MINISTRY OF FINANCE

Second Lok Sabha

(1959-1962)

 

1. National Savings Central Advisory Board. (Exempted)

2. Customs and Central Excise Advisory Council. (Exempted)

3. Regional Advisory Committee for unmanufactured excisable commodities in the Central Excise Collectorate. (Exempted)

4. Regional Advisory Committee for manufactured Excises in the Central Excise Collectorate. (Exempted)

5. Regional Advisory Committee for land customs matters. (Exempted)

6. Customs Advisory Committee at minor ports for customs matters. (Exempted)

7. Local Committees to supervise Prize Bonds Draw. (Exempted)

8. Life Insurance Corporation of India. (Not exempted)

 

Third Lok Sabha

(1962-1966)

 

9. Board of Directors of the Film Finance Corporation. (Not exempted)

10. Board of Directors of the Industrial Finance Corporation. (Not exempted)

11. Life Insurance Corporation of India. (Not exempted)

12. Board of Directors of the Deposit Insurance Corporation. (Not exempted)

13. Executive Committee of the Board of Directors of the Deposit Insurance Corporation. (Not exempted)

14. Board of Directors of the Agricultural Refinance Corporation. (Held over)

15. Executive Committee of the Board of Directors of the Agricultural Refinance Corporation. (Held over)

16. Board of Trustees of the Unit Trust of India. (Held over)

17. Executive Committee of the Board of Trustees of the Unit Trust of India. (Held over)

18. Advisory Committee on Capital Issue Control. (Exempted)

19. Study Team to examine the working of the Customs Department. (Exempted)

20. National Savings Central Advisory Board. (Exempted)

 

Fifth Lok Sabha

(1971-1976)

 

21. Finance Commission. (Exempted)

22. Board of Directors Sambhar Salts Ltd. (Not exempted)

23. Central Direct Taxes Advisory. Committee. (Exempted)

24. Regional Direct Taxes Advisory Committee. (Exempted)

25. Central Advisory Board for Salt. (Exempted)

26. Six Regional Advisory Boards for Salt. (Exempted)

27. Board of Directors of Industrial Reconstruction Corporation of India Limited. (Not exempted)

28. Management Committee of the fourteen Nationalised Banks. (Not exempted)

29. (i) Board of Directors of the Agricultural Refinance Corporation. (Not exempted)

(ii) Executive Committee of the Board of Directors of - the

Agricultural Refinance Corporation. (Not exempted)

30. Board of Directors of Subsidiary Banks of State Banks of India viz. State Bank of Bikaner and Jaipur/Hyderabad/Indore/Mysore/Patiala/Saurashtra and Travancore. (Not exempted)

31. Board of Directors of the Nationalised Banks. (Not exempted)

32. Board of Directors of the Industrial Development Banks of India, Bombay. (Not exempted)

33. The New India Assurance Company Ltd. (Not exempted)

34. United India Fire and General Insurance Company Ltd. (Not exempted)

35. National Insurance Company Ltd. (Not exempted)

36. Oriental Fire and General Insurance Company Ltd. (Not exempted)

37. Board of Directors of General Insurance Corporation of India. (Not exempted)

38. National Savings Central Advisory Baord. (Not exempted)

39. Regional Consultative Committees each for Western, Eastern, Central, Northen, Southern and North-Eastern Areas. (Exempted)

40. Board of Directors of 19 Regional Rural Banks in Uttar Pradesh, Haryana, Bihar, Orissa, West Bengal, Rajasthan, Madhya Pradesh, Karnataka, Jammu and Kashmir and Andhra Pradesh. (Not exempted)

 

(Eighth Lok Sabha)

(1985-89)

 

41. Industial Reconstruction Bank of India. (Not exempted)

42. National Bank for Agricultural and Rural Development. (Not

exempted)

43. Central Board of Reserve Bank of India. ('Not exempted)

44. Central Board of State Bank of India. (Not exempted)

45. Export Import Bank of India. (Not exempted)

46. Deposit Insurance and Credit Gurantee Corporation. (Not exempted)

 

(Eleventh Lok Sabha)

(1996-97)

 

47. Life Insurance Corporation of India Ltd. (Not exempted)