| 8. | Committee on Health and Family Welfare |
| AD HOCÂ JOINT COMMITTEES | |
| 1. | JPC on Wakf ( * The JPC on Wakf has ceased to exist. ) |





