RIGHT TO INFORMATION

Right to Information Act, 2005 (htm Version)

PDF Version

Information booklet under Right to Information Act, 2005 (htm Version) PDF Version
Guidelines for information seekers.  
Guidelines for the officers designated as CPIO.
Guidelines for the officers designated as first appellate authority

Notifications
·Appointment of Central Public Information Officer
·Appointment of Appellate Authority
·Appointment of Central Assistant Public Information Officer
Rules
- Right to Information (Regulation of Fee and Cost) Rules, 2005
- Right to Information (Regulation of Fee and Cost) Amendment Rules, 2006

Statements under Section 25(3) of the RTI Act, 2005
- 2005
- 2006

- 2007

Contact Persons:-

Shri Deepak Goyal
Director (Q)
(Central Public Information Officer of the Rajya Sabha Secretariat)
201, Parl. House Annexe
Tel No. 011-23034201
Residence No.011-23792818
d_goyal@sansad.nic.in
Shri MAHESH CHANDRA TIWARI
Joint Director
(Central Assistant Public Information Officer)
540, Parliament House Annexe
Tel No. 011-23034353
mtiwari@sansad.nic.in

Shri N.C. Joshi
Secretary
(Appellate Authority in the Rajya Sabha Secretariat)
34, Parliament House
Tel No. 011-23034604
23011328 (telefax)
joshin@sansad.nic.in

http://www.rajyasabha.nic.in