The following matters of Public Importance
were raised/laid on the Table with the permission of the Chair during the
Session: —
|
Sl.No. |
Date |
Name of the Member |
Subject |
Time taken Hrs.Mts. |
|
1.
|
28-07-2005 |
Shri Santosh Bagrodia |
Concern
over the plight of Indian prisoners languishing in Pakistani Jail. |
0-02 |
|
2.
|
-do- |
Prof. P.J. Kurian |
Demand
for stoppage of Sabari Express Train at Tiruvalla Station in Kerala. |
0-02 |
|
3.
|
-do- |
Dr. Alladi P. Rajkumar |
Demand
for royalty to Andhra Pradesh on huge natural gas reserves discovered in
Krishna Godavari basin. |
0-02 |
|
4.
|
-do- |
Shrimati N.P. Durga |
Need
to desist from merging RINL (Vizag Steel Plant) with SAIL. |
0-02 |
|
5.
|
-do- |
Dr. T. Subbarami Reddy |
Need
for releasing additional sugar quota to the Cooperative Sugar Factories in
Andhra Pradesh. |
0-02 |
|
6.
|
-do- |
Shri Raj Mohinder Singh
Majitha |
Demand
to take appropriate measures to contain the violence by terrorists, Maoists,
Naxalites, etc. in the country. |
0-02 |
|
7.
|
28-07-2005 |
Shri Rama Muni Reddy
Sirigireddy |
Demand
to restore student intake in private professional colleges in Andhra Pradesh. |
0-02 |
|
8.
|
-do- |
Shri B.K. Hariprasad |
Demand
for considering service exports at par with goods for the purpose of
financial assistance under ASIDE scheme. |
0-01 |
|
9.
|
-do- |
Shri Tarlochan Singh |
Concern
over the plight of Afghan refugees in the country. |
0-02 |
|
10. |
-do- |
Shri Harish Rawat |
Concern
over the decreasing water level of the rivers of North India due to
environmental damage to glaciers. |
0-02 |
|
11. |
-do- |
Dr. Gyan Prakash
Pilania |
Concern
over danger posed to wild life in the country. |
0-02 |
|
12. |
-do- |
Shri Pyarelal
Khandelwal |
Demand for
establishment of a National Railingo Gondwana Academy. |
0-02 |
|
13. |
-do- |
Shri Prasanta
Chatterjee |
Concern
over Census report, 2001 regarding unemployment in the country. |
0-01 |
|
14. |
-do- |
Shri Anand Sharma |
Sensational
reporting of crimes by TV channels. |
0-03 |
|
15. |
28-07-2005 |
Shri Abu Asim Azmi |
Demand
for appropriate action by the Government on the reported incident of insult
of the Quran in Guantanamo Bay Jail. |
0-02 |
|
16. |
-do- |
Shri C. Perumal |
Demand
for integrated drinking water project at Hogenakal in Tamil Nadu. |
0-02 |
|
17. |
-do- |
Dr. Chhattrapal Singh
Lodha |
Demand
to take appropriate measures to stop water pollution and environmental
degradation by meat preserving units near Aligarh in Uttar Pradesh. |
0-01 |
|
18. |
-do- |
Shri V. Narayanasamy |
Concern
over the problems faced by the farmers due to short supply of certified and
quality seeds in the country every year. |
0-02 |
|
19. |
-do- |
Shri R.S. Gavai |
Demand
for inclusion of Gowari community as a Scheduled Tribe. |
0-01 |
|
20. |
-do- |
Shri Motilal Vora |
Concern
over non clearance of Dalhi-Rajhara-Raoghat Rail Project by Central Government. |
0-02 |
|
21. |
-do- |
Shri Karnendu
Bhattacharjee |
Concern
over the unemployment amongst the educated youth of the North Eastern region. |
0-02 |
|
22. |
-do- |
Shrimati Kum Kum Rai |
Concern
over the increasing insecurity of women in Delhi. |
0-02 |
|
23. |
28-07-2005 |
Shri C. Ramachandraiah |
Demand
to sanction Rs. 25 crores as a special assistance under article 275(1) for
construction of buildings and infrastructure for residential schools in
Andhra Pradesh. |
0-02 |
|
24. |
-do- |
Shri Vijay J. Darda |
Concern
over population growth in the country. |
0-03 |
|
25. |
-do- |
Shri K. Rama Mohana Rao |
Demand
for early environmental clearance for uranium mining and processing plant at
Nalgonda in Andhra Pradesh. |
0-02 |
|
26. |
-do- |
Shri Datta Meghe |
Demand
to provide free text books to all students irrespective of their caste under
the Sarva Shiksha Abhiyan. |
0-02 |
|
27. |
-do- |
Shri N.K. Premachandran |
Demand
for speedy development of Thiruvananthapuram International Airport in Kerala. |
0-01 |
|
28. |
-do- |
Shrimati Savita Sharda |
Concern
over the missing Pakistani citizens who came to India to watch the recent
cricket match between India and Pakistan. |
0-01 |
|
29. |
-do- |
Shri Rudra Narayan Pany |
Demand
for restarting open sales scheme for coal and scrapping of e-auction scheme
in the country. |
0-02 |
|
30. |
28-07-2005 |
Shri N.R. Govindrajar |
Demand
for a new railway reservation counter at Gudalur in Tamil Nadu. |
0-02 |
|
31. |
-do- |
Prof. Saif-ud-Din Soz |
Demand for proper
advertisements of rural employment generation schemes in regional languages
by the Government. |
0-02 |
|
32. |
29-07-2005 |
Shri Tariq Anwar |
Demand
to set up BSNL payment counters in Delhi. |
0-02 |
|
33. |
-do- |
Maulana Obaidullah Khan
Azmi |
Need to chalk out
strategies for the proposed Ministerial level WTO Conference to be held in
Hong Kong in December, 2005. |
0-02 |
|
34. |
-do- |
Ms. Pramila Bohidar |
Demand for revision of
royalty for minerals mined in Orissa. |
0-03 |
|
35. |
-do- |
Prof. Ram Deo Bhandary |
Demand for setting up a
Hospital in Patna on the lines of AIIMS on priority basis. |
0-02 |
|
36. |
-do- |
Dr. Prabha Thakur |
Demand to confer more
responsibilities and rights to Members of Parliament in development works. |
0-02 |
|
37. |
-do- |
Shrimati Kamla Manhar |
Need to monitor
developmental work in tribal areas by involving Members of Parliament. |
0-02 |
|
38. |
29-07-2005 |
Shri Kalraj Mishra |
Concern over use of
photograph of the Father of the Nation on beef products by an Australian
Company. |
0-02 |
|
39. |
01-08-2005 |
Dr. T. Subbarami Reddy |
Demand for early action
on the pending proposals of Andhra Pradesh with the Central Government. |
0-02 |
|
40. |
-do- |
Dr. Gyan Prakash
Pilania |
Demand to ban
production of ‘Gutkha’ in the country. |
0-02 |
|
41. |
-do- |
Shri Kripal Parmar |
Demand to increase the
recruitment quota for Himanchal Pradesh in the Army. |
0-02 |
|
42. |
-do- |
Shri Dara Singh |
Piracy
of films produced in the country. |
0-03 |
|
43. |
-do- |
Shri
R.S. Gavai |
Demand for
implementation of Rajiv Gandhi National Fellowship Scheme for SC/ST students. |
0-02 |
|
44. |
-do- |
Shri Lalitbhai Mehta |
Demand for central
assistance for the Kalpasar Multi-purpose Scheme in Gujarat. |
0-03 |
|
45. |
-do- |
Shrimati N.P. Durga |
Demand to enhance
subsidy on Single Super Phosphate. |
0-02 |
|
46. |
-do- |
Shri Janardhana Poojary |
Demand for early
implementation of the Bangalore Metro Rail Project. |
0-02 |
|
47. |
01-08-2005 |
Shri Tarlochan Singh |
Concern over the
decreasing population of Parsi Community in the country. |
0-02 |
|
48. |
-do- |
Shri Shantaram Laxman
Naik |
Discharge of oily
substances in the Beaches of Goa. |
0-02 |
|
49. |
-do- |
Shri Lekhraj Bachani |
Demand for granting
Indian citizenship to Pakistani minority Hindus residing in Gujarat and
Rajasthan. |
0-03 |
|
50. |
-do- |
Prof. R.B.S. Varma |
Miserable condition of
the mobile services of BSNL in Gursahaiganj in Uttar Pradesh. |
0-03 |
|
51. |
-do- |
Shri Ram Narayan Sahu |
Concern over the safety
of the passengers in the railways. |
0-03 |
|
52. |
-do- |
Shri Ravula Chandra
Sekar Reddy |
Demand to recognize the
services and for giving reward to the persons who saved the passengers of
Godavari Express by informing the driver about breached tracks. |
0-03 |
|
53. |
-do- |
Dr. Alladi P. Rajkumar |
Demand
to stop construction of barrages by Maharashtra on Godavari to save the
farmers of Telangana in Andhra Pradesh. |
0-02 |
|
54. |
-do- |
Dr. P.C. Alexander |
Concern over the floods
in Maharashtra. |
0-02 |
|
55. |
01-08-2005 |
Shri Motilal Vora |
Demand
for conversion of Raipur-Dhamtari rail line into broad gauge. |
0-02 |
|
56. |
-do- |
Shrimati Jamana Devi Barupal |
Deaths
caused by hooch in various parts of the country particularly Bikaner district
of Rajasthan. |
0-03 |
|
57. |
05-08-2005 |
Shri Kalraj Mishra |
Concern over alleged
encroachment of Indian territory along Indo-Nepal border in North Champaran
(Bihar). |
0-02 |
|
58. |
-do- |
Shrimati Savita Sharda |
Need for strict enforcement of the provisions of
no smoking legislation in public places. |
0-01 |
|
59. |
-do- |
Shri Abu Asim Azmi |