MINISTRY OF HOME AFFAIRS

Second Lok Sabha

(1959-1962)

 

1. Central Prohibition Committee. (Exempted)

 

Third Lok Sabha

(1962-1966)

 

2. Advisory Committee for improvement of the working and living condition of scavengers. (Exempted)

3. Advisory Committee in respect of Union Territory of Andaman and Nicobar Islands. (Exempted)

4. Cheif Commissioners' Advisory Committee in respect of' Union Territory of Andaman and Nicobar Islands. (Exempted)

5. Central Board of Civilian Rifle Training Scheme. (Exempted)

6. Commission of Inquiry for certain matters connected with the murder of Mahatma Gandhi. (Exempted)

7. Advisory Council for the National Academy of Administration, Mussorie. (Exempted)

8. Advisory Council for Laccadive, Minicoy and Amindivi Islands. (Exempted)

9. Hindi Salahakar Samiti and its working Group known as Karyakari Dal. (Exempted)

10. Study Teams of Administrative Reforms Commission. (Exempted)

11. Administrative Reforms Commission. (Exempted)

 

Fourth Lok Sabha

(1967-1970)

 

12. Public Relations Committee of the National Defence Council. (Exempted)

13. Advisory Committee associated with the Minister of Home Affairs for the Union Territory of Laccadive, Minicoy and Amindivi Islands. (Exempted)

14. Central Advisory Committee on Forensic Science. (Exempted)

15. Central Hindi Committee. (Exempted)

 

Fifth Lok Sabha

(1971-1976)

 

16. National Integration Council. (Exempted)

17. Standing Committee of the National Integration Council. (Exempted)

18. Sub-Committee of the National Integration Council on Communities. (Exempted)

19. Delhi Sikh Gurudwara Board. (Exempted)

20. National Integration Council and its two committees. (Exempted)

21. Bodies constituted by the Union Territory of Laccadives. (Exempted)

22. Bodies constituted by the Government of Pondicherry. (Exempted)

23. Hill Areas Committee of Manipur. (Exempted)

24. Arbitration Board for Delhi. (Exempted)

25. Standing Committee for Police Transport. (Exempted)

26. Standing Committee on Police Research. (Exempted)

27. Standing Committee on Forensic Medicine. (Exempted)

28. Standing Committee on Forensic Science. (Exempted)

29. Police, Research and Development Advisory Council." (Exempted)

30. Central Board on Civilian Police Training Scheme. (Exempted)

31. National Awards Committee. (Exempted)

32. Kendriya Hindi Shikshana Mandal. (Not exempted)

33. Central Governing Council of Military Schools. (Not exempted)

34. Standing Committee on Police Training in the Bureau of Police Research and Development. (Exempted)

 

Seventh Lok Sabha

(1981-1985)

 

35. Minorities Commission (Shri Dorai Sebastian, M.P.) (Exempted)

 

Eighth Lok Sabha

(1985-1989)

 

36. Committee to look into the problems of the people residing in the walled city of Delhi. (Exempted)

 

Tenth Lok Sabha

(1991-96)

 

37. National Commission for Scheduled Castes and Scheduled Tribes. (Exempted)

38. Minorities Commission. (Exempted)

39. National Commission for women. (Exempted)