GOVERNMENT LEGISLATIVE BUSINESS
|
Sl.No |
Title of the Bill |
Date of
Introduction /laying on the
Table as passed by Lok Sabha |
Date(s) of
discussion in the Rajya Sabha |
Minister-in-charge |
No. of Speakers |
Time taken
Hrs. Mts. |
Remarks |
|
|
1. 1 |
The Parliament (Prevention
of Disqualification) Amendment Bill, 2006 |
|
27-7-2006 |
Shri Hans Raj Bhardwaj |
12 |
3-59 |
Passed [The Bill was sent for the Presidents assent on the 25th
May, 2006, and was returned by him on the 30th May, 2006 for
reconsideration of the Parliament.] |
|
|
2. 2 |
The |
28-07-2006 |
21-08-2006 |
Shri Shivraj Vishwanath
Patil/ Shri S. Regupathy |
3 |
0-37 |
Introduced, considered and passed. |
|
|
3. 3 |
The Sashastra Seema Bal
Bill, 2006. |
-do- |
|
Shri Shivraj Vishwanath
Patil |
|
0-01 |
Introduced |
|
|
4. 4 |
The |
31-07-2006 |
|
Shri Arjun Singh |
|
0-01 |
-do- |
|
|
5. 5 |
The |
31-07-2006 |
|
Shri Arjun Singh |
|
0-01 |
Introduced |
|
|
6. 6 |
The |
-do- |
|
-do- |
|
|
-do- |
|
|
7. |
The Constitution (Scheduled
Tribes) Order Amendment Bill, 2006. |
-do- |
|
Shri P.R. Kyndiah |
|
0-01 |
-do- |
|
|
8. |
The Cantonments Bill,
2003 |
22-12-2003 |
01-08-2006 |
Shri Pranab Mukherjee |
10 |
3-14 |
Passed, as amended. |
|
|
9. |
The Food Safety and Standards Bill, 2006. |
31-07-2006 |
01-08-2006 02-08-2006 |
Shri Subodh Kant Sahay |
16 |
4-13 |
Passed |
|
|
10. |
The
Protection of Human Rights (Amendment) Bill, 2005. |
08-12-2005 |
02-08-2006 03-08-2006 |
Shri Shriprakash Jaiswal |
19 |
4-02 |
|
|
|
11. |
The Juvenile Justice (Care and Protection of
Children) Amendment Bill, 2006. |
03-08-2006 |
08-08-2006 |
Shrimati Renuka
Chowdhury |
9 |
2-48 |
Passed |
|
|
12. |
The
Actuaries Bill, 2006. |
02-08-2006 |
10-08-2006 |
Shri Pawan Kumar Bansal |
5 |
1-53 |
-do- |
|
|
13. |
The Central Silk Board (Amendment) Bill, 2005. |
30-08-2005 |
10-08-2006 14-08-2006 |
Shri E.V.K.S. Elangovan |
6 |
1-15 |
Passed, as amended. |
|
|
14. |
The
Produce Cess Laws (Abolition) Bill, 2006. |
07-08-2006 |
14-08-2006 |
Shri Sharad Pawar |
1 |
0-17 |
Returned |
|
|
15. |
The Government Securities Bill, 2006. |
08-08-2006 |
14-08-2006 |
Shri P. Chidambaram |
3 |
0-49 |
Passed |
|
|
16. |
The Wild Life (Protection) Amendment Bill, 2005. |
23-12-2005 |
18-08-2006 21-08-2006 22-08-2006 |
Shri A. Raja |
17 |
3-20 |
Passed, as amended. |
|
|
17. |
The Essential Commodities (Amendment) Bill, 2005. |
20-12-2005 |
21-08-2006 |
Shri Sharad Pawar |
8 |
1-57 |
Passed, as amended. |
|
|
18. |
The Appropriation (No. 4) Bill, 2006. |
14-08-2006 |
22-08-2006 |
Shri P. Chidambaram |
|
0-03 |
Returned |
|
|
19. |
The Appropriation (Railways) No. 4 Bill, 2006. |
17-08-2006 |
22-08-2006 |
Shri Lalu Prasad |
|
0-03 |
Returned |
|
|
20. |
The Code of Criminal
Procedure (Amendment) Bill, 2006. |
23-08-2006 |
|
Shri Shivraj Vishwanath
Patil |
|
0-01 |
Introduced |
|
|
21. |
The Constitution (Eighty-seventh Amendment) Bill, 1999. |
17-12-1999 |
24-08-2006 |
Shri Mani Shankar Aiyar |
|
0-03 |
Withdrawn |
|
|
22. |
The Banking Companies
(Acquisition and Transfer of Undertakings) and Financial Institutions Laws
(Amendment) Bill, 2006. |
23-08-2006 |
24-08-2006 |
Shri P. Chidambaram |
7 |
2-22 |
Passed |
|
|
23. |
The Salary, Allowances
and Pension of Members of Parliament (Amendment) Bill, 2006. |
23-08-2006 |
24-08-2006 |
Shri Priyaranjan Dasmunsi |
6 |
0-35 |
Passed |
|
|
|
|
|
|
|
Total: |
31-35 |
|
|
