MINISTRY OF FOOD AND CIVIL SUPPLIES

 

Now known as:

 

1. Ministry of Civil Supplies, Consumer Affairs and Public

Distribution.

2. Ministry of Food is now a separate Ministry.

 

Fifth Lok Sabha

(1971-76)

 

1. Modern Bakeries. (Not exempted)

2. Board of Directors of the Food Corporation of India. (Not exempted)

 

Eighth Lok Sabha

(1985-89)

 

3. Advisory Council on Public Distribution System. (Exempted)

4. Consumer Protection Council. (Exempted)

5. Hindustan Vegetable Oils Corporation Ltd. (Not exempted)

 

Tenth Lok Sabha

(1991-96)

 

6. Development Council for Sugar Industry. (Exempted)

7. Standing Research Advisory Committee. (Exempted)

8. Standing Advisory Committee on Sugar Standards. (Exempted)

9. Hindi Salahakar Samiti. (Exempted)

10. Central Consumer Protection Council. (Exempted)

11. The Bureau of Indian Standard. (Not exempted)