Sl.No

Title of the Bill

Date of Introduction

/laying on the Table as passed by Lok Sabha

Date of discussion in the Rajya Sabha

Minister-in-charge

No. of Speakers

Time taken

Hrs.. Mts.

Remarks

1.                1

The Yoga Undertaking (Taking Over of Management) Bill, 1994.

26-8-1994

3-3-2005

Dr. Anbumani Ramadoss

—

0-01

Withdrawn

2.                2

The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005.

10-3-2005

—

Shri Sharad Pawar

—

0-01

Introduced

3.                3

The Standards of Weights and Measures (Amendment) Bill, 2005.

-do-

—

-do-

—

0-01

-do-

4.                4

The Appropriation (Railways) Vote on Account Bill, 2005.

 16-3-2005

17-3-2005

Shri Lalu Prasad

—

0-06

Discussed together and the Bills were returned.

5.                5

The Appropriation (Railways) Bill, 2005.

6.                6

The Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking over of Management) Repeal Bill, 2004.

20-12-2004

-do-

Shri Mani Shankar Aiyar

—

0-07

Passed

7.                 

The Appropriation (Vote on Account) Bill, 2005.

18-3-2005

18-3-2005

Shri P. Chidambaram

—

0-05

Discussed together and the Bills were returned.

8.                 

The Appropriation Bill, 2005.

9.                 

The Goa Appropriation (Vote on Account) Bill, 2005.

18-3-2005

19-3-2005

Shri P. Chidambaram

—

0-06

Discussed with the Budget (Goa), 2005-06. The Bills were returned. For other details, pl. see at Sl. No. 3 under the heading “BUDGETS-GENERAL DISCUSSIONS”

10.             

The Goa Appropriation Bill, 2005.

11.             

The Hire-purchase (Repeal) Bill, 2005

21-3-2005

20-4-2005

Shri Hansraj Bhardwaj

—

0-06

Introduced, considered and passed

12.             

The Bihar Appropriation (Vote on Account) Bill, 2005.

21-3-2005

21-3-2005

Shri P. Chidambaram

—

0-06

Discussed with the Budget (Bihar), 2005-06. The Bills were returned. For other details, pl. see at Sl. No. 4 under the heading “BUDGETS-GENERAL DISCUSSIONS”

13.             

The Bihar Appropriation Bill, 2005.

14.             

The Homoeopathy Central Council (Amendment) Bill, 2005.

23-3-2005

—

Dr. Anbumani Ramadoss

—

0-01

Introduced

15.             

The Indian Medicine Central Council (Amendment) Bill, 2005.

-do-

—

-do-

—

-do-

16.             

The Patents (Amendment) Bill, 2005.

22-3-2005

23-3-2005

Shri Kamal Nath

17

4-31

Discussed with the Resolution moved by Dr. Murli Manohar Joshi. The Resolution was negatived and the Bill was passed. For other details, pl. see at Sl. No 3, under heading “STATUTORY RESOLUTIONS”

17.             

The Private Security Guards and Agencies (Regulation) Bill, 1994.

14-12-1994

24-3-2005

Shri Shriprakash Jaiswal

—

0-01

Withdrawn

18.             

The Private Security Agencies (Regulation) Bill, 2005.

21-4-2005

10-5-2005

Shri Shriprakash Jaiswal /     Shri Shivraj Vishwanath Patil

11

2-16

Introduced, considered and passed.

19.             

The Appropriation (Railways) No. 2 Bill, 2005.

25-4-2005

27-4-2005

Shri R. Velu

11

1-55

Discussed with the Resolution moved by Shri R.Velu. The Resolution was adopted and the Bill was returned. For other details, pl. see under the heading “Government Resolution”

20.             

The Navy (Amendment) Bill, 1997.

12-3-1997

28-4-2005

Shri Pranab Mukherjee

—

0-06

Passed, as amended. (The consideration of the Bill was earlier deferred on  the         22^nd July, 1998)

21.             

The Appropriation (No.2) Bill, 2005.

28-4-2005

29-4-2005

Shri S.S. Palanimanickam

3

0-40

Returned

22.             

The Coastal Aquaculture Authority Bill, 2004.

20-12-2004

3-5-2005

Shri Sharad Pawar

6

1-14

Passed, as amended.

23.             

The Manipur University Bill, 2005

4-5-2005

—

Shri Md. Ali Ashraf Fatmi

—

0-01

Introduced

24.             

The Code of Criminal Procedure (Amendment) Bill, 1994.

9-5-1994

4-5-2005

Shri Shivraj Vishwanath Patil

11

2-53

Passed, as amended

25.             

The Government of Union Territories and the Government of National Capital Territory of Delhi (Amendment) Bill, 2005.

3-5-2005

4-5-2005

5-5-2005

Shri Shriprakash Jaiswal

3

0-25

Passed

26.             

The Finance Bill, 2005.

-do-

5-5-2005

Shri P. Chidambaram

12

4-14

Returned

27.             

The University of Allahabad Bill, 2004.

20-12-2004

5-5-2005

6-5-2005

Shri Md. Ali Ashraf Fatmi

8

1-19

Passed, as amended

28.             

The Credit Information Companies (Regulation) Bill, 2004.

6-12-2004

9-5-2005

Shri P. Chidambaram

6

1-10

Passed, as amended

29.             

The Drugs and Cosmetics (Amendment) Bill, 2005.

10-5-2005

—

Shrimati Panabaka Lakshmi

—

0-01

Introduced

30.             

The Disaster Management Bill, 2005

11-5-2005

—

Shri Shivraj Vishwanath Patil

—

0-01

Introduced

31.             

The Prevention of Money-Laundering (Amendment) Bill, 2005.

6-5-2005

11-5-2005

Shri P. Chidambaram

9

1-25

Passed

32.             

The Special Economic Zones Bill, 2005.

11-5-2005

11-5-2005

Shri Kamal Nath

5

1-41

Passed, as amended

33.             

The Right to Information Bill, 2005.

-do-

12-5-2005

Shri Suresh Pachouri

21

4-46

Passed

34.             

The Bihar Value Added Tax Bill, 2005.

-do-

-do-

Shri P. Chidambaram

3

0-42

Returned

35.             

The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Bill, 2005.

12-5-2005

13-5-2005

Shri K. Natwar Singh

9

1-37

Passed

Total: