DEPARTMENT OF ATOMIC ENERGY
Second Lok Sabha
(1959-62)
1.
Board of Directors of the Indian Rare Earths (P) Ltd. (Not Exempted)
2
. Board of Directors of the Travencore Minerals. (Not Exempted)
Third Lok Sabha
(1962-66)
3.
Mining Advisory Board. (Exempted)
4.
Committee on the Application of Atomic Energy to Food and Agriculture.
(Exempted)
5.
Committee to investigate and report on the Occupational Diseases in the Mineral
Factors in Kerala.(Exempted)
6.
Parks and Gardens Committee. (ceased)
7.
Committee on Radiation. (Exempted)
8.
Indian National Committee for Space Research. (Exempted)
9.
Indian National Committee for Bio-Physics. (Exempted)
10.
Indian National Committee for Mathematics. (Exempted)
Fourth Lok Sabha
(1967-70)
11.
Atomic Energy Commission. (Not Exempted)
Fifth Lok Sabha
(1971-76)
12.
Board to administer the Nuclear Fuel Complex at Hyderabad. (Not Exempted)
13.
Board of Directors of Electronic Corporation of India Ltd., Hyderabad. (Not
Exempted)
14.
Board of Management for the Atomic Power Authority. (Not Exempted)
15.
Board of Directors of Uranium Corporation of India Ltd., Jaduguda (Bihar). (Not
Exempted)
16.
Board of Research in Nuclear Sciences and Eighty Advisory Committees.
(Exempted)