MINISTRY OF SHIPPING AND TRANSPORT
(Now known as Ministry
of Surface Transport)
Fifth Lok Sabha
(1971-76)
1.
Board of Directors of the Central Island Water Transport Corporation Ltd.
Calcutta. (Not exempted)
2.
Board of Directors of the Central Road Transport Corporation Ltd., Calcutta.
(Not exempted)
3.
Board of Directors of the Shipping Corporation of India Ltd Bombay. (Not
exempted)
4.
Cochin Shipyard Ltd. (Not exempted)
5.
Shippint Development Fund Committee. (Not exempted)
6.
National Welfare Board for Sea farers. (Exempted)
7.
Kandla Dock Labour Board. (Not exempted)
8.
Marmugao Dock Labour Board. (Not exempted)
9.
Board of Directors of Air India Corporation. (Not exempted)
10.
Board of Directors of Indian Airlines Corporation. (Not exempted)
11.
Advisory Council for Delhi Transport Corporation. (Exempted)
Tenth Lok Sabha
(1991-96)
12.
National Road Safety Council. (Exempted)