MINISTRY OF LABOUR, EMPLOYMENT & REHABILITATION

(Now known as Ministry of Labour)

Second Lok Sabha

(1959-1962)

 

1. Medical Benefit Council of Exmployees State Insurance Corporations. (Not exempted)

2. Standing Committee of the Employees State Insurance Corporation (Not exempted)

3. Visakhapatnam Dock Labour Board (Not exempted)

4. Cochin Dock Labour Board (Not exempted)

5. Joint Fixation and Revision Committee for the Central Sphere Undertakings under the Minimum Wages Act, 1948 (Exempted)

6. Central Advisory Board under Sec. 8 of the Minimum Wages Act, 1948 (Exempted)

7. Mica Mines Labour Welfare Fund Advisory Committee for Bihar (Exempted)

8. Mica Mines Labour Welfare Fund Advisory Committee for Andhra Pradesh (Exempted)

9. Gorakhpur Labour Advisory Committee, Dhanbad (Exempted)

10. Gorakhpur Labour Advisory Committee, Gorakhpur (Exempted)

11. Central Committee on Employment. (Exempted)

12. Central Wage Board for Jute Industry. (Exempted)

13. Central Wage Board for Tea Plantation Industry. (Exempted)

14. Steering Group on Wages. (Exempted)

15. Committee on Labour Management Co-operation. (Exempted)

16. Technical Committee Employees' Provident Fund. (Exempted)

17. Committee for Labour and Social Service Scheme. (Exempted)

18. Practical Training Committee of Commerce Board. (Exempted)

 

Third Lok Sabha

(1962-1966)

 

19. Committee to investigate and report on the occupational diseases in the mineral factories in Kerala (Exempted)

20. Central Apprenticeship Council. (Exempted)

21. Mica Mines Labour Welfare Fund Advisory Committee for Rajasthan (Exempted)

22. Iron Ore Mica Mines Labour Welfare Fund Advisory Committee,

Andhra Pradesh and Mysore/Bihar/Madhya Pradesh and

Maharashtra/Orissa (Exempted)

23. Advisory Committee on Machine Guarding. (Exempted)

24. Central Joint Standing Committee. (Cement) (Exempted)

25. Central Wage Board for Coffee Plantation Industry, Calcutta (Exempted)

26. Central Wage Board for Rubber Plantation Industry, Calcutta (Exempted)

27. Central Wage Board for Iron Ore Mining Industry, Calcutta (Exempted)

28. Central Wage Board for Limestone and Dolomite Mining Industries, Calcutta (Exempted)

29. Central Wage Board for Iron & Steel Industry, Indore (Exempted)

30. Central Wage Board for Coal Mining Industry, Bombay. (Exempted)

31. Central Wage Board for Non-journalist Employees of Newspapers, Indore (Exempted)

32. Central Board for Workers Education.

33. Central Wage Board for the leather and leather goods industry (Exempted)

34. Central Wage Board for the Road Transport Industry (Exempted)

35. Central Wage Board for the Electrical Undertakings (Exempted)

 

Fourth Lok Sabha

(1967-1970)

 

36. National Commission on Labour. (Exempted)

37. Central Committee on Employment. (Exempted)

38. Employees State Insurance Corporation. (Exempted)

39. Board of Directors of Rehabilitation Industries Corporation Ltd.

40. Board of Trustees, Coal Mines Provident Fund.

41. Committee on Labour Welfare. (Exempted)

42. Dock Workers Advisory Committee. (Exempted)

43. Tripartite Committee on Iron and Steel. (Exempted)

44. Iron Ore Mines Labour Welfare Fund Advisory Committee for Goa, Daman and Diu (Not Exempted)

45. Central Board of Trustees Employees Provident Fund and Regional Committee on Employees Provident Fund set up in the various States (Exempted)

46. Central Board of Trustees and Regional Committee, Employees Provident Fund (Not Exempted)

47. Medical Benefit Council of the Employees' State Insurance Corporation (Exempted)

 

Fifth Lok Sabha

(1971-1976)

 

48. Board of Directors of Rehabilitation Industries Corporation Ltd., Calcutta. (Not exempted)

49. Committee of Review of Rehabilitation Work in West Bengal (Exempted)

50. Board of Rehabilitation (Exempted)

51. Central Managing Committee of the Special Fund for Reconstruction and Rehabilitation of Ex-servicemen (Not Exempted)

52. National Council for training in Vocational Trades (Exempted)

53. Trade Committees of the National Council for training in Vocational Trades (Exempted)

54. Implementation Committee on Printing, Chemical, Building construction, Textile, Hotel and Catering and Engineering Group of Trades attached to the Regional Directorate of  Apprenticeship training (Exempted)

55. Regional (Zonal Committee of the Central Apprenticeship Council and the National Council of Training in vocational trades for Northern, Southern, Eastern and Western Regions (Exempted)

56. Selection Committee for admission at Model Training Institutes attached to Central Training Institutes (One each at CTI, Calcutta/ Bombay/ Madras/ Kanpur/ Hyderabad/ Ludhiana/ New Delhi) (Exempted)

57. Advisory Committee for CTI (One each for the CTIs Calcutta/

Bombay / Madras / Hyderabad / Kanpur / Ludhiana / New Delhi) (Exempted)

58. Advisory Committee for the Central Staff Training and Research Institute, Calcutta (Exempted)

59. Committee of Direction, one each for Central Staff Training and Research Institute, Madras/Foremen Training Institute, Bangalore (Exempted)
60. The Central Advisory Board for Iron Ore Mines Labour Welfare Fund. (Exempted)

61. Central Advisory Contract Labour Board. (Exempted)

62. Central Coal Mines Rescue Station Committee. (Not Exempted)

63. Standing Mines Safety Equipment Advisory Board. (Exempted)

64. Coal Mines Labour Welfare Fund Advisory Committee. (Exempted)

65. General, Council of National Labour Institute, New Delhi (Not Exempted)

 

Seventh Lok Sabha

(1981-1985)

 

66. Central Advisory Board on Child Welfare (Exempted)

67. Central Implementation & Evaluation Committee. (Exempted)

68. Central Standing Committee on Rural Unorganised Labour.

(Exempted)

69. Central Advisory Committee under Equal Remuneration Act, 1976. (Exempted)

70. State Advisory Committee of Madhya Pradesh, Maharashtra & Goa (Exempted)

71. Mines Safety Equipment Advisory Board (Exempted)

72. Minimum Wages Advisory Board (Exempted)

73. Central Advisory Committee under Beedi Workers Welfare Fund Act, 1976 (Exempted)

74. State Advisory Committee, Andhra Pradesh under Beedi Workers Welfare Fund Act, 1976. (Exempted)

75. State Advisory Committee, Orissa under Beedi Workers Welfare Fund Act, 1976 (Exempted)

76. State Advisory Committee, Kerala under Beedi Workers Welfare Fund Act, 1976 (Exempted)

77. State Advisory Committee, Tamil Nadu under Beedi Workers Welfare Fund Act, 1976 (Exempted)

78. State Advisory Committee, Madhya Pradesh under Beedi Workers Welfare Fund Act, 1976. (Exempted)

79. State Advisory Committee, Andhra Pradesh under Beedi Workers Welfare Fund Act, 1976. (Exempted)

80. Central Advisory Board for Mica Mines Labour Welfare Act, 1976. (Exempted)

81. The Central Advisory Contract Labour Board. (Exempted)