SHORT DURATION DISCUSSIONS (Discussions under Rule 176)
|
Sl. No |
Date |
Name of the Member who raised the discussion |
Subject |
No. of Speakers |
Minister who replied |
Time taken Hrs.Mts. |
|
1. |
22-3-2005
|
Shri Ravula Chandra Sekar Reddy |
Suicide by farmers in various parts of the country. |
19 |
Shri Sharad Pawar |
5-19 |
|
2. |
9-5-2005 |
Shri A. Vijayaraghavan |
Situation arising out of the large-scale devastation caused by Tsunami on the 26th December, 2004 and the relief and rehabilitation measures initiated for the affected people. |
9 |
Shri Shivraj Vishwanath Patil |
1-53 |
|
3. |
10-5-2005 |
Shri Fali S. Nariman |
Report of the V.S. Malimath Committee on reforms of criminal justice system. |
7 |
Shri Shivraj Vishwanath Patil |
2-25 |
|
4. |
11-5-2005 |
Shri Karnendu Bhattacharjee |
Recently reconstituted North-Eastern Council.
|
9 |
Shri P.R. Kyndiah |
1-55 |
|
|
|
|
|
|
Total:
|
______ 11-32 ——— |