MINISTRY OF FINANCE
Second Lok Sabha
(1959-1962)
1.
National Savings Central Advisory Board. (Exempted)
2.
Customs and Central Excise Advisory Council. (Exempted)
3.
Regional Advisory Committee for unmanufactured excisable commodities in the Central
Excise Collectorate. (Exempted)
4.
Regional Advisory Committee for manufactured Excises in the Central Excise
Collectorate. (Exempted)
5.
Regional Advisory Committee for land customs matters. (Exempted)
6.
Customs Advisory Committee at minor ports for customs matters. (Exempted)
7.
Local Committees to supervise Prize Bonds Draw. (Exempted)
8.
Life Insurance Corporation of India. (Not exempted)
Third Lok Sabha
(1962-1966)
9.
Board of Directors of the Film Finance Corporation. (Not exempted)
10.
Board of Directors of the Industrial Finance Corporation. (Not exempted)
11.
Life Insurance Corporation of India. (Not exempted)
12.
Board of Directors of the Deposit Insurance Corporation. (Not exempted)
13.
Executive Committee of the Board of Directors of the Deposit Insurance
Corporation. (Not exempted)
14.
Board of Directors of the Agricultural Refinance Corporation. (Held over)
15.
Executive Committee of the Board of Directors of the Agricultural Refinance
Corporation. (Held over)
16.
Board of Trustees of the Unit Trust of India. (Held over)
17.
Executive Committee of the Board of Trustees of the Unit Trust of India. (Held
over)
18.
Advisory Committee on Capital Issue Control. (Exempted)
19.
Study Team to examine the working of the Customs Department. (Exempted)
20.
National Savings Central Advisory Board. (Exempted)
Fifth
Lok Sabha
(1971-1976)
21. Finance Commission. (Exempted)
22. Board of Directors Sambhar Salts Ltd. (Not
exempted)
23. Central Direct Taxes Advisory. Committee.
(Exempted)
24. Regional Direct Taxes Advisory Committee.
(Exempted)
25. Central Advisory Board for Salt. (Exempted)
26. Six Regional Advisory Boards for Salt.
(Exempted)
27. Board of Directors of Industrial Reconstruction
Corporation of India Limited. (Not exempted)
28. Management Committee of the fourteen
Nationalised Banks. (Not exempted)
29. (i) Board of Directors of the Agricultural
Refinance Corporation. (Not exempted)
(ii) Executive Committee of the Board of
Directors of - the
Agricultural Refinance Corporation. (Not
exempted)
30. Board of Directors of Subsidiary Banks of
State Banks of India viz. State Bank of Bikaner and
Jaipur/Hyderabad/Indore/Mysore/Patiala/Saurashtra and Travancore. (Not
exempted)
31. Board of Directors of the Nationalised
Banks. (Not exempted)
32. Board of Directors of the Industrial
Development Banks of India, Bombay. (Not exempted)
33. The New India Assurance Company Ltd. (Not
exempted)
34. United India Fire and General Insurance
Company Ltd. (Not exempted)
35. National Insurance Company Ltd. (Not
exempted)
36. Oriental Fire and General Insurance Company
Ltd. (Not exempted)
37. Board of Directors of General Insurance
Corporation of India. (Not exempted)
38. National Savings Central Advisory Baord. (Not
exempted)
39.
Regional Consultative Committees each for Western, Eastern, Central, Northen,
Southern and North-Eastern Areas. (Exempted)
40.
Board of Directors of 19 Regional Rural Banks in Uttar Pradesh, Haryana, Bihar,
Orissa, West Bengal, Rajasthan, Madhya Pradesh, Karnataka, Jammu and Kashmir
and Andhra Pradesh. (Not exempted)
(Eighth Lok Sabha)
(1985-89)
41.
Industial Reconstruction Bank of India. (Not exempted)
42.
National Bank for Agricultural and Rural Development. (Not
exempted)
43.
Central Board of Reserve Bank of India. ('Not exempted)
44.
Central Board of State Bank of India. (Not exempted)
45.
Export Import Bank of India. (Not exempted)
46.
Deposit Insurance and Credit Gurantee Corporation. (Not exempted)
(Eleventh Lok Sabha)
(1996-97)
47.
Life Insurance Corporation of India Ltd. (Not exempted)