The following matters of Public Importance
were raised/laid on the Table with the permission of the Chair during the
Session: —
|
Sl.No. |
Date |
Name of the Member |
Subject |
Time taken Hrs.Mts. |
|
1.
|
31-07-2006 |
Dr. Gyan Prakash Pilania |
Need to provide succour to blind persons
in the country. |
0-03 |
|
2.
|
-do- |
Shri Mahendra Mohan |
Administering medicines meant for cows to
a patient in |
0-01 |
|
3.
|
-do- |
Prof. P.J. Kurien |
Need to consider alternate route for new
transmission line from Koodamkulam Atomic Energy Centre. |
0-01 |
|
4.
|
-do- |
Shri Santosh Bagrodia |
Need for scientific protection of food
stocks in the FCI Godowns. |
0-02 |
|
5.
|
-do- |
Ms. Pramila Bohidar |
Need for equitable distribution of
wasteland among the weaker sections of the country. |
0-02 |
|
6.
|
-do- |
Shri Shantaram Laxman Naik |
Need for elaborate regulations on
property transactions in |
0-02 |
|
7.
|
-do- |
Shrimati Syeda Anwara Taimur |
Need to encourage plantation of Jatropha
in the country. |
0-03 |
|
8.
|
31-07-2006 |
Shri Amar Singh |
Need to retain old Saral form for filing
income tax return. |
0-01 |
|
9.
|
-do- |
Shri Janardhana Poojary |
Need for clearance to the Kalasa and
Bandura Nala Projects of Karnataka. |
0-02 |
|
10.
|
-do- |
Shrimati Prema Cariappa |
Need to implement a programme for the
removal of indebtedness of farmers in Karnataka. |
0-03 |
|
11.
|
-do- |
Dr. Prabha Thakur |
Need to construct more runways and
airports in the country. |
0-01 |
|
12.
|
-do- |
Shrimati N.P. Durga |
Discrimination by the Food Corporation of |
0-02 |
|
13.
|
-do- |
Shri Su. Thirunavukkarasar |
Problem arising out of exodus of Tamil
refugees from |
0-02 |
|
14. |
-do- |
Shri S. Anbalagan |
Irregularities in granting educational
loans by nationalized banks in Namakkal district of Tamil Nadu. |
0-02 |
|
15.
|
-do- |
Shrimati S.G. Indira |
Malnourishment in children in the
country. |
0-03 |
|
16.
|
-do- |
Shri Abu Asim Azmi |
Alleged attempts to sabotage the working
of the Justice Sachhar Committee. |
0-02 |
|
17.
|
31-07-2006 |
Shri Ajay Maroo |
Need for a review of the policy on import
of iron ore. |
0-02 |
|
18.
|
02-08-2006 |
Shri Mangani Lal Mandal |
Pathetic condition of Air |
0-01 |
|
19.
|
-do- |
Shri Jai Parkash Aggarwal |
Need to withdraw Indian soldiers from |
0-01 |
|
20.
|
-do- |
Shri Vijay J. Darda |
Need for sub-division of Dalits for
allotting reservation quota. |
0-03 |
|
21.
|
-do- |
Shri Kalraj Mishra |
Need for financial help to widows of HIV
positive victims. |
0-03 |
|
22.
|
-do- |
Shri Ram Narayan Sahu |
Recruitment of children in Bihar Police. |
0-02 |
|
23.
|
-do- |
Shrimati Viplove Thakur |
Need for upgradation of |
0-01 |
|
24.
|
-do- |
Shri Praveen Rashtrapal |
Damage caused by heavy rain in |
0-02 |
|
25.
|
-do- |
Shri C. Perumal |
Need to amend the Nursing Council Act,
1947. |
0-03 |
|
26.
|
-do- |
Shri Saman Pathak |
Scarcity of drinking water in |
0-02 |
|
27.
|
-do- |
Shri Matilal Sarkar |
Need to bring all districts of Tripura
under the National Rural Employment Guarantee Act. |
0-03 |
|
28.
|
02-08-2006 |
Shri K. Chandran Pillai |
Need for setting up of Petro Chemical Hub
at |
0-01 |
|
29.
|
03-08-2006 |
Shri Ali Anwar |
Need to protect Banarasi Saree Industry
from closure. |
0-03 |
|
30.
|
-do- |
Shri B.K. Hariprasad |
Need for reforms in the process of
selection in judicial services. |
0-01 |
|
31.
|
-do- |
Miss Mabel Rebello |
Monopoly of Dubai Ports World in container terminal. |
0-03 |
|
32.
|
-do- |
Shri P.R. Rajan |
Need to increase allocation of wheat and
Kerosene for PDS in Kerala. |
0-02 |
|
33.
|
-do- |
Shri Ravula Chandra Sekar Reddy |
Raising of coffee plantations in Vishakapatnam and |
0-02 |
|
34.
|
10-08-2006 |
Shri Janardhana Poojary |
Huge backlog of court cases in the country. |
0-03 |
|
35.
|
-do- |
Shri Thanga Tamil Selvan |
Need to recruit teachers in Central Schools from
Tamil Nadu. |
0-02 |
|
36.
|
-do- |
Shri Santosh Bagrodia |
Maoist threat to Indians in |
0-02 |
|
37.
|
10-08-2006 |
Shri C. Perumal |
Need for setting up of new rail coach factory in
Madhya Pradesh. |
0-02 |
|
38.
|
-do- |
Shri Ram Narayan Sahu |
Brutal murders in |
0-04 |
|
39.
|
-do- |
Shrimati Prema Cariappa |
Need to develop Ultra Mega Power Project at Tadri in
Uttar Kannada District of Karnataka. |
0-02 |
|
40.
|
-do- |
Ms. Pramila Bohidar |
Need to renovate/upgrade Jamadarpali Airstrip in
Sambalpur, Orissa. |
0-03 |
|
41.
|
-do- |
Shri Abu Asim Azmi |
Need to submit report of Liberhan Commission without
grant of further extension. |
0-02 |
|
42.
|
-do- |
Shri Ali Anwar |
Pathetic condition of Indian Carpet
Industry. |
0-02 |
|
43. |
-do- |
Shrimati S.G. Indira |
Mismanagement in the Hindustan Teleprinters Ltd. |
0-03 |
|
44.
|
-do- |
Shri Moinul Hassan |
Need to take steps for welfare of minorities in
Murshidabad, |
0-02 |
|
45.
|
-do- |
Shri Harish Rawat |
Need to increase wheat quota for APL families in
Uttaranchal. |
0-02 |
|
46.
|
-do- |
Shri B.K. Hariprasad |
Delay in payment of wage arrears to employees of
ITI, |
0-01 |
|
47.
|
10-08-2006 |
Shrimati Viplove Thakur |
Need to take action against forged institutes and universities
being operated in Himachal Pradesh. |
0-02 |
|
48.
|
-do- |
Shri Vijay J. Darda |
Need to provide facility of payment through money
orders under RTI Act as application fee. |
0-03 |
|
49.
|
-do- |
Shri Saman Pathak |
Need to implement National Rural Employment
Guarantee Scheme in |
0-02 |
|
50.
|
-do- |
Shri S.P.M. Syed Khan |
Need for provision of basic amenities at Theni
Railway Station in Chennai. |
0-02 |
|
51.
|
-do- |
Shri Jai Parkash Aggarwal |
Need to take immediate steps to address grievances
of freedom fighters. |
0-02 |
|
52.
|
-do- |
Shri M.V. Mysura Reddy |
Need for exemption of service tax on insurance
coverage for sheep population in Andhra Pradesh. |
0-02 |
|
53.
|
-do- |
Shri Shreegopal Vyas |
Need to set up a Central Inquiry
Commission to look into religious conversions. |
0-01 |
|
54.
|
-do- |
Shri Mahendra Mohan |
Urgent need for dope testing on Indian sportspersons
participating in international competitions. |
0-02 |
|
55.
|
-do- |
Shrimati N.P. Durga |
Need to protect rights of farmers/land
owners on acquisition of land for Special Economic Zones. |
0-03 |
|
56.
|
10-08-2006 |
Prof. P.J. Kurien |
Need for a pension scheme for
ex-servicemen who have not completed 15 years of service. |
0-01 |
|
57.
|
-do- |
Shri Amar Singh |
Miserable condition of mentally retarded
persons. |
0-02 |
|
58.
|
14-08-2006 |
Shri Amar Singh |
Need to put check on duplicate goods. |
0-03 |
|
59.
|
-do- |
Dr. M.V. Mysura Reddy |
Need to provide additional quantity of rice for
Mid-Day Meal Programme in Andhra Pradesh. |
0-01 |
|
60.
|
-do- |
Ms. Mabel Rebello |
Land acquisition under Special Economic Zones. |
0-02 |
|
61.
|
-do- |
Shri B.K. Hariprasad |
Need for urgent repair and restoration of |
0-02 |
|
62.
|
-do- |
Shri C. Perumal |
Need to provide housing loan at cheaper rate. |
0-01 |