PRIVATE MEMBERS' BUSINESS
I Ύ Private Members Bills
|
Sl.No |
Date |
Title of the Bill |
Member-in-Charge |
Minister who participated |
No. of Speakers |
Time taken Hrs. Mts. |
Remarks
|
|
1. |
24-08-2007
|
The Citizens Affected by Cyclone, Super Cyclone or Tsunami in Coastal Areas (Compensation, Rehabilitation and Welfare) Bill, 2007 |
Shri B.J. Panda |
|
|
0-01 |
Introduced |
|
2. |
-do- |
The Constitution (Amendment) Bill, 2007 (Insertion of new article 50A) |
Shri Shantaram Laxman Naik |
|
|
|
-do- |
|
3. |
-do- |
The Constitution (Amendment) Bill, 2007 (Amendment of the Seventh Schedule) |
-do- |
|
|
0-01 |
-do-
|
|
4. |
-do- |
The Constitution (Amendment) Bill, 2007 (Amendment of the Tenth Schedule) |
-do- |
|
|
|
-do- |
|
5. |
24-08-2007
|
The Employment Bill, 2007. |
Shrimati Supriya Sule |
|
|
0-01 |
Introduced |
|
6. |
-do- |
The Constitution (Amendment) Bill, 2007 (Omission of articles 127, 128, 224 and 224A and amendment of article 217). |
Shri Rajeev Chandrasekhar |
|
|
|
-do- |
|
7. |
-do- |
The Constitution (Amendment) Bill, 2007 (Amendment of articles 153, 156 and 158 and substitution of new article for article 157). |
-do- |
|
|
0-01 |
-do- |
|
8. |
-do- |
The Supreme Court (Establishment of a Permanent Bench at Nagpur) Bill, 2007. |
Shri Vijay J. Darda |
|
|
0-01 |
-do- |
|
9. |
-do- |
The Information Technology and Infotainment Facilities in Villages Bill, 2007. |
-do- |
|
|
0-01 |
-do- |
|
10. |
24-08-2007
|
The Divorced Women (Protection and Welfare) Bill, 2007. |
Shri Vijay J. Darda |
|
|
0-01 |
Introduced |
|
11. |
-do- |
The Blind and Other Physically Handicapped Persons (Rehabilitation, Employment and Welfare) Bill, 2007. |
Shri S.S. Ahluwalia |
|
|
0-01 |
-do- |
|
12. |
-do- |
The Freedom of Childhood Bill, 2007. |
-do- |
|
|
|
-do- |
|
13. |
-do- |
The Maintenance of Uninterrupted Power Supply to Industries of Backward States Bill, 2007. |
-do- |
|
|
0-01 |
-do- |
|
14. |
24-08-2007 07-09-2007 |
The Compulsory Voting and Prohibition of Pre-Poll Survey and Exit Poll of Elections Bill, 2004.
|
Shri V. Narayanasamy |
|
8 |
3-22 |
Under Consideration |
|
15. |
07-09-2007 |
The Farmers (Old Age Pension and Removal of Indebtedness) Bill, 2007. |
Shrimati Sushma Swaraj |
|
|
0-01 |
Introduced |
|
16. |
-do- |
The Orphan, Exploited and Underprivileged Street Children (Care, Protection and Welfare) Bill, 2007. |
-do- |
|
|
0-01 |
-do- |
|
17. |
-do- |
The Dalit and Tribal Girl Child (Special Educational Facilities and Welfare) Bill, 2007. |
-do- |
|
|
0-01 |
-do- |
|
18. |
-do- |
The Working Women (Protection, Basic Facilities and Welfare) Bill, 2007. |
Shri Santosh Bagrodia |
|
|
0-01 |
-do- |
|
19. |
-do- |
The Constitution (Amendment) Bill, 2007 (insertion of new article 16A and substitution of new article for article 41). |
-do- |
|
|
0-01 |
-do- |
|
20. |
07-09-2007 |
The Constitution (Amendment) Bill, 2007 (insertion of new article 21B). |
Shri Jai Parkash Aggarwal |
|
|
0-01
|
Introduced |
|
21. |
-do- |
The Constitution (Amendment) Bill, 2007 (insertion of new article 16A). |
-do- |
|
|
0-01 |
-do- |
|
22. |
-do- |
The Youth Welfare Bill, 2007. |
-do- |
|
|
|
-do- |
|
23. |
-do- |
The Destitute, Abandoned and Neglected Widows and Old Women (Welfare and Rehabilitation) Bill, 2007. |
Prof. Alka Balram Kshatriya |
|
|
|
-do- |
|
24. |
-do- |
The School Education (Removal of Disparities between Government and Private Schools Through Uniform System and Syllabus) Bill, 2007. |
-do- |
|
|
0-01 |
-do- |
|
25. |
07-09-2007 |
The Small Family Bill, 2007. |
Prof. Alka Balram Kshatriya |
|
|
0-01
|
Introduced |
|
26. |
-do- |
The Presidential and Vice-Presidential Elections (Amendment) Bill, 2007. |
Shri Kalraj Mishra |
|
|
0-01 |
-do- |
|
27. |
-do- |
The Motor Vehicles (Amendment) Bill, 2007. |
-do- |
|
|
|
-do- |
|
28. |
-do- |
The General Clauses (Amendment) Bill, 2007 |
Shrimati Brinda Karat |
|
|
0-01 |
-do- |
|
29. |
-do- |
The Constitution (Amendment) Bill, 2007 (Amendment of article 15) |
Ms. Pramila Bohidar |
|
|
|
-do- |
|
|
|
|
|
|
Total : |
3-42 |
|
II Private Member's Resolutions
|
Date |
Name of the Mover |
Subject |
Minister who participated |
No. of Speakers |
Time taken Hrs. Mts. |
Remarks |
|
31-08-2007
|
Shri Shantaram Laxman Naik |
" That this House urges upon the Government to make a comprehensive study of all the instructions/orders issued by the Election Commission of India purportedly under article 324 of the Constitution for the purpose of regulating various aspects related to Assembly and Parliament Elections and all other elections under the Constitution and make necessary amendments to article 324 to spell out the limited scope of the said article as far as exercise of powers by the Commission is concerned and further incorporate matters covered by such instructions/orders as are required to be implemented as an effective law, in the Representation of People Act, 1951 and in the Conduct of Elections Rules 1961. |
|
|
0-01 |
Under Consideration
|
|
|
|
|
|
Total: |
______ 0-01 |
|