Resume of 204th Session

GOVERNMENT RESOLUTION

Date	Subject	Name of the Mover	No. of Speakers	Time taken Hrs. Mts.	Remarks
27-4-2005	“That this House approves the recommendations contained in Paras 45, 46, 47, 48, 49, 50, 51 and 53 of the First Report of the Railway Convention Committee (2004) appointed to review the rate of dividend payable by the Railway Undertaking to General Revenues etc., which was laid on the Table of the Rajya Sabha on the 21^st December, 2004.”	Shri R. Velu	— Total :	0-19 ———— 0-19 ————	Discussed with the Appropriation (Railways) No. 2 Bill, 2005. The Bill was returned and the Resolution was adopted by the House. For other details, pl. see at Sl. No. 20, under the heading “GOVERNMENT LEGISLATIVE BUSINESS.”

Date

Subject

Name of the Mover

No. of

Speakers

Time taken

Hrs. Mts.

Remarks

27-4-2005

“That this House approves the recommendations contained in Paras 45, 46, 47, 48, 49, 50, 51 and 53 of the First Report of the Railway Convention Committee (2004) appointed to review the rate of dividend payable by the Railway Undertaking to General Revenues etc., which was laid on the Table of the Rajya Sabha on the 21^st December, 2004.”

Shri R. Velu

—

Total :

0-19

————

0-19

————

Discussed with the Appropriation (Railways) No. 2 Bill, 2005. The Bill was returned and the Resolution was adopted by the House. For other details, pl. see at Sl. No. 20, under the heading “GOVERNMENT LEGISLATIVE BUSINESS.”