SPECIAL MENTIONS

 

Text Box: 18        The following matters of Public Importance were raised/laid on the Table with the permission of the Chair during the Session: —

 

Sl.No.

Date

Name of the Member

Subject

Time taken

Hrs.Mts.

1.      

24-11-2006

Shri Moinul Hassan

Need to introduce an express train to facilitate tourist in Murshidabad.

0-03

2.      

-do-

Shri Santosh Bagrodia

Need to accord Central University status to the University of Rajasthan.

0-02

3.      

-do-

Shri Jai Parkash Aggarwal

Sealing in Delhi.

0-02

4.      

-do-

Shrimati N.P. Durga

Need for central assistance in OGNI affected areas of Andhra Pradesh.

0-02

5.      

-do-

Shri Saman Pathak

Need for inclusion of the Gorkha Darjeeling Hill Council in the Sixth Schedule.

0-02

6.      

30-11-2006

Shri Santosh Bagrodia

Need for development of Geriatrics in the country.

0-03

7.      

-do-

Shri Gireesh Kumar Sanghi

Need to review the Constitution of India.

0-02

8.      

-do-

Shri Shantaram Laxman Naik

Need to award Padmshree to the producer and director of the Hindi Movie “Lage Raho Munnabhai”.

0-02

9.      

30-11-2006

Shri Moinul Hassan

Need to curb the menace of counterfeit currency circulation in the country.

0-02

10.   

-do-

Shri Motilal Vora

Land turning barren due to waste materials of Rajahra mines.

0-02

11.   

-do-

Shri Tarlochan Singh

Acquiring of farmers’ land near Chandigarh to rehabilitate jhuggi dwellers.

0-03

12.   

-do-

Shri Kalraj Mishra

Hazardous effects of transgenic BT rice seeds.

0-02

13.   

-do-

Shri Ajay Maroo

Killings of Indians living abroad.

Text Box: 190-02

14.

-do-

Dr. Gyan Prakash Pilania

Need to control the growing scourage of child labour.

0-03

15.   

-do-

Shri Mahendra Mohan

Need to ban the use of cooking oils containing trans fat above prescribed limit.

0-03

16.   

-do-

Ms. Mabel Rebello

Need for flexible and innovative school education.

0-02

17.   

-do-

Shri Datta Meghe

Need for compensation to the victims of Khairlanji village of Maharashtra.

0-03

18.   

-do-

Shri Jai Parkash Aggarwal

Adverse effect on sports due to differences amongst various Sports bodies in the country.

 

0-02

19.   

30-11-2006

Shrimati N.P. Durga

Need to address the problems of sugarcane growers in Andhra Pradesh.

0-01

20.   

-do-

Shrimati Maya Singh

Need to pay more attention on polio eradication programme.

0-02

21.   

-do-

Dr. K. Malaisamy

Harmful and poisonous effects of B.T. seeds.

0-02

22.   

-do-

Shri Tarini Kanta Roy

Need for inland water transport on the Brahmaputra River.

Text Box: 200-03

23.   

-do-

Shri Abu Asim Azmi

Need for compensation to riot victims.

0-02

24.   

-do-

Shri Harendra Singh Malik

Need to announce sugarcane price in U.P.

0-01

25.   

-do-

Shri C. Ramachandraiah

Need to provide One Time Settlement scheme for poultry farms.

0-02

26.   

-do-

Shri N.R. Govindarajar

Need for appointment of additional LPG distributors for Gobichettipalayam and Sathiyamangalam, Tamil Nadu.

0-02

27.   

-do-

Shri Amar Singh

Need to amend the Prevention of Domestic Violence Act.

0-02

28.   

-do-

Shri Prasanta Chatterjee

Wheat scam in Jharkhand.

 

0-01

29.   

01-12-2006

Shrimati Prema Cariappa

Need to prevent girl child trafficking and drug abuse while promoting tourism in the country.

0-02

30.   

-do-

Shri Saman Pathak

Discrimination in selection of the players in the Indian Cricket Team.

0-01

31.   

-do-

Shri Urkhao Gwra Brahma

Spread of Malaria in Assam.

0-03

32.   

-do-

Shri T.S. Bajwa

Need to shift barbed fencing to the extreme border in Jammu Sector.

Text Box: 210-02

33.   

-do-

Shri R. Kamaraj

Crisis of malnutrition in the country.

0-03

34.   

-do-

Shri Ali Anwar

Need for inclusion of Tribals and Dalits in the Sixth Schedule of the Constitution.

0-02

35.   

-do-

Shri Chittabrata Majumdar

Need to set up Wage Board for journalists and other employees of the newspaper agencies.

0-03

36.   

-do-

Shri Pyarelal Khandelwal

Attacks on houses of Hindus in Kazakistan.

0-02

37.   

-do-

Shri Surendra Lath

Need for revision of rates of royalty on coal.

0-03

38.   

5-12-2006

Shri Amar Singh

Infiltration of ISI in Indian Army.

0-01

39.   

-do-

Shri Motilal Vora

Need to investigate alleged cheating of farmers in Chhattisgarh.

0-02

40.   

-do-

Shri Jai Parkash Aggarwal

Lack of mobile telephone facilities in Meghalaya.

0-02

41.   

5-12-2006

Shri Ali Anwar

Selling of shares of the UNI to a TV Company.

0-02

42.   

-do-

Shri Moinul Hassan

Need to save lakhs of Beedi workers.

0-02

43.

-do-

Shrimati Supriya Sule

Need for organizing regional SARAS fair in Pune, Aurangabad and Nagpur.

0-01

44.   

-do-

Shri Santosh Bagrodia

Inefficient mechanism for distribution of relief.

0-02

45.   

-do-

Shrimati Syeda Anwara Taimur

Need for a separate Cell under the Planning Commission for the development of the North-Eastern States.

Text Box: 220-02

46.   

-do-

Shri Thanga Tamil Selvan

Need to increase the water level in Mullaperiyar Dam.

0-02

47.   

-do-

Shri R. Shunmugasundaram

Undue inspection of Periyar dam by Defence personnel.

0-02

48.   

-do-

Shri Karnendu Bhattacharjee

Carcinogenic substance in water in Delhi.

0-02

49.   

-do-

Shri B.K. Hariparsad

Continuing atrocities on dalits in Karnataka.

0-02

50.   

-do-

Shri Shatrughan Sinha

Delay in hearing of cases of prisoners.

0-02

51.   

-do-

Shri Ram Narayan Sahu

Need for financial package for farmers in the country.

      0-04

52.   

5-12-2006

Dr. Barun Mukherjee

Need to maintain the status and standard of the National Library.

0-02

53.   

-do-

Shri Lalit Kishore Chaturvedi

Need for removal of illegal speed breakers from NH-12.

0-03

54.   

-do-

Shri Matilal Sarkar

Problems of tele-communication in the border areas.

Text Box: 230-02

55.   

-do-

Shri Penumalli Madhu

Violation of reservation in Government jobs by outsourcing.

0-03

56.   

-do-

Ms. Mabel Rebello

Need to create job opportunities in Jharkhand to save tribal girls from exploitation.

0-01

57.   

-do-

Shri Mangani Lal Mandal

Danger to the existence of Sundarban.

0-02

58.   

-do-

Shri Praveen Rashtrapal

Proposed strike by Government employees on               the 14th December, 2006.

0-02

59.   

-do-

Shri Janardhana Poojary

Need for recognizing Kannada as a classical language.

0-03

60.   

-do-

Shri Banwari Lal Kanchhal

Need to relax the norms for issuance of arm licence to PAN holders.

0-02

61.   

-do-

Dr. Gyan Prakash Pilania

Horrid scenario of crimes against women.

0-03

62.   

7-12-2006

Shri B.S. Gnanadesikan

Need to interlink the rivers of the country.

0-02

63.   

-do-

Shri Kalraj Mishra

Need for release of more water in Ganga for Ardha Kumbha Mela at Sangam in Allahabad.

0-02

64.   

-do-

Shri Vinay Katiyar

Need for erection of BSNL tower at Gursahaygunj, Kannauj (Uttar Pradesh).

0-01

65.   

-do-

Shri Sharad Anantrao Joshi

Need to withdraw the ban imposed on export of sugar.

0-02

66.   

-do-

Shrimati Sushma Swaraj

Sale of child by a mother due to starvation.

Text Box: 240-02

67.   

-do-

Shri Shantaram Laxman Naik

Need for regional balance in distribution of funds for development projects.

0-01

68.   

-do-

Shri Syed Azeez Pasha

Need for simplifying the procedure for issuing passports.

0-02

69.   

-do-

Dr. M.V. Mysura Reddy

Need for redressal of problems being faced by the sugarcane growers in the country.

0-02

70.   

-do-

Shrimati N.P. Durga

Need to overhaul the “6th Model Right to Education Bill, 2006”.

0-02

71.   

-do-

Maulana Obaidullah Khan Azmi

Step-motherly attitude of the Department of Ayush towards development of Unani system of medicines.

0-02

72.   

7-12-2006

Prof. Ram Deo Bhandary

Physical and mental exploitation of inmates in children homes and Nari Niketans in the country.

0-02

73.   

-do-

Shrimati Maya Singh

Water crisis in the country.

0-02

74.   

-do-

Dr. Radhakant Nayak

Need for formulation of Scheduled Castes Sub-Plan and Tribal Sub-Plan.

0-02

75.   

-do-

Shri Pyarelal Khandelwal

Terrorist activities in refugee camps near Indo-Nepal border.

Text Box: 250-02

76.   

-do-

Shrimati Shobhana Bhartia

Need for better health care and safe motherhood for women.

0-02

77.   

-do-

Ms Pramila Bohidar

Necessity of boundary walls, lavatories and safe drinking water in schools.

0-03

78.   

-do-

Shri Shreegopal Vyas

Illegal encroachment near rail tracks.

0-02

 79.

-do-

Shri Vijaykumar Rupani

Need for compensation to the victims of riots.

0-01

80.   

-do-

Shri Dara Singh

Need for a common National Language in the country.

 

 

 

0-02

* 81.

12-12-2006

Shri B.J. Panda

Need to establish Child Workers’ Welfare Career Fund.

 

82.   

-do-

Shri Sanjay Raut

Concern over increasing number of attacks by migratory wild elephants on persons living in Maharashtra-Karnataka borders.

 

83.   

-do-

Shri Urkhao Gwra Brahma

Need to save tigers and rhino in Manas Tiger Reserve in Assam.

 

84.   

-do-

Shri Ajay Maroo

Need for planned development of metro-cities in the country.

Text Box: 26

85.   

-do-

Shri Ram Narayan Sahu

Need for policy to give equal pay for same kind of work in Government establishments.

0-01

86.   

-do-

Shri Mahendra Mohan

Demand to make public offices and transport facilities disabled-friendly.

 

87.   

-do-

Shri Rajeev Shukla

Concern over sudden rise in the prices of real estates.

 

88.   

-do-

Shri Vijay J. Darda

Need for diversification of India Post activities.

 

  89.

-do-

Shri Rudra Narayan Pany

Request to release central assistance for flood relief to the State of Orissa.

 

90.   

-do-

Shrimati Hema Malini

Demand to generate energy and livelihood from solid waste.

 

91.   

12-12-2006

Shri V. Narayanasamy

Concern over human rights violation in Madhya Pradesh.

 

92.   

-do-

Dr. Gyan Prakash Pilania

Concern over dreaded operation of heroin mafia and drugs cartels in Delhi.

 

93.   

-do-

Shri Lalit Kishore Chaturvedi

Concern over shortage of Urea in Rajasthan.

 

94.   

-do-

Shri Jai Parkash Aggarwal

Demand for exclusion of timber industry from the list of polluting units.

Text Box: 27

95.   

-do-

Shri Motilal Vora

Need to provide education and employment to the physically challenged persons in the country.

0-01

96.   

-do-

Ms. Pramila Bohidar

Need to teach moral and ethical values to school children.

 

97.   

-do-

Shri Shreegopal Vyas

Need to correct misconception about the rate of literacy during the pre-British era through dissemination of factual position.

 

98.   

-do-

Shri Moinul Hassan

Demand to provide more facilities to Small-Scale Agro and Rural Industries.

 

99.   

-do-

Shri Matilal Sarkar

Demand for recasting of BPL and APL lists.

 

 

100.            

12-12-2006

Shrimati Viplove Thakur

Demand for a discretionary quota for the MPs to announce on the spot financial help to the needy persons in States.

 

101.            

-do-

Shrimati Supriya Sule