Sl.No

    Date

Person in respect of whom reference was made

Time taken

Hrs. Mts.

Remarks

1.

25-02-05

Shri P. V. Narasimha Rao, former     Prime Minister of India;

0-18

The Chairman made references and the House observed silence, all Members standing as a mark of respect to the memory of the departed. As a mark of respect to the memory of Shri Vidya Nivas Misra, sitting Member, the House adjourned for the day.

2.

-do-

Shri K. S. Ramaswamy (ex-Member);

3.

-do-

Shri Aladi Aruna alias V. Arunachalam (ex-Member);

4.

-do-

Shrimati Ila Panda (ex-Member);

5.

-do-

Shri Vidya Nivas Misra (sitting Member); and

6.

-do-

Shri Sohan Lal Dhusiya (ex-Member).

7.

23-03-05

Shri M. Palaniyandi(ex-member).

0-03

The Chairman made reference and the House observed silence, all Members standing as a mark of respect to the memory of the departed. 

8.

19-04-05

Pope John Paul II

0-09

The Chairman made references and the House observed silence, all Members standing as a mark of respect to the memory of the departed.

9.

-do-

Shrimati Kanak Mukherjee (ex-Member)

10.

-do-

Shri Surender Singh (ex-Member)

11.

-do-

Shri Vishnu Kant Shastri (ex-Member)

12.

26-04-05

Swami Ranganathananda, President of the Ramakrishna Math and Mission.

0-02

The Chairman made reference and the House observed silence, all Members standing as a mark of respect to the memory of the departed.

13.

28-04-05

Shri Ebrahim Sulaiman Sait                (ex-Member)

0-03

The Chairman made reference and the House observed silence, all Members standing as a mark of respect to the memory of the departed.

14.

03-05-05

Sardar Jagjit Singh Aurora (ex-Member)

0-02

The Chairman made reference and the House observed silence, all Members standing as a mark of respect to the memory of the departed.

15.

09-05-05

Shri Shyam Lal Yadav (ex-Member)

0-05

The Chairman made reference and the House observed silence, all Members standing as a mark of respect to the memory of the departed.

                                                       Total:

————

0-42

————

Sl

No

Date

Subject

Ministry/ Department

Name of the Minister

Time taken

Hrs.Mts.

1.        

16-03-2005

Correcting the reply given in the Rajya Sabha on the 15^th December, 2004 to Unstarred Question 1398 regarding “Funds demanded by Madhya Pradesh for PMGSY”.

Rural Development

Shri Raghuvansh Prasad Singh

0-01

2.        

23-03-2005

Correcting the reply given in the Rajya Sabha on the 14^th July, 2004 to Starred Question 140 regarding “Atrocities on women”.

Home Affairs

Shri Manikrao Gavit

0-02

3.        

05-05-2005

Correcting the Hindi version of the reply given in the Rajya Sabha on the 3^rd  March, 2005  to  Unstarred Question 404 regarding “Early warning for Tsunami waves”.

Science and Technology and Ocean Development

Shri Kapil Sibal

0-01

Total :

0-04

1.            

26-2-2005

Report of Twelfth Finance Commission together with an Explanatory Memorandum on the action taken on the recommendations of the Commission.

2.            

-do-

‘Economic Survey, 2004-2005’.

3.            

*28-2-2005

Medium-term fiscal policy statement; Fiscal policy strategy statement, and               Macro-economic framework statement, under sub-section (1) of section 3 of the Fiscal Responsibility and Budget Management Act, 2003 and a statement under sub-section (3) of section 7 of the aforesaid Act.

4.            

9-3-2005

C.A.G. Report for the year ended the 31^st March, 2004 (No.5 of 2005) Union Government (Commercial)- Public Sector Undertakings in Telecommunications Sector.

5.            

21-3-2005

Forty-first Report of the Commissioner for Linguistic Minorities for the period from July, 2002 to June, 2003.

6.            

22-3-2005

C.A.G. Report for the year ended the 31^st March, 2004 (No. 1 of 2005) Union Government (Commercial) Public Sector Undertakings-Review of Accounts.

7.

-do-

C.A.G. Report for the year ended the 31^st March, 2004 (No. 2 of 2005) Union Government (Commercial) Public Sector Undertakings-Comments on Accounts.

8.

-do-

C.A.G. Report for the year ended the 31^st March, 2004 (No. 3 of 2005) Union Government (Commercial) Public Sector Undertakings-Transactions Audit Observations.

9.

23-3-2005

Report of the Committee (Shri Yogesh Chandra) on land allotments by the Land and Development Office, New Delhi, during the period 1998-2004.

10.

19-4-2005

Foreign Trade Policy – 2004 -2009 (updated as on 31^st March, 2005).

11.

-do-

Handbook of Procedures (Volume I)-2004-2009, (updated as on 31^st March, 2005).

12.

5-5-2005

C.A.G. Report for the year ended the 31^st March, 2004 (No.4 of 2005) Union Government (Commercial)- Public Sector Undertakings – Review on some of the activities of selected PSUs.

13.

6-5-2005

The Bihar Value Added Tax Ordinance, 2005 (Bihar Ordinance No. 1 of 2005) promulgated by the Governor of Bihar on the 4^th March, 2005, under sub clause (a) of clause (2) (a) of article 213 of the Constitution read with clause (c) (iv) of the Proclamation dated the 7^th March, 2005 issued by the President  in relation to the State of Bihar along with an explanatory memorandum mentioning circumstances due to which promulgation of the Ordinance mentioned above was considered necessary .

14.

6-5-2005

C.A.G. Report for the year ended March, 2004 (No. 1 of 2005) Union Government: Accounts of the Union Government; Union Government: Appropriation Accounts of Civil, Postal Services and Defence Services 2003-2004; and Union Government: Finance Accounts 2003-2004.

15.

-do-

C.A.G. Report for the year ended March, 2004 (No. 2 of 2005) Union Government: Transactions Audit Observations.

16.

-do-

C.A.G. Report for the year ended March, 2004 (No. 3 of 2005) Union Government: Information Technology Audit.

17.

-do-

C.A.G. Report for the year ended March, 2004 (No. 4 of 2005) Union Government (Civil): Autonomous Bodies.

18.

-do-

C.A.G. Report for the year ended March, 2004 (No. 5 of 2005) Union Government: Scientific Departments.

19.

-do-

C.A.G. Report for the year ended March, 2004 (No. 6 of 2005) Union Government (Defence Services): Army and Ordnance Factories.

20.

6-5-2005

C.A.G. Report for the year ended March, 2004 (No. 7 of 2005) Union Government (Defence Services): Air Force and Navy.

21.

-do-

C.A.G. Report for the year ended March, 2004 (Nos. 8 & 9 of 2005) Union Government: Railways and Appropriation Accounts of Railways Parts I and II including Annexure-G for the year 2003-2004.

22.

-do-

C.A.G. Report for the year ended March, 2004 (No. 10 of 2005) Union Government: Indirect Taxes - Customs.

23.

-do-

C.A.G. Report for the year ended March, 2004 (No. 11 of 2005) Union Government: Indirect Taxes – Central Excise & Service Tax.

24.

-do-

C.A.G. Report for the year ended March, 2004 (No. 12 of 2005) Union Government: Direct Taxes.

25.

-do-

C.A.G. Report for the year ended March, 2004 (No. 13 of 2005) Union Government: (Direct Taxes) System Appraisals.

26.

-do-

C.A.G. Report for the year ended March, 2004 (No. 14 of 2005) Union Government (Civil): Performance audit of Control Systems in India Security Press, Nashik.

27.

10-5-2005

C.A.G. Report for the year ended the 31^st March, 2004 (No.6 of 2005) Union Government (Commercial) Public Sector Undertakings- Petroleum Sector.

28.

11-5-2005

C.A.G. Report for the Year ended 31^st March, 2004 (No. 7 of 2005) Union Government (Commercial) Public Sector Undertakings – National Highways Development Project of National Highways Authority of India.

29.

13-5-2005

Part Report of the Phukan Commission and “Accompanying Note on Justice S.N. Phukan Commission”.

(Total Time taken: 45 Mts.)

Date   

Report/Statement

26-02-2005

20-04-2005

Committee on Petroleum and Natural Gas

4^th Report

5^th Report

26-02-2005

20-04-2005

Committee on Finance

11^th to 15^th Reports

16^th to 20^th Reports

01-03-2005

19-04-2005

11-05-2005

Committee on Railways

6^th and 7^th Report

8^th Report

9^th and 10^th Report

01-03-2005

21-04-2005

Committee on Energy

3^rd and 4^th Report

5^th and 6^th Report

03-03-2005

23-03-2005

21-04-2005

27-04-2005

28-04-2005

06-05-2005

Committee on Human Resource Development

154^th to 156^th Reports

157^th Report

158^th to 160^th Reports

161^st Report

162^nd Report

163^rd Report

03-03-2005

20-04-2005

Committee on Agriculture

5^th to 8^th Reports

9^th to 12^th Reports

04-03-2005

20-04-2005

Committee on Home Affairs

111^th Report and Evidence

112^th and 113^th Report

04-03-2005

09-03-2005

16-03-2005

23-03-2005

26-04-2005

27-04-2005

28-04-2005

Committee on Public Accounts

Action Taken Statements

Action Taken Statements

7^th and 8^th Report

9^th Report

12^th Report

11^th Report

10^th and 13^th Report

09-03-2005

21-04-2005

13-05-2005

Committee on Information Technology

11^th to 14^th Reports

15^th to 18^th Reports

19^th and 20^th Report

11-03-2005

28-04-2005

Committee on Health and Family Welfare

4^th to 6^th Reports

7^th to 9^th Reports

11-03-2005

22-03-2005

21-04-2005

25-04-2005

Committee on Urban Development

4^th Report

5^th Report

6^th Report

7^th Report

14-03-2005

Committee on Ethics

4^th Report

14-03-2005

19-04-2005

Committee on Commerce

67^th to 69^th Reports

70^th and 71^st Reports

15-03-2005

21-04-2005

Committee on Chemicals and Fertilisers

4^th Report

5^th and 6^th Report

17-03-2005

25-04-2005

Committee on Science and Technology, Environment and Forests

132^nd to 138^th Reports

139^th to 146^th Reports

19-03-2005

19-04-2005

20-04-2005

Committee on Rural Development

5^th to 8^th Reports

9^th and 10^th Report

11^th and 12^th Report

21-03-2005

24-03-2005

20-04-2005

13-05-2005

Committee on Personnel, Public Grievances, Law and Justice

3^rd Report and Evidence

4^th Report

5^th and 6^th Report

7^th Report and Evidence

22-03-2005

20-04-2005

Committee on Subordinate Legislation

155^th Report

156^th and 157^th Report

22-03-2005

Committee on Petitions

122^nd Report

22-03-2005

25-04-2005

Committee on Labour

3^rd and 4^th Report

5^th and 6^th Report

22-03-2005

21-04-2005

Committee on Social Justice and Empowerment

4^th to 6^th Reports

7^th and 8^th Report

23-03-2005

26-04-2005

27-04-2005

Committee on Welfare of Scheduled Castes and Scheduled Tribes

Final Action Taken Statements

Final Action Taken Statements

4^th Report

23-03-2005

28-04-2005

Committee on Coal and Steel

6^th and 7^th Report

8^th to 10^th Reports

24-03-2005

19-04-2005

12-05-2005

Committee on Public Undertakings

3^rd Report

4^th Report

5^th Report

20-04-2005

Committee on Water Resources

3^rd Report

21-04-2005

26-04-2005

03-05-2005

Committee on External Affairs

4^th and 5^th Report

6^th and 7^th Report

Action Taken Statement

 25-04-2005

26-04-2005

10-05-2005

Committee on Defence

2^nd Report

3^rd and 4^th Action Taken Statements

5^th Report

26-04-2005

05-05-2005

12-05-2005

Committee on Industry

160^th Report