*1.

06-03-2007

Dr. Gyan Prakash Pilania

Concern over alarming scenario of anaemic infants and pregnant mothers.

2.     

-do-

Shrimati Supriya Sule

Urgent need to address power crisis in Maharashtra.

3.     

-do-

Shri Sharad Anantrao Joshi

Demand to allow farmers to sell wheat in open market.

4.     

-do-

Shri Santosh Bagrodia

Concern over crisis in Nursery admissions.

0-02

5.     

-do-

Shri Janardhana Poojary

Demand for an all party meeting on final order of the Cauvery Water Disputes Tribunal.

6.     

-do-

Shri B.K. Hariprasad

Need to undertake urgent repair of Bangalore-Mangalore highway.

7.     

-do-

Shri Motilal Vora

Concern over presence of arsenic in ground water in some districts of Chhattisgarh.

8.     

06-03-2007

Shri Shreegopal Vyas

Demand to appoint a Committee to save the structure of Ram Sethu.

9.     

-do-

Shrimati N.P. Durga

Need for strict adherence of Supreme Court’s guidelines by school buses ferrying school children.

10.             

-do-

Shri Saman Pathak

Demand to check the exploitation of minor girls.

11.             

-do-

Shri Moinul Hassan

Concern over proposed change in funding pattern of Sarva Shiksha Abhiyan.

12.             

-do-

Shrimati Sushma Swaraj

Demand for debate on introduction of sex education in school.

0-02

13.             

-do-

Prof. Ram Deo Bhandary

Concern over propagation of supernatural healing powers by quacks and Ojhas in the country.

14.

-do-

Shri Ali Anwar

Concern over problems of Bidi workers.

15.             

-do-

Shri Abu Asim Azmi

Concern over crackdown over Islamic literature.

16.             

-do-

Shrimati Prema Cariappa

Demand for adequate national fund for the development of Bangalore International Airport.

17.             

08-03-2007

Ms. Pramila Bohidar

Demand for revision of rates of royalty on Coal.

18.             

-do-

Shri Harendra Singh Malik

Concern over depletion in ground water in Western Uttar Pradesh and Haryana.

19.             

-do-

Shri R. Shunmugasundaram

Concern over injustice to Tamil Nadu by Cauvery Water Dispute Tribunal.

20.             

-do-

Shri Su. Thirunavukkarasar

Concern over attack on the Tamil fishermen by the Sri Lankan Navy.

21.             

-do-

Shri B.S. Gnanadesikan

Concern over publication of photographs of bank defaulters.

22.             

-do-

Shri Keshubhai S. Patel

Concern over atrocities on women.

0-03

23.             

-do-

Shri Rahul Bajaj

Concern over pressure on India at WTO negotiations.

24.             

-do-

Shri K.P.K. Kumaran

Demand for food security in the country.

25.             

-do-

Shri Vijay J. Darda

Concern over tardy progress in creating infrastructure facilities for Common Wealth Games, 2010.

26.             

-do-

Shri Rudra Narayan Pany

Demand for setting up an IIT in Orissa.

27.             

08-03-2007

Shri Datta Meghe

Concern over suicides by farmers in Vidarbha region of Maharashtra.

0-01

28.             

09-03-2007

Shri Shantaram Laxman Naik

Demand to amend the Anti Defection Law.

29.             

-do-

Shri Karnendu Bhattacharjee

Demand for legislation for social security and employment guarantee for the workers of unorganized sector.

30.             

-do-

Shri Jayantilal Barot

Need to restore the allocated quota of power to Gujarat.

  0-03

31.             

-do-

Shri Ravula Chandra Sekar Reddy

Concern over plight of Beedi workers in the country.

32.             

-do-

Shri Jai Parkash Aggarwal

Concern over the Chinese capability to destroy satellite by a ground based ballistic missile.

33.             

-do-

Shri Nandi Yellaiah

Demand for immediate implementation of special rehabilitation package for farmers in the country.

34.             

12-03-2007

Dr. Gyan Prakash Pilania

Demand for empowerment of women.

0-01

35.             

-do-

Shri B.K. Hariprasad

Demand for reclamation of water bodies in Karnataka.

0-01

36.             

12-03-2007

Shri Shreegopal Vyas

Demand to protect Jan Kalyan Pratisthan patronized by migrated Indians in Nepal.

37.             

-do-

Shrimati Sushma Swaraj

Demand to start Science Channel by Prasar Bharati.

38.             

-do-

Shri Jayantilal Barot

Demand for construction of missing rail link between Patan and Bhiladi.

39.             

-do-

Shri Surendra Motilal Patel

Demand to reduce excise duty on drugs.

40.             

-do-

Shrimati Viplove Thakur

Demand for construction of new Bathu bridge in Kangra, Himachal Pradesh.

  0-02

41.             

-do-

Shri Jai Parkash Aggarwal

Demand for enactment of Commonwealth Games Management Act for early completion of projects in Delhi.

42.             

-do-

Shri Kalraj Mishra

Concern over illegal means employed by Banks and Finance Companies to recover loans.

43.

-do-

Shri Mahendra Mohan

Demand to set up more old age homes for senior citizens.

44.             

14-03-2007

Shri Santosh Bagrodia

Crime against children.

0-02

45.             

-do-

Shri Datta Meghe

Plight of children due to malnutrition in the country.

0-02

46.             

14-03-2007

Shri Suresh Bhardwaj

Demand to ban the use of word ‘Kinnar’ in the context of eunuchs.

0-02

47.             

-do-

Shri R. Shunmugasundaram

Demand for introduction of Tamil as court language in Madras High Court.

0-02

48.             

-do-

Shri Pyarelal Khandelwal

Discrimination against Hindu community in Jammu and Kashmir.

0-02

49.             

-do-

Shri Ravula Chandra Sekar Reddy

Demand for upgradation of Airports at Tirupathi, Vijayawada and Rajahmundry in Andhra Pradesh.

0-02

50.             

-do-

Shri Abu Asim Azmi

Demand to handover Mumbai train bomb blast probe to the CBI.

0-01

51.             

-do-

Shri Lalit Kishore Chaturvedi

Demand for procurement of Mustard seeds at support price.

0-02

52.             

-do-

Shri A. Vijayaraghavan

Demand for environmental clearance for Athirapally Hydro Electric Power Project.

0-03

53.             

-do-

Shri Tarini Kanta Roy

Demand for declaring North Bengal as Tax Free Zone.

0-02

54.             

-do-

Shri Shantaram Laxman Naik

Demand for expeditious framing of rules under the Scheduled Tribes and other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006.

0-01

55.             

14-03-2007

Dr. Prabha Thakur

Demand for hassle free medical assistance to the victims of road accidents.

0-02

56.             

-do-

Shri M.V. Mysura Reddy

Need to revise the package for farmers and writing off bank loans taken by farmers in the country.

0-02

57.             

-do-

Shrimati N.P. Durga

Need for comprehensive legislation on clinical trials in the country.

0-02

58.             

-do-

Dr. Barun Mukherjee

Demand to expedite completion of Teesta Irrigation Project.

0-02

59.             

-do-

Shri Rudra Narayan Pany

Demand for development of National Highways in Orissa.

0-03

60.             

-do-

Shri Vijay J. Darda

Demand for an immediate relocation plan for existing habitation from Tiger Reserves.

0-03

61.             

-do-

Shri Moinul Hassan

Demand to continue old EEE mode for all saving instruments.

0-02

*62.

21-03-2007

Shri Surendra Motilal Patel

Demand to expedite the President’s assent to the Gujarat Control of Organised Crime Bill, 2003.

63.             

-do-

Shri Jayantilal Barot

Demand for shifting of office of the Development Commissioner (SEZ) from Kandla to Gandhinagar.

64.             

-do-

Shri Abu Asim Azmi

Concern over pathetic condition of victims of the Gujarat riots.

65.             

-do-

Shri P.R. Rajan

Demand for additional allocation of food grains for Kerala.

    0-01

66.             

-do-

Shri Praveen Rashtrapal

Concern over delay in Delhi-Ahmedabad and Mumbai-Ahmedabad bound flights.

67.             

-do-

Shri B.K. Hariprasad

Demand for Central assistance to Mega Tourism projects in Karnataka.

68.             

-do-

Ms. Pramila Bohidar

Need for advanced preparedness for disaster management.

69.             

-do-

Shri Pyarelal Khandelwal

Demand for compensation to farmers for the loss of crops due to heavy rains and hail storms.

70.             

21-03-2007

Shrimati Prema Cariappa

Demand for grant of adequate fund for the Bidar-Gulbarga broad gauge railway line project and upgradation of Byndoor railway station.

71.             

-do-

Shri P.G. Narayanan

Demand to demerge and de-link the Salem Unit from the Burn Standard Company Ltd. (BSCL).

72.             

-do-

Shri Mahendra Mohan

Concern over bringing the Cooperative Banks in the tax net.

73.             

-do-

Dr. K. Malaisamy

Demand for correction of certain distorted historical facts regarding first war of independence.

0-01

74.             

-do-

Shri Jai Parkash Aggarwal

Demand to take immediate steps to notify the approved SEZs and distribution of compensation to the farmers for their land.

75.             

-do-

Ms. Anusuiya Uikey

Demand for more rail wagons for orange growers of Chhindwada in Madhya Pradesh.

76.             

-do-

Shri K.P.K. Kumaran

Concern over inaccessibility of bank loans for under privileged students.

77.             

-do-

Shri Moinul Hassan

Demand to remove inconvenience and suffering of people of Sunderban, South 24 Pargana, West Bengal.

78.             

21-03-2007

Shri Ram Narayan Sahu

Concern over entry of MNCs in retail sector.

 79.

-do-

Prof. Ram Deo Bhandary

Demand for conversion of Parsa-Basvari halt into full-fledged rail station.

80.             

-do-

Shri Lalit Kishore Chaturvedi

Demand for environmental clearance for Kota bypass.

 81.

-do-

Shri Shantaram Laxman Naik

Demand for central assistance to set up educational and cultural institutions relating the languages contained in the Eighth Schedule of the Constitution.

82.             

-do-

Shrimati N.P. Durga

Demand for modifications in the proposed Seeds Bill to protect farmers’ rights.

0-01

83.             

-do-

Shri N.R. Govindarajar

Concern over the pollution caused by industrial effluents in Mettur Dam.

84.             

-do-