RAJYA SABHA
PRACTICE AND PROCEDURE SERIES
1.THE UPPER HOUSE OF INDIAN PARLIAMENT 2. NOMINATED MEMBERS OF THE      RAJYA SABHA
3. LEADER OF THE HOUSE 4. PRESIDENT'S ADDRESS AND MOTION OF THANKS
5. QUESTIONS AND HALF-AN-HOUR DISCUSSION 6. LEGISLATIVE PROCEDURE IN THE RAJYASABHA
7. MOTIONS, RESOLUTIONS AND SHORT DURATION
 DISCUSSIONS
8. CALLING ATTENTION
9. SPECIAL MENTIONS 10. FINANCIAL PROCEDURE
11. COMMITTEES OF RAJYA SABHA 12. COMMITTEE ON PETITIONS
13. COMMITTEE ON SUBORDINATE LEGISLATION 14. COMMITTEE ON GOVERNMENT ASSURANCES
15. COMMITTEE ON PAPERS LAID ON THE TABLE 16. Committee on Ethics
17. PARLIAMENTARY DECORUM AND ETIQUETTES 18. PERSONAL EXPLANATION BY MEMBERS
19. VOTING AND DIVISION 20. POINTS OF ORDER
21. VISITORS' GALLERIES 22. PARLIAMENTARY PRIVILEGES
23. RAJYA SABHA - IT'S CONTRIBUTION TO INDIAN POLITY
24. HOW TO BE AN EFFECTIVE LEGISLATOR
25. ROLE OF THE LEADER OF THE HOUSE, LEADER OF THE OPPOSITION AND WHIPS
26. EXECUTIVE–ITS ACCOUNTABILITY TO PARLIAMENT

Officers responsible for supply of the information for the Practice and Procedure Series :

Shri S. D. Nautiyal
Director(R&L)
23034216
sd.nautiyal@sansad.nic.in

Shri Virender Singh Griwan
Assistant Director (R&L)

23034535

Research and Library Section,
Tel. 23034534, 23034535
rsrlib@sansad.nic.in