|
Sl.No. |
Date |
Member/ Minister who moved the Resolution |
Subject |
Time taken Hrs. Mts. |
Remarks |
|
1. |
9-12-2004 |
Dr. Murli Manohar Joshi |
"That this House disapproves the Prevention of Terrorism (Repeal) Ordinance, 2004 (No.1 of 2004) promulgated by the President on the 21st September, 2004". |
|
Discussed with the Prevention of Terrorism (Repeal) Bill, 2004. The Bill was passed and the Resolution was negatived. For other details, pl. see at Sl. No. 10 under the heading “GOVERNMENT LEGISLATIVE BUSINESS.” |
|
2. |
-do- |
-do- |
"That this House disapproves the Unlawful Activities (Prevention) Amendment Ordinance, 2004 (No.2 of 2004) promulgated by the President on the 21st September, 2004". |
0-15 |
Discussed with the Unlawful Activities (Prevention) Amendment Bill, 2004. The Bill was passed and the Resolution was negatived. For other details, pl. see at Sl. No. 11, under the heading “GOVERNMENT LEGISLATIVE BUSINESS.” |
|
|
|
|
Total: |
0-15 |
|