MINISTRY OF CHEMICALS AND FERTILISERS

Fifth Lok Sabha

(1971-76)

 

1. Indian Farmers Fertilizers Cooperative Ltd. (Not Exempted)

2. Indo-Burma Petroleum Company Ltd. (Not exempted)

3. Balmer Lawrie and Company Ltd. (Not exempted)

4. Industrial Containers Ltd. (Not exempted)

5. Steel Containers Ltd. (Not exempted)

6. Biecco Lawrie Ltd. (Not exempted)

7. Bridge and Roof Company Ltd. (Not exempted)

8. Lube India Ltd. (Not exempted)

9. Madras Refineries Ltd., Manali, Madras (Not exempted)

10. Hindustan Insecticides Ltd. (Not exempted)

11. Fertilizers and Chemicals Travancore Ltd. (Not exempted)

12. Pyrites, Phosphates and Chemicals Ltd., Dheri-on-Sone. (Not exempted)

13. Central Institute of Plastics Engineering and Tools, Guindy, Madras. (Not exempted)

14. Drugs and Pharmaceuticals. (Not exempted)

15. Board of Directors of the Indian Drugs and Pharmaceuticals Ltd. (Not exempted)

16. Board of Directors of the Hindustan Organic Chemicals Ltd. (Not exempted)