GOVERNMENT RESOLUTIONS

Sl. No.	Date	Subject	Name of the Mover	No. of Speakers	Time taken Hrs. Mts.	Remarks
1.	26-11-2007	“That this House approves the Proclamation issued by the President on the 20^th November, 2007 under article 356 of the Constitution in relation to the State of Karnataka.”	Shri Shivraj Vishwanath Patil	9	2-42	Adopted.

2.

1-12-2007

“That this House approves the recommendations contained in Paras 54, 55, 56, 57, 58, 59, 60 and 61 of the Sixth Report of the Railways Convention Committee (2004) appointed to review the rate of dividend payable by the Railway Undertaking to General Revenues etc., which was laid on the Table of the Rajya Sabha on the 26^th April, 2007.”

Shri Lalu Prasad

18

1-45

Discussed with the Appropriation (Railways) No. 4 Bill, 2007. The Bill was returned and the Resolution was adopted by the House. For other details, pl. see at Sl. No. 11, under the heading “GOVERNMENT LEGISLATIVE BUSINESS.”

3.	5-12-2007	“That this House approves the recommendations of the Railway Convention Committee (2004) as contained in Paras 23 and 24 of their Third Report, which was laid on the Table of the Rajya Sabha on the 12^th August, 2005.”	Shri Lalu Prasad	—	0-02	Adopted.
				Total :	———— 4-29 ————