GOVERNMENT LEGISLATIVE BUSINESS
|
Sl.No |
Title of the Bill |
Date of Introduction /laying on the Table as passed by Lok Sabha |
Date of discussion in the Rajya Sabha |
Minister-in-charge |
No. of Speakers |
Time takenHrs. Mts. |
Remarks |
|
|
1. 1 |
The Maternity Benefit (Amendment) Bill, 2007. |
14-05-2007 |
27-02-2008 |
Shri Oscar Fernandes |
1 |
0-06 |
Passed |
|
|
2. 2 |
The Food Safety and Standards (Amendment) Bill, 2008. |
03-03-2008
|
13-03-2008 |
Shrimati Panabaka Lakshmi/ Shri Subodh Kant Sahay |
4 |
0-49 |
Introduced, considered and passed. |
|
|
3. 3 |
The Central Universities Laws (Amendment) Bill, 2008.
|
11-03-2008
|
25-04-2008 |
Shri Arjun Singh/ Shrimati D. Purandeswari |
3 |
0-08 |
Introduced, considered and passed. |
|
|
4.
4 |
|
12-03-2008
|
12-03-2008
|
Shri Lalu Prasad |
— |
0-07 |
Returned |
|
|
5. 5 |
The Appropriation (Railways) Bill, 2008. |
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|
6. 6 |
The Appropriation (Railways) No. 2 Bill, 2008. |
|
|
|
|
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|
7. |
The Railways (Amendment) Bill, 2008. |
11-03-2008 |
13-03-2008
|
Shri Lalu Prasad |
3 |
0-45 |
|
|
|
8. |
The Appropriation (Vote on
Account) Bill, 2008 |
14-03-2008 |
17-03-2008 |
Shri P. Chidambaram |
— |
0-05 |
Returned |
|
|
9. |
The Appropriation Bill, 2008. |
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|
10. |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008. |
17-03-2008 |
19-03-2008 |
Shri P.R. Kyndiah |
— |
0-03 |
Introduced, considered and passed. |
|
|
11. |
The Karnataka Appropriation (Vote
on Account) Bill, 2008. |
14-03-2008
|
17-03-2008 |
Shri P. Chidambaram |
— |
0-05 |
Returned |
|
|
12. |
The Karnataka Appropriation Bill, 2008. |
|
|
|
|
|||
|
13. |
|
12-03-2008 |
18-03-2008 |
Shri Hans Raj Bhardwaj |
16 |
2-56 |
Passed |
|
|
14. |
The Representation of the People (Amendment) Bill, 2008. |
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|
15. |
The Prasar
Bharati (Broadcasting Corporation of |
18-03-2008 |
-do- |
Shri Priyaranjan Dasmunsi |
5 |
1-05 |
Passed |
|
|
16. |
The Sugar Development Fund (Amendment) Bill, 2008. |
19-03-2008 |
19-03-2008 |
Shri Sharad Pawar |
8 |
1-40 |
Returned
|
|
|
17. |
The Appropriation (Railways) No. 3 Bill, 2008. |
21-04-2008 |
22-04-2008 |
Shri Lalu Prasad |
18 |
3-39 |
Returned
|
|
|
18. |
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Bill, 2007. |
07-03-2007
|
23-04-2008 |
Dr. Anbumani Ramadoss |
3 |
0-31 |
Passed, as amended. (Consideration of the Bill was deferred on 5th December, 2007) |
|
|
19. |
The University Grants Commission (Amendment) Bill, 1995. |
02-06-1995
|
24-04-2008 |
Shrimati D. Purandeswari |
— |
0-01 |
|
|
|
20. |
The Appropriation (No. 2) Bill,
2008 |
29-04-2008 |
30-04-2008 |
Shri P. Chidambaram |
15 |
5-07 |
Returned |
|
|
21. |
The Finance Bill, 2008. |
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|
22. |
The Constitution (One Hundred and Eighth Amendment) Bill, 2008. |
06-05-2008 |
— |
Shri Hans Raj Bhardwaj |
— |
0-01 |
Introduced |
|
|
|
|
|
|
|
Total: |
———— 17-08 |
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