RAJYA SABHA SECRETARIAT

 

 

TO BE PUBLISHED                                             PARLIAMENT HOUSE ANNEXE

IN THE GAZETTE                                                                      NEW DELHI

OF INDIA PART I

SECTION 2.                                                                                  Dated the 7^th October, 2005.

 

 

N O T I F I C A T I O N

 

 

No. RS/36/2005/52-Perl. –     In terms of Section 19 (1) of the Right to Information Act, 2005, Chairman, Rajya Sabha has appointed Shri Naresh Chandra Joshi, Additional Secretary in the Secretariat as the Appellate Authority in the Rajya Sabha Secretariat with immediate effect, until further orders.

                                                                                                                                        Sd/-

              (P.R. GUHA ROY)  

                 DIRECTOR

To

The Manager

Government of India Press,

Faridabad.

 

No. RS/36/2005/52-Perl.                                                   Dated the 7^th October, 2005.

 

Copy to: -

 

1.                        The Pay & Accounts Office, Rajya Sabha

2.                        Shri Naresh Chandra Joshi, Additional Secretary

3.            Shri Deepak Goyal, Deputy Secretary and Central Public Information Officer of the Rajya Sabha Secretariat

4.            P.S. to OSD (S)

5.            Gradation List File

6.            Notification Book

7.            All Officers/Sections/P.Ss/P.As

 

 

                                                             

              (P.R. GUHA ROY)  

                DIRECTOR