SPECIAL MENTIONS

 

      The following matters of Public Importance were raised/laid on the Table with the permission of the Chair during the Session: —

 

Sl.No.

Date

Name of the Member

Subject

Time taken

Hrs.Mts.

1.   

31-07-2006

Dr. Gyan Prakash Pilania

Need to provide succour to blind persons in the country.

0-03

2.   

-do-

Shri Mahendra Mohan

Administering medicines meant for cows to a patient in Safdarjung Hospital, New Delhi.

0-01

3.   

-do-

Prof. P.J. Kurien

Need to consider alternate route for new transmission line from Koodamkulam Atomic Energy Centre.

0-01

4.   

-do-

Shri Santosh Bagrodia

Need for scientific protection of food stocks in the FCI Godowns.

0-02

5.   

-do-

Ms. Pramila Bohidar

Need for equitable distribution of wasteland among the weaker sections of the country.

0-02

6.   

-do-

Shri Shantaram Laxman Naik

Need for elaborate regulations on property transactions in Goa by non-residents.

0-02

7.   

-do-

Shrimati Syeda Anwara Taimur

Need to encourage plantation of Jatropha in the country.

0-03

8.   

31-07-2006

Shri Amar Singh

Need to retain old Saral form for filing income tax return.

0-01

9.   

-do-

Shri Janardhana Poojary

Need for clearance to the Kalasa and Bandura Nala Projects of Karnataka.

0-02

10.             

-do-

Shrimati Prema Cariappa

Need to implement a programme for the removal of indebtedness of farmers in Karnataka.

0-03

11.             

-do-

Dr. Prabha Thakur

Need to construct more runways and airports in the country.

0-01

12.             

-do-

Shrimati N.P. Durga

Discrimination by the Food Corporation of India in purchasing rice from Andhra Pradesh.

0-02

13.             

-do-

Shri Su. Thirunavukkarasar

Problem arising out of exodus of Tamil refugees from Sri Lanka.

0-02

14.

-do-

Shri S. Anbalagan

Irregularities in granting educational loans by nationalized banks in Namakkal district of Tamil Nadu.

0-02

15.             

-do-

Shrimati S.G. Indira

Malnourishment in children in the country.

0-03

16.             

-do-

Shri Abu Asim Azmi

Alleged attempts to sabotage the working of the Justice Sachhar Committee.

0-02

17.             

31-07-2006

Shri Ajay Maroo

Need for a review of the policy on import of iron ore.

0-02

18.             

02-08-2006

Shri Mangani Lal Mandal

Pathetic condition of Air India fleet.

0-01

19.             

-do-

Shri Jai Parkash Aggarwal

Need to withdraw Indian soldiers from Lebanon.

0-01

20.             

-do-

Shri Vijay J. Darda

Need for sub-division of Dalits for allotting reservation quota.

0-03

21.             

-do-

Shri Kalraj Mishra

Need for financial help to widows of HIV positive victims.

0-03

22.             

-do-

Shri Ram Narayan Sahu

Recruitment of children in Bihar Police.

0-02

23.             

-do-

Shrimati Viplove Thakur

Need for upgradation of Bhuntar Airport (Kullu) and introduction of new flights of Indian and other private airlines.

0-01

24.             

-do-

Shri Praveen Rashtrapal

Damage caused by heavy rain in Gujarat.

0-02

25.             

-do-

Shri C. Perumal

Need to amend the Nursing Council Act, 1947.

0-03

26.             

-do-

Shri Saman Pathak

Scarcity of drinking water in Darjeeling.

0-02

27.             

-do-

Shri Matilal Sarkar

Need to bring all districts of Tripura under the National Rural Employment Guarantee Act.

0-03

28.             

02-08-2006

Shri K. Chandran Pillai

Need for setting up of Petro Chemical Hub at Cochin.

0-01

29.             

03-08-2006

Shri Ali Anwar

Need to protect Banarasi Saree Industry from closure.

0-03

30.             

-do-

Shri B.K. Hariprasad

Need for reforms in the process of selection in judicial services.

0-01

31.             

-do-

Miss Mabel Rebello

Monopoly of Dubai Ports World in container terminal.

0-03

32.             

-do-

Shri P.R. Rajan

Need to increase allocation of wheat and Kerosene for PDS in Kerala.

0-02

33.             

-do-

Shri Ravula Chandra Sekar Reddy

Raising of coffee plantations in Vishakapatnam and East Godavari districts of Andhra Pradesh.

0-02

34.             

10-08-2006

Shri Janardhana Poojary

Huge backlog of court cases in the country.

0-03

35.             

-do-

Shri Thanga Tamil Selvan

Need to recruit teachers in Central Schools from Tamil Nadu.

0-02

36.             

-do-

Shri Santosh Bagrodia

Maoist threat to Indians in Nepal.

0-02

37.             

10-08-2006

Shri C. Perumal

Need for setting up of new rail coach factory in Madhya Pradesh.

0-02

38.             

-do-

Shri Ram Narayan Sahu

Brutal murders in Delhi.

0-04

39.             

-do-

Shrimati Prema Cariappa

Need to develop Ultra Mega Power Project at Tadri in Uttar Kannada District of Karnataka.

0-02

40.             

-do-

Ms. Pramila Bohidar

Need to renovate/upgrade Jamadarpali Airstrip in Sambalpur, Orissa.

0-03

41.             

-do-

Shri Abu Asim Azmi

Need to submit report of Liberhan Commission without grant of further extension.

0-02

42.             

-do-

Shri Ali Anwar

Pathetic condition of Indian Carpet Industry.

0-02

43.

-do-

Shrimati S.G. Indira

Mismanagement in the Hindustan Teleprinters Ltd.

0-03

44.             

-do-

Shri Moinul Hassan

Need to take steps for welfare of minorities in Murshidabad, West Bengal.

0-02

45.             

-do-

Shri Harish Rawat

Need to increase wheat quota for APL families in Uttaranchal.

0-02

46.             

-do-

Shri B.K. Hariprasad

Delay in payment of wage arrears to employees of ITI, Bangalore.

 

0-01

47.             

10-08-2006

Shrimati Viplove Thakur

Need to take action against forged institutes and universities being operated in Himachal Pradesh.

0-02

48.             

-do-

Shri Vijay J. Darda

Need to provide facility of payment through money orders under RTI Act as application fee.

0-03

49.             

-do-

Shri Saman Pathak

Need to implement National Rural Employment Guarantee Scheme in Darjeeling.

0-02

50.             

-do-

Shri S.P.M. Syed Khan

Need for provision of basic amenities at Theni Railway Station in Chennai.

0-02

51.             

-do-

Shri Jai Parkash Aggarwal

Need to take immediate steps to address grievances of freedom fighters.

      0-02

52.             

-do-

Shri M.V. Mysura Reddy

Need for exemption of service tax on insurance coverage for sheep population in Andhra Pradesh.

0-02

53.             

-do-

Shri Shreegopal Vyas

Need to set up a Central Inquiry Commission to look into religious conversions.

0-01

54.             

-do-

Shri Mahendra Mohan

Urgent need for dope testing on Indian sportspersons participating in international competitions.

0-02

55.             

-do-

Shrimati N.P. Durga

Need to protect rights of farmers/land owners on acquisition of land for Special Economic Zones.

0-03

56.             

10-08-2006

Prof. P.J. Kurien

Need for a pension scheme for ex-servicemen who have not completed 15 years of service.

0-01

57.             

-do-

Shri Amar Singh

Miserable condition of mentally retarded persons.

0-02

58.             

14-08-2006

Shri Amar Singh

Need to put check on duplicate goods.

0-03

59.             

-do-

Dr. M.V. Mysura Reddy

Need to provide additional quantity of rice for Mid-Day Meal Programme in Andhra Pradesh.

0-01

60.             

-do-

Ms. Mabel Rebello

Land acquisition under Special Economic Zones.

0-02

61.             

-do-

Shri B.K. Hariprasad

Need for urgent repair and restoration of Daman Ganga Bridge in Daman.

0-02

62.             

-do-

Shri C. Perumal

Need to provide housing loan at cheaper rate.

0-01