Rajya Sabha Secretariat

Information booklet under Right to Information Act, 2005

CHAPTER	TITLE
Chapter 1	Intoduction
Chapter 2	Particulars of the Organisation, Functions and Duties
Chapter 3	Powers and Duties of Officers and Employees
Chapter 4	Rules, Regulations, Instructions, Manuals and Records for Discharging Functions
Chapter 5	Particulars of any arrangement that exists for consultation with, or representation by, the members of the public in relation to the formulation of its policy or implementation thereof.
Chapter 6	A statement of the categories of documents that are held by the Secretariat or under its control
Chapter 7	A statement of Boards, Council, Committees and other bodies constituted as its part
Chapter 8	The name, designation and other particulars of the Public Information Officers
Chapter 9	Procedure followed in Decision Making Process
Chapter 10	Directory of officers and employees
Chapter 11	Monthly remuneration received by each of its officers and employee
Chapter 12	Budget Allocation to each Agency
Chapter 13	The Manner of execution of Subsidy Programmes
Chapter 14	Particulars of Recipients of Concessions, permits or authorization granted by the Secretariat
Chapter 15	Norms set by the Secretariat for the discharge of its functions
Chapter 16	Information available in an electronic form
Chapter 17	Particulars of the facilities available to citizens for obtaining information
Chapter 18	Other useful information