1.     

24-02-2006

Shrimati Vanga Geetha

Need to amend the PNDT Act in order to protect girl children in the country.

0-02

2.     

-do-

Dr. Alladi P. Rajkumar

Establishment of Maritime University at Vishakhapatnam.

0-02

3.     

-do-

Dr. Gyan Prakash Pilania

Need to fulfill allotment of petrol pumps promised to Kargil war widows.

0-02

4.     

-do-

Shri Kripal Parmar

Need to investigate into the display of name of Kaman Setu as Aman Setu during the Republic Day parade.

0-02

5.     

-do-

Shri Santosh Bagrodia

Need to strengthen the rail linkage in Rajasthan.

0-02

6.     

-do-

Shrimati Kum Kum Rai

Need to fix responsibility for harassment of women in the country.

0-02

7.     

-do-

Shriamti N.P. Durga

Need to announce revival package for the Bharat Heavy Plates and Vessels Limited Visakhapatnam.

0-02

8.     

24-02-2006

Shri Ravula Chandra Sekar Reddy

Plight of Chenchus, aprimitive tribals of Mahaboob Nagar District in Andhra Pradesh.

0-01

9.     

-do-

Shri Pyarelal Khandelwal

Increase in the prices of wheat.

0-02

10.             

-do-

Shri Jai Parkash Aggarwal

Need for granting full statehood to Delhi.

0-02

11.             

-do-

Shrimati Kamla Manhar

Danger posed to Silk Worm Seed Centre at Raigarh.

0-02

12.             

-do-

Shri K. Rama Mohana Rao

Need to take immediate measures to control Chickungunya virus in Andhra Pradesh.

0-02

13.             

-do-

Shri Karnendu Bhattarcharjee

Decline in wheat production in the country.

0-03

14.

-do-

Shri Prasanta Chatterjee

Need to issue commemorating stamps and coins on the 150^th year of the First Armed Struggle for India’s Independence.

0-01

15.             

-do-

Shri Narayan Singh Manaklao

Need to provide adequate facilites and safety standards at Alang Ship Breaking Yard.

0-01

16.             

-do-

Shri Sharad Anantrao Joshi

Firing on farmers at Chander Bazar, Vidharba, Maharashtra.

0-02

17.             

-do-

Shri Ram Narayan Sahu

Need for uniform age limit of senior citizens in the country.

0-03

18.             

24-02-2006

Shrimati Prema Cariappa

Need for strict compliance of guidelines laid down by the Supreme Court on sexual harassment at work places.

0-03

19.             

-do-

Shri Janardhana Poojary

Need to revive the Kudremukh Iron Ore Company Limited, Karnataka.

0-07

20.             

-do-

Shri Ram Nath Kovind

Firing in Tinsukia by the Paramilitary Forces.

0-02

21.             

-do-

Shri Rama Muni Reddy Sirigireddy

Need to set up a regulatory body to oversee road safety on National Highways.

0-02

22.             

-do-

Shri Harish Rawat

Need for giving SC status to Bangali Community, OBC status to Gorkha and Scheduled Area status to Dharchual-Munsyari-Joshimath in Uttaranchal.

0-08

23.             

01-03-2006

Shri Rama Muni Reddy Sirigireddy

Need to take immediate measures for development of Cuddapah Airport.

0-01

24.             

-do-

Dr. Gyan Prakash Pilania

Female foeticide in the country.

0-03

25.             

-do-

Shri B.S. Gnanadesikan

Exploitation of children in the country.

0-02

26.             

-do-

Shri Amar Singh

Privatization of Airports in the country.

0-02

27.             

-do-

Shrimati N.P. Durga

Need to encourage bamboo cultivation in the country.

0-02

28.             

01-03-2006

Shri K. Chandran Pillai

Need to review the direct recruitment of Probationary Officers through campus interviews by Public Sector Banks.

0-01

29.             

-do-

Shri Shantaram Laxman Naik

Need to grant permission to celebrate feasts at Anjediva Island in Goa.

0-02

30.             

-do-

Shrimati Prema Cariappa

Need to impose ban on participation of school children in various functions held in the country.

0-02

31.             

-do-

Shrimati Syeda Anwara Taimur

Increasing road accidents in the cities.

0-03

32.             

-do-

Shri Nandi Yellaiah

Need to abolish taxes on Insulin throughout the country.

0-02

33.             

-do-

Shri B.K. Hariprasad

Need for early clearance of tourism projects in Karnataka awaiting centre’s approval.

0-02

34.             

-do-

Shri Harish Rawat

Need to amend the Delimitation Act in view of the conditions in hilly areas of the country.

0-02

35.             

-do-

Dr. Radhakant Nayak

Lack of maintenance of Libraries and Reading Rooms in Orissa.

0-01

36.             

-do-

Shrimati Vanga Geetha

Need for mandatory tests of HIV/AIDS before marriage.

0-02

37.             

01-03-2006

Shri Karnendu Bhattacharjee

Poor condition of tea gardeners in Barak Valley (Assam).

0-02

38.             

-do-

Shrimati Mohsina Kidwai

Problem being faced by handloom weavers of Varanasi and Gorakhpur.

0-03

39.             

02-03-2006

Shri Lekhraj Bachani

Need to give approval to Gujcot Act of Gujarat State.

0-02

40.             

-do-

Shri Rudra Narayan Pany

Need to check the growing market of obscene books in Delhi.

0-02

41.             

-do-

Dr. Prabha Thakur

Need to rejuvenate the neglected traditional water sources in Rajasthan.

0-02

42.             

-do-

Shri Suresh Bhardwaj

Need to pay royalty to the State of Himachal Pradesh for the Hydro-Electric Project commissioned prior to 1990.

0-02

43.

-do-

Shrimati Kamla Manhar

Need to open a Passport Office in the State of Chhattisgarh.

0-02

44.             

-do-

Shri Vijay J. Darda

Need for augmenting public preparedness towards disaster management.

0-03

45.             

-do-

Shri C. Perumal

Demand to drop proposal to amend the Indian Post Office Act.

0-02

46.             

02-03-2006

Shri Sharad Anantrao Joshi

Farmers’ suicides in Vidarbha.

0-02

47.             

06-03-2006

Shri Santosh Bagrodia

Plight of undertrials languishing in prisons.

0-02

48.             

-do-

Shrimati Jamana Devi Barupal

Need to provide Rajasthan its share of water from the Ravi River.

0-03

49.             

-do-

Shri Jai Parkash Aggarwal

Increasing crime in Delhi and urgent need to modernise Delhi Police.

0-02

50.             

-do-

Shri Motilal Vora

Problems in giving honorary pension to Freedom Fighters.

0-02

51.             

-do-

Shri Kalraj Mishra

Need to start the Shiv Ganga Express Train from Varanasi.

      0-02

52.             

-do-

Shri Laxminarayan Sharma

Need to accord early clearance for environmental project of Madhya Pradesh.

0-01

53.             

-do-

Shri Ramadhar Kashyap

Need to open a Railway Recruitment Board in Bilaspur (Chhattisgarh).

0-01

54.             

-do-

Shri Lalit Kishore Chaturvedi

Need for minimum support price and storage of mustard crop in Rajasthan.

0-03

55.             

-do-

Shrimati Jaya Bachchan

Death of birds in Okhla Sanctuary, Delhi.

0-02

56.             

-do-

Ms. Pramila Bohidar

Plight of Silk fibre and handloom weavers.

0-03

57.             

06-03-2006

Shri Vijay J. Darda

Need for a concerted approach towards rural telecommunication connectivity.

0-03

58.             

-do-

Shri Amar Singh

Miserable condition of farmers in the country.

0-01

59.             

-do-

Shri Lekhraj Bachani

Need for repatriation of fishermen from Gujarat arrested and return of boats etc. captured by Pakistan authorities.

0-03

60.             

-do-

Shri Harish Rawat

Need to give financial assistance to the drought affected state of Uttaranchal along with other relief measures.

0-01

61.             

-do-

Shri Karnendu Bhattacharjee

Need for exemption of excise duty to wood based industry in North-Eastern region.

0-03

62.             

09-03-2006

Shrimati Syeda Anwara Taimur

Need to tap natural resources for power generation in Assam.

0-01

63.             

-do-

Shrimati Kamla Manhar

Need for proper arrangement of irrigation and water conservation system to increase the agricultural production in the State of Chhattisgarh.

0-02

64.             

-do-

Shri Matilal Sarkar

Need to widen the scope of AIBP scheme in Tripura.

0-03

65.             

09-03-2006

Shri Rama Muni Reddy Sirigireddy

Need to increase number of Mobile Testing Labs in Andhra Pradesh to check adulteration of petroleum products.

0-02

66.             

-do-

Shri B.K. Hariprasad

Need for implementation of Rajiv Gandhi Grameen Vidyutikaran Yojana in Karnataka.

0-01

67.             

-do-

Shrimati N.P. Durga

Need for legislative framework on non-biodegradable solid waste in the country.

0-02

68.             

-do-

Dr. Narayan Singh Manaklao

Need to address the problem of gender disparity in education.

0-02

69.             

-do-

Shri Kripal Parmar

Need to stop illegal mining in Chakki barrage on Himachal Pradesh-Punjab border.

0-02

70.             

-do-

Dr. Alladi P. Rajkumar

Plight of backward classes.

0-02

71.             

-do-

Shri T.S. Bajwa

Need to give compensation to farmers of border areas whose land is being used for defence purpose in Jammu and Kashmir.

0-02

72.             

-do-

Shrimati S.G. Indira

Plight of brick chamber industry and its workers.

0-02

73.             

-do-

Shri E.M. Sudarsana Natchiappan

Need for setting up of a tripartite body for the disposing of NRI claims.

0-02

74.             

09-03-2006

Shri P.K. Maheshwari

Damage caused to crops due to hailstorm in Madhya Pradesh.

0-03

75.             

-do-

Shri Harendra Singh Malik

Need to include the Jats living in Jammu region in the OBC list.

0-02

76.             

-do-

Shrimati Hema Malini

Women empowerment.

0-02

77.             

-do-

Shri Sanjay Raut

Import of wheat by the Government at high prices.

0-01

78.             

-do-

Shri K. Rama Mohana Rao

Need to take measures for safety and security of Andhrites in UAE.

0-03

79.             

-do-

Shri Pyarelal Khandelwal

Bangladeshis allegedly serving as resident agents of the terrorist organisations.

0-02

80.             

-do-

Shri Shantaram Laxman Naik

Need for a legislation to inculcate scientific temper among the people.

0-03

81.             

17-03-2006

Shri Sharad Anantrao Joshi

Need to restore the halt at Manimau station on the Farrukhabad-Kannauj railway line.

0-03

82.             

-do-

Ms. Pramila Bohidar

Irregularities in delimitation of Assembly Constituencies in Orissa.

0-02

83.             

-do-

Dr. Alladi P. Rajkumar

Need for early legislation on reservation for women in Parliament and State Legislatures.

0-02

84.             

17-03-2006