MINISTRY OF DEFENCE

Second Lok Sabha

(1959-62)

 

1. Board of Directors of Hindustan Aircraft Ltd. (Not exempted)

2. Advisory Board for the College of Military Engineering Kirkee. (Exempted)

3. Board of Directors of the Bharat Electronics Ltd. (Not exempted)

4. Defence Research and Development Advisory Committee. (Exempted)

5. Standardisation Committee. (Ministry of Defence) (Exempted)

6. Defence Electronics Research Committee. (Exempted)

7. Armament Research and Development Panel. ((Exempted)

8. Defence Science Laboratory and Institute of Armament Studies Advisory Committee. (Exempted)

9. Aeronautical Research and Development Panel.(Exempted)

10. Defence Food Research and Development Panel.(Exempted)

11. Electronics Research and Development Panel. (Exempted)

12. Inter-services Stores Research and Development Panel.(Exempted)

13. Naval Research and Development Panel.(Exempted)

14. Vehicles and Engineering Equipment Research & Development Panel. (Exempted)

15. Advisory Committee to advise Central Government to utilise income from counters of Dufferins Fund. (Exempted)

 

Third Lok Sabha

(1962-66)

 

16. Board of Directors of the Hindustan Aircraft. (Not exempted)

17. Board of Directors of the Garden Reach Workshop.(Not exempted)

18. Board of Directors of the Mazadoor Dock Ltd.(Not exempted)

19. State Advisory Committee for the Territorial Armies in the States of   Maharashtra/Rajasthan/West   Bengal.(Exempted)

20. Advisory Board for the Electrical and Mechanical Engineering School.(Exempted)

21. Advisory Board for the, School of Signals(Army), Mhow.(Exempted)

22. Advisory Board for the College of Military Engineering, Kirkee.(Exempted)

23. Armed Forces Medical Research Committee. (Exempted)

24. Defence Electronics Research Committee. (Exempted)

25. Aeronautical Research and Development Panel. (Exempted)

26. Naval Research and Development Panel.(Exempted)

27. Institute of Armament Technology Advisory Board.(Exempted)

28. Institute of Nuclear Medicine and Allied Sciences Advisory Committee.(Exempted)

29. Departmental Promotion Committee to consider cases for merit-promotion and Advance Increments to Scientists in the Defence Science Service.(Exempted)

30. Advisory Committees for the Territorial Army in Madras/Gujarat Uttar Pradesh.(Exempted)

31. State Advisory Committee of the National Cadet Corps for the Union Territory of Goa, Daman and Diu.(Exempted)

32. Bharat Electronics Ltd., Bangalore.(Not exempted)

33. Bharat Earth Movers. (Not exempted)

 

Fourth Lok Sabha

(1967-70)

 

34. State Advisory Committee for the Territorial Army in Delhi.(Exempted)

35. State Advisory Committee for the Territorial Army in the State of Bihar. (Exempted)

36. Aeronautics Committee.(Not. exempted)

37. Indian Soldiers' Sailors' and Airmen's Board. (Exempted)

38. Goa Shipyard Ltd. (Not exempted)

39. State Advisory Committees of the National Cadet Corps for the States of Haryana and Nagaland.(Exempted)

40. Central Advisory Committee for the Territorial Army. (Exempted)

 

Fifth Lok Sabha

(1971-76)

 

41. Cantonment Boards.(Exempted)

42. Hindustan Aeronautics Ltd. Bangalore. (Not exempted)

43. Aeronautics (Research and Development) Board.(Not exempted)

44. Advisory Committee for the Territorial Army in the States of Assam, Tripura, Manipur and Meghalaya.(Exempted)

45. Advisory Committee for the Territorial Army in the State of Andhra Pradesh.(Exempted)

46. Advisory Committee for the Territorial Army in the State of Haryana. (Exempted)

47. Advisory Committee for the Territorial Army in the State of Himachal Pradesh.(Exempted)

48. Advisory Committee for the Territorial Army in the State of Kerala.(Exempted)

49. Advisory Committee for the Territorial Army in the State of Madhya Pradesh. (Exempted)

50. Advisory Committee for the Territorial Army in the State of Mysore. (Exempted)

51. Advisory Committee for the Territorial Army in the State of Orissa.(Exempted)

52. Advisory Committee for the Territorial Army in the State of Punjab.(Exempted)

53. Committee to review the working of National Cadet Corps.(Exempted)

54. Defence Research and Development Council.(Exempted)

55. Armed Forces Medical Research Committee.(Exempted)

56. Armed Forces Medical Academic Committee.(Exempted)

57. Central Managing Committee of the Special Fund for Reconstruction and Rehabilitation of Ex-servicemen.(Not exempted)

58. Board of Examiners in the School of Foreign Languages.(Exempted)

59. Departmental Council functioning under the Joint Consultative Machinery and Compulsory (Defence) Arbitration for Central Government Employees. (Exempted)

60. Sub-Committee of the Kendriya Hindi Samiti.(Exempted)

61. Central Governing Council of Military School.(Not exempted)

62. Engineer Equipment Research and Development Panel.(Exempted)

63. Electronics Development Panel.(Exempted)

64. Fire Research Development and Training Panel.

65. Aerial Delivery Research and Development Panel.

66. Advisory Board for the Military College of Telecommunication Engineering.

67. Textiles and General Stores Research and Development.

68. Psychological Research Panel.(Exempted)

69. Defence Food Research and Development Panel.(Exempted)

70. Material Research and Development Panel.(Exempted)

71. Advisory Board for the Military College of Electronics and Mechanical Engineering, Secunderabad and Electrical and Mechanical Engineering School, Baroda.(Exempted)

72. Advisory Committee for the Institute of Armament Technology, Poona.(Exempted)

73. Advisory Committee for the Defence Institute of Work Study, Mussoorie.(Exempted)

74. State Advisory Committee of the National Cadet Corps for State of Bihar.(Exempted)

75. Advisory Committee of the National Cadet Corps for the Union Territory of Chandigarh.(Exempted)

76. State Advisory Committee of the National Cadet Corps for the State of Uttar Pradesh.(Exempted)

77. State Advisory Committee of the National Cadet Corps for the State of Tamil Nadu.(Exempted)

78. State Advisory Committee of the National Cadet Corps for the State of West Bengal.(Exempted)

79. State Advisory Committee of the National Cadet Corps for the State of Karnataka.(Exempted)

80. State Advisory Committee of the National Cadet Corps for the State of Rajasthan.(Exempted)
 81. State Advisory Committee of the National Cadet Corps for the State of Orissa. (Exempted)

82. State Advisory Committee of the National Cadet Corps for the State of Maharashtra. (Exempted)

83. State Advisory Committee of the National Cadet Corps for the State of Andhra Pradesh. (Exempted)

84. State Advisory Committee of the National Cadet Corps for the State of Madhya Pradesh. (Exempted)

85. State Advisory Committee of the National Cadet Corps for the State of Gujarat.(Exempted)

86. National Cadet Corps in the State of Himachal Pradesh.(Exempted)

87. State Advisory Committee of the National Cadet Corps in the State of Jammu and Kashmir.(Exempted)

88. State Advisory Committee of the National Cadet Corps for the Union Territory of Delhi.(Exempted)

89. Advisory Committee of the National Cadet Corps for Tripura.(Exempted)

 

Seventh Lok Sabha

(1981-85)

 

90. Kendriya Sainik Board.(Not exempted)

91. Central Advisory Committee for the N.C.C.(Exempted)

92. State Advisory Committee for Territorial Army in West Bengal and Sikkim.(Exempted)

93. Joint State Advisory Committee for Territorial Army in the States of Assam, Tripura, Manipur and Meghalaya and the UTs of Mizoram and Arunachal Pradesh.(Exempted)

94. Bharat Electronics Ltd.(Not exempted)

95. Sainik Schools Society.(Not exempted)

96. Medical Research Governing Council.(Exempted)

97. Committee for Release of Technical know-how to Trade by Defence Materials & Stores Research and Development Establishment (DMSRDE), Kanpur. (Not exempted)

98. Aeronautics Research and Development Board.(Not exempted)

99. Inter-Services Stores Preservation and Packaging Committee.(Exempted)

100. Defence Science Journal.(Exempted)

101. Defence Research and Development Organisation Cash Award Committee.(Exempted)

102. Advisory Council for the Technical Institutions of the Army, Navy.(Exempted)

 

Eighth Lok Sabha

(1985-89)

 

103. State Advisory Committee for the Territorial Army in Haryana.(Exempted)

104. State Advisory Committee for the Territorial Army in Goa, Daman and Diu.(Exempted)

 

Tenth Lok Sabha

(1991-96)

 

105. Research Advisory Panels for Agriculture, Food, Nuclear, Medicines and Allied Sciences, Electro-Medical Research.(Exempted)