R E S U M E

OF THE BUSINESS TRANSACTED

BY THE

RAJYA SABHA

(23^rd November to 23^rd December 2005)

(Website –http://rajyasabha.nic.in)

This publication contains a brief resume' of the business transacted by the Rajya Sabha during its Two Hundred and Sixth Session.

NEW DELHI;

March 27, 2006

YOGENDRA NARAIN,
Secretary-General.

Summons	Duration of the Session
National Anthem	Obituary References
Questions	Statements by Ministers Correcting Answers to Questions
Papers Laid on the Table	Reports/Statements of the Committees Presented/ Laid on the Table
Felicitations to Shri Sachin Tendulkar	Proclamations Under Article 356 of the Constitution
The Members of Rajya Sabha (Declaration of Assets and Liabilities) (Amendment) Rules, 2005	References by the Chair
Announcement by Chair	Information to the House
Resignation by Member	Leave of Absence
Motions for Elections/Appointments of Members to various Committees/Bodies	Motions regarding the Fifth and Seventh Reports of the Committee on Ethics
Matters raised with permission	Special Mentions
Calling Attentions to Matters of Urgent Public Importance	Statements by Ministers/Prime Ministers
Messages from the Lok Sabha/Government Bills Laid on the Table	Recommendations of the Business Advisory Committee
Statements regarding Government Business	Short Duration Discussions (Discussions under Rule 176)
Statement regarding Ordinance — Laid on the Table	Supplementary Demands for Grants — Laid on the Table
Motion	Government Legislative Business
Private Members' Business I.Private Member’s Bills II.Private Members' Resolution	Valedictory Remarks
National Song	Statement showing the break-up of the time taken by the Rajya Sabha on various items of business during the Session