GOVERNMENT LEGISLATIVE BUSINESS
|
Sl.No |
Title of the Bill |
Date of Introduction /laying on the Table as passed by Lok Sabha |
Date of discussion in the Rajya Sabha |
Minister-in-charge |
No. of Speakers |
Time takenHrs. Mts. |
Remarks |
|
|
1. 1 |
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Bill, 2007. |
07-03-2007 |
|
Dr. Anbumani Ramadoss |
|
0-01 |
Introduced |
|
|
2. 2 |
The Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Bill, 2007. |
08-03-2007
|
09-03-2007
|
Shri Priyaranjan Dasmunsi |
11 |
2-09 |
Passed |
|
|
3. 3 |
The Mizoram University (Amendment) Bill, 2007.
|
12-03-2007
|
15-05-2007 |
Shrimati D. Purandeswari |
3 |
0-23 |
Introduced, considered and passed. |
|
|
4. 4 |
|
12-03-2007
|
14-03-2007 |
Shri Lalu Prasad |
|
0-05 |
Returned |
|
|
5. 5 |
The Appropriation (Railways) Bill, 2007. |
|||||||
|
6. 6 |
The Appropriation (Vote on Account) Bill, 2007. |
19-03-2007 |
19-03-2007 |
Shri P. Chidambaram |
|
0-02 |
Returned |
|
|
7. |
The Appropriation Bill, 2007. |
-do- |
-do- |
Shri P. Chidambaram |
|
0-02 |
Returned |
|
|
8. |
The Banking Regulation (Amendment) Bill, 2007. |
-do- |
-do- |
Shri P. Chidambaram |
|
0-02 |
Passed |
|
|
9. |
The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2007. |
-do- |
-do- |
Shri Ram Vilas Paswan |
|
0-02 |
Passed |
|
|
10. |
The National Tax Tribunal (Amendment) Bill, 2007. |
19-03-2007 |
20-03-2007 |
Shri Hans Raj Bhardwaj |
|
0-01 |
Passed |
|
|
11. |
The Taxation Laws (Amendment) Bill, 2007. |
20-03-2007 |
-do- |
Shri P. Chidambaram |
|
0-02 |
Returned |
|
|
12. |
The National Institutes of Technology Bill, 2006. |
22-05-2006 |
21-03-2007 |
Shrimati D. Purandeswari |
|
0-08 |
Passed, as amended. |
|
|
13. |
The National Rural Employment Guarantee (Extension to Jammu and Kashmir) Bill, 2007. |
20-03-2007 |
27-04-2007 |
Shri Raghuvansh Prasad Singh |
5 |
0-41 |
Passed
|
|
|
14. |
The Appropriation (Railways) No. 2 Bill, 2007. |
27-04-2007 |
03-05-2007 |
Shri R. Velu |
|
0-03 |
Returned |
|
|
15. |
The Seamens Provident Fund (Amendment) Bill, 2007. |
03-05-2007 |
|
Shri T.R. Baalu |
|
0-01 |
Introduced |
|
|
16. |
|
03-05-2007 |
04-05-2007 |
Shri P. Chidambaram |
13 |
3-45 |
Returned
|
|
|
17. |
The Finance Bill, 2007. |
04-05-2007 |
||||||
|
18. |
The Maternity Benefit (Amendment) Bill, 2007. |
14-05-2007
|
|
Shri Oscar Fernandes |
|
0-01 |
Introduced |
|
|
19. |
The Motor Vehicles (Amendment) Bill, 2007. |
15-05-2007
|
|
Shri T.R. Baalu |
|
0-01 |
Introduced
|
|
|
20. |
The Gram Nyayalayas Bill, 2007. |
-do- |
|
Shri Hans Raj Bhardwaj |
|
Introduced |
||
|
21. |
The Cable Television Networks (Regulation) Amendment Bill, 2007. |
04-05-2007 |
15-05-2007 |
Shri Priyaranjan Dasmunsi |
1 |
0-14 |
Passed |
|
|
22. |
The Electricity (Amendment) Bill, 2007. |
08-05-2007 |
16-05-2007 |
Shri Sushilkumar Sambhajirao Shinde |
13 |
3-40 |
Passed |
|
|
23. |
The Collection of Statistics Bill, 2007. |
17-05-2007 |
|
Shri G.K. Vasan |
|
0-01 |
Introduced |
|
|
24. |
The Securities Contracts (Regulation) Amendment Bill, 2007. |
16-05-2007 |
17-05-2007 |
Shri P. Chidambaram |
5 |
1-02 |
Passed |
|
|
25. |
The Central Road Fund (Amendment) Bill, 2007. |
16-05-2007 |
17-05-2007 |
Shri T.R. Baalu |
5 |
1-24 |
Passed |
|
|
26. |
The State Bank of India (Subsidiary Banks Laws) Amendment Bill, 2007. |
16-05-2007 |
17-05-2007 |
Shri Pawan Kumar Bansal |
6 |
1-34 |
Passed |
|
|
|
|
|
|
|
Total: |
15-24
|
|
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