STATEMENT SHOWING THE
BREAK-UP OF THE TIME TAKEN BY THE RAJYA SABHA ON VARIOUS ITEMS OF BUSINESS
DURING THE SESSION
|
No. |
Subject |
Time taken Hrs.Mts. |
||
|
1.
|
National Anthem |
0-01 |
||
|
2.
|
President’s Address Laid on the Table |
0-01 |
||
|
3.
|
Oath or Affirmation |
0-54 |
||
|
4.
|
Obituary References |
0-32 |
||
|
5.
|
Introduction of Ministers |
0-01 |
||
|
6.
|
Questions |
20-01 |
||
|
7.
|
Short Notice Question |
0-01 |
||
|
8.
|
Statements by Ministers correcting Answers to
Questions |
0-03 |
||
|
9.
|
Papers Laid on the Table |
0-38 |
||
|
10.
|
Reports/Statements of the Committees Presented/Laid
on the Table |
1-05 |
||
|
11.
|
Petition praying for Grant of Exemption to certain
categories of Charitable Organizations from payment of Income-Tax on receipt
of Anonymous Donations |
0-01 |
||
|
12.
|
Petition praying for Integration and Empowerment of
Leprosy affected persons |
0-01 |
||
|
13.
|
Proclamation under Article 356 of the Constitution |
0-02 |
||
|
14.
|
Felicitations to the Indian Cricket Team |
0-01 |
||
|
15.
|
Welcome to New Members |
0-01 |
||
|
16.
|
Farewell to the retiring members |
2-04 |
||
|
17.
|
References by the Chair |
0-04 |
||
|
18.
|
Announcement by Chair |
0-01 |
||
|
19.
|
Disqualification of a member on Ground of Defection |
0-05 |
||
|
20.
|
Information to the House |
0-01 |
||
|
21.
|
Panel of Vice-Chairmen |
0-01 |
||
|
22.
|
Resignation By Member |
0-02 |
||
|
23.
|
Leave of Absence |
0-03 |
||
|
24.
|
Motions for Elections/Appointments of Members to
various Committees/Bodies |
0-11 |
||
|
25.
|
Matters raised with permission |
6-51 |
||
|
26.
|
Special Mentions |
1-46 |
||
|
27.
|
Statements by Ministers |
0-42 |
||
|
28.
|
Messages from the Lok Sabha-Reported/Government Bills-Laid on the Table |
0-14 |
||
|
29.
|
Recommendations of the Business Advisory Committee |
0-07 |
||
|
30.
|
Statements regarding Government Business |
0-06 |
||
|
31.
|
Motion of Thanks on the President’s Address |
16-27 |
||
|
32.
|
President’s Message |
0-01 |
||
|
33.
|
Short Duration Discussions (Discussion under Rule
176) |
15-33 |
||
|
34.
|
Statement regarding Ordinance – Laid on the Table |
0-01 |
||
|
35.
|
Supplementary Demands for Grants — Laid on the Table |
0-03 |
||
|
36.
|
Budgets — Laid on the Table |
0-04 |
||
|
37.
|
Budgets — General Discussions |
27-12 |
||
|
38.
|
Discussion on the working of Ministries |
19-52 |
||
|
39.
|
Statutory Resolutions |
0-09 |
||
|
40.
|
Government Legislative Business |
17-08 |
||
|
41.
|
Private Members' Business — Resolutions |
5-09 |
||
|
42.
|
National Song |
0-01 |
||
|
43.
|
Points Raised |
3-47 |
||
|
|
Total: |
141-08 |
