JOINT COMMITTEE ON OFFICES OF PROFIT
MINISTRY/STATE WISE LIST OF BODIES/COMMITTEES/COMMISSIONS/BOARDS EXAMINED BY J.C.O.P
(2nd Lok Sabha to 11th Lok Sabha)

                 The Joint Committee on Offices of Profit has been set up in order to examine proposals from Government of India Ministries and State Governments to include Members of Parliament in various Committees set up by Government, so that Government can be advised whether or not the proposal is likely to attract disqualification as being an office of profit under the Government in terms of article 102(1)(a) of the Constitution of India.  The Parliament (Prevention of Disqualifications) Act, 1959 defines the offices declared by Parliament under law not to disqualify its holder under this article.

                All Ministries of the Government of India, Chief Secretaries of the State Government and Administrators of Union territories furnish from time to time information to the Lok Sabha/Rajya Sabha Secretariat regarding proposals to include a Member of the Lok Sabha/Rajya Sabha on a Committee constituted under the Government.  All such requests should include the following information:- 

(i)         whether it is a purely advisory Committee/Body, or whether it also wields influence or power by way of patronage;

(ii)       whether it is a non-advisory Committee which carried executive, legislative or judicial powers, or confers powers of disbursement of funds, allotment of lands, issue of licences, etc., or gives powers of appointment, grant of scholarship etc.,

(iii)       whether it is an office of an occasional or contractual nature; and

(iv)        whether the holder draws any remuneration other than the `compensatory allowances’ as defined in section 2(a) of The Parliament (Prevention of Disqualification) Act, 1959, or whether it should be exempted from disqualification.   

A list of Ministries/State Governments is below above which may be accessed for Committee wise details on exemption/disqualification.


MINISTRIES/DEPTT. GOVT. OF INDIA

1. AGRICULTURE   
2. ATOMIC ENERGY  
3. CHEMICALS & FERTILISERS 
4. COMMERCE 
5. COMMUNITY DEVELOPMENT  
6. DEFENCE
7. EDUCATION 
8. EXTERNAL AFFAIRS 
9. ELECTRONICS 
10. ENERGY 
11. ENVIRONMENT
12. FINANCE
13. FOOD & CIVIL SUPPLIES  
14. HEALTH AND FAMILY PLANNING  
15. HOME AFFAIRS  
16. HUMAN RESOURCE DEVELOPMENT  
17. INDUSTRIAL DEVELOPMENT
18. IRRIGATION AND POWER 
19. INFORMATION AND BROADCASTING  
20. LABOUR, EMPLOYMENT & REHABILITATION
21. LAW, JUSTICE & COMPANY AFFAIRS
22. PETROLEUM & CHEMICALS
23. PLANNING  
24. RAILWAYS
25. RURAL DEVELOPMENT
26. SCIENCE & TECHNOLOGY  
27. SHIPPING & TRANSPORT  
28. SOCIAL WELFARE
29. SPACE
30. STEEL, MINES & FUEL
31. SUPPLY & REHABILITATION
32. TRANSPORT COMMUNICATION, TOURISM &  CIVIL AVIATION
33. WORKS & HOUSING 
34. CABINET SECRETARIAT

STATE GOVT./UT ADMN
1. ANDHRA PRADESH  
2. ARUNACHAL PRADESH
3. ASSAM  
4. BIHAR  
5. GUJARAT  
6. HARYANA  
7. HIMACHAL PRADESH
8. JAMMU & KASHMIR
9. KERALA
10. MADHYA PRADESH
11. MAHARASHTRA  
12. MANIPUR  
13. MEGHALAYA
14. MIZORAM  
15. MYSORE
16. ORISSA 
17. PUNJAB  
18. RAJASTHAN  
19. SIKKIM 
20. TAMIL NADU 
21. TRIPURA  
22. UTTAR PRADESH
23. WEST BENGAL  
24. ANDAMAN & NICOBAR ISLANDS
25. CHANDIGARH  
26. DADRA AND NAGAR HAVELI
27. DELHI  
28. GOA, DAMAN & DIU  
29. PONDICHERRY 
30. LACCADIVE, MINICOY & AMINDIVI ISLANDS/
     LAKSHADWEEP

             MINISTRY OF AGRICULTURE
Second Lok Sabha
(1959-62)

1. Central Advisory Board on Forest Utilisation. (Exempted)

2. All India Cattle Show Committee.(Exempted)

3. Scientific Food Advisory Panel. (Exempted)

4. Working Groups on subsidiary Foods. (Exempted)

5. Food Grains Storage Advisory Committee. (Exempted)

6. Vegetable Oil Products Technical Committee. (Exempted)

7. Indian Board for Wild Life. (Exempted)

8. Advisory Committee for the Botanical Section of the Delhi Zoological Park. (Exempted)

9. Interim Indian Veterinary Council. (Exempted)

10. Delhi Zoological Park Council. (Exempted)

11. Technical Committee of the Delhi Zoological Park Council. (Exempted)

12. Botanical Committee of the Delhi Zoological Park Council. (Exempted)

13. Central Board for Rational Allocation of Timber. (Exempted)

14. National Advisory Committee on Public Co-operation. (Exempted)

Third Lok Sabha

(1962-66)

15. Panel of Scientists to advise Government on various matters falling within the field of Animal Husbandry. (Exempted)

16. Food Corporation of India. (not exempted)

17. National Committee to co-ordinate and review the Progress and Results of the Nation-wide Agricultural Demonstrations. (Exempted)

18. Panel of Farmers to advise the Agricultural Prices Commission. (Exempted)

19. Indian Arecanut Development Council. (Exempted)

20. Indian Jute Development Council, (Exempted)

21. Central Desert Development Board. (Exempted)
 
 

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22. Indian Cashewnut Development Council. (Exempted)

23. Indian Spices Development Council. (Exempted)

Fourth Lok Sabha

(1967-70)

24. Central Advisory Committee for Consumer Cooperatives. (Exempted)

25. Central Poultry Development Advisory Council. (Exempted)

26. National Committee on Training in Community Development and Extension. (Exempted)

27. National Food and Agriculture Organisation Liaison Committee. (Exempted)

28. Standing technical Committee. (Exempted)

29. Panel of Agricultural Scientists. (Not exempted)

30. Court of the Forest Research Institute and Colleges, Dehra Dun. (Exempted)

31. Indian Coconut Development Council. (Exempted)

32. Indian Sugarcane Development Council. (Exempted)

33. National Cooperative Development Corporation. (Exempted)

34. Central Variety Release Committee. (Exempted)

35. Committee to review the working of the Land Acquisition Act, 1894. (Exempted)

36. Indian Lac Development Council. (Exempted)

37. Panel of Economists. (Exempted)

38. Committee for controlling and Supervising Experiments of Animals. (Exempted)

39. Food and Nutrition Board. (Exempted)

40. Advisory Committee for the Delhi Milk Scheme. (Exempted)

41. Advisory Board attached to the National Sugar. (Exempted)

42. Central Advisory Committee for Agricultural Production. (Exempted)

Fifth Lok Sabha

(1971-76)

43. National Commission on Agriculture. (Exempted)

44. Central Committee of Direction for Pilot Research Project in Growth Centres. (Exempted)

45. Indian Oilseeds Development Council. (Exempted)

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46. Indian Cotton Development Council. (Exempted)

47. Indian Farmers Fertilisers Cooperation Ltd. (Not exempted)

48. Consultative Council on Cooperation. (Exempted)

49. National Advisory Board on Labour Cooperation. (Exempted)

50. Consultative Council on Community Development and Panchayati Raj. (Exempted)

51. (i) Board of Directors of the Agricultural Refinance Corporation

(ii) Executive Committee of the Board of Directors of the

Agricultural Refinance Corporation ( Not Exempted).

52. Board of Directors of the State Farm Corporation of India. Not Exempted)

53. Central Board of Forestry. (Exempted)

54. Agricultural Machinery and Implements. (Exempted)

55. Board of Directors of the National Seeds Corporation Ltd. Not Exempted)

56. Board of Directors of the Central Fisheries Corporation Ltd. Not Exempted)

57. Food and Nutrition Board. (Not Exempted)

58. Governing Body of Foodcrafts Institutes Kalamassry, Bangalore, Goa, Lucknow, Poona, Hyderabad, Ahmedabad and Chandigarh. (Not Exempted)

59. National Food Advisory Council. (Exempted)

60. Chief Director of Purchase Advisory Committee. (Exempted).

61. Central Fruit Products Advisory Committee. (Exempted)

62. Advisory Board of National Sugar Institute. (Exempted)

63. Indian Wheat and Wheat Pro-ducts Development Council(Exempted)

Seventh Lok Sabha

(1981-85)

64. Indian Rice Development Council. (Exempted)

65. Indian Horticulture Development Council. (Exempted)

66. Indian Potato Development Council'. (Exempted)

67. Indian Pulses Development Council. (Exempted)

68. Advisory Committee for Delhi Zoological Park, New Delhi. (Exempted)

69. Indian Arecanut and Cocoa Development Council. (Exempted)

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70. Central Warehousing Corporation. (Not Exempted)
Tenth Lok Sabha

(1991-96)

71. Gosamvardhana Advisory Council. (Exempted)

72. Central Advisory Committee for Development of Sheep, Goats and Rabbits. (Exempted)


DEPARTMENT OF ATOMIC ENERGY

Second Lok Sabha

(1959-62)

1. Board of Directors of the Indian Rare Earths (P) Ltd. (Not Exempted)

2 . Board of Directors of the Travencore Minerals. (Not Exempted)

Third Lok Sabha

(1962-66)

3. Mining Advisory Board. (Exempted)

4. Committee on the Application of Atomic Energy to Food and Agriculture. (Exempted)

5. Committee to investigate and report on the Occupational Diseases in the Mineral Factors in Kerala.(Exempted)

6. Parks and Gardens Committee. (ceased)

7. Committee on Radiation. (Exempted)

8. Indian National Committee for Space Research. (Exempted)

9. Indian National Committee for Bio-Physics. (Exempted)

10. Indian National Committee for Mathematics. (Exempted)
Fourth Lok Sabha

(1967-70)

11. Atomic Energy Commission. (Not Exempted)
Fifth Lok Sabha

(1971-76)

12. Board to administer the Nuclear Fuel Complex at Hyderabad. (Not Exempted)

13. Board of Directors of Electronic Corporation of India Ltd., Hyderabad. (Not Exempted)

14. Board of Management for the Atomic Power Authority. (Not Exempted)

15. Board of Directors of Uranium Corporation of India Ltd., Jaduguda (Bihar). (Not Exempted)

16. Board of Research in Nuclear Sciences and Eighty Advisory Committees. (Exempted)

5

MINISTRY OF CHEMICALS AND FERTILISERS
Fifth Lok Sabha

(1971-76)

1. Indian Farmers Fertilizers Cooperative Ltd. (Not Exempted)

2. Indo-Burma Petroleum Company Ltd. (Not exempted)

3. Balmer Lawrie and Company Ltd. (Not exempted)

4. Industrial Containers Ltd. (Not exempted)

5. Steel Containers Ltd. (Not exempted)

6. Biecco Lawrie Ltd. (Not exempted)

7. Bridge and Roof Company Ltd. (Not exempted)

8. Lube India Ltd. (Not exempted)

9. Madras Refineries Ltd., Manali, Madras (Not exempted) 10. Hindustan Insecticides Ltd. (Not exempted)

11. Fertilizers and Chemicals Travancore Ltd. (Not exempted)

12. Pyrites, Phosphates and Chemicals Ltd., Dheri-on-Sone. (Not exempted)

13. Central Institute of Plastics Engineering and Tools, Guindy, Madras. (Not exempted)

14. Drugs and Pharmaceuticals. (Not exempted)

15. Board of Directors of the Indian Drugs and Pharmaceuticals Ltd. (Not exempted)

16. Board of Directors of the Hindustan Organic Chemicals Ltd. (Not exempted)
 
 

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MINISTRY OF COMMERCE/INDUSTRY AND FOREIGN TRADE

Second Lok Sabha

(1959-62)

1. Board of Directors of Nahan Foundry (P) Ltd. (Not exempted)

2. Indian Handicrafts Development Corporation (Not exempted)

3. Board of Directors of Hindustan Antibiotics Ltd. (Not exempted)

4. Board of Directors of Heavy Engineering Corporation Limited. (Not exempted)

5. Board of Directors of Praga Tools Corporation Limited, Secunderabad. (not exempted)

6. Development Council for Automobiles, Automobile Ancilliary and Transport Vehicle Industries. (Not exempted)

7. Advisory Committee on Govt. Machine Tool Training Centre. (Not exempted)

8. Panel for leather and leather goods Industries (Not exempted)

9. Research Programme Committee in Deptt. of Company Law Administration. (Exempted)

10. Small Inventions Development Board, Regional Boards (Not exempted)

11. Small Inventions Development Board, Central Board (Not exempted)

12. Standing Committee on Statistics. (Exempted)

13. Technical Advisory Committee in the Deptt. of Company Law Administration: (Exempted)

14. Development Council for leather, leather goods and pickers. (Not exempted)

15. Technical Advisory Committee regarding legal and accounting matters. (Exempted)

16. Research Programme Committee for D.C.L.A. (Exempted)

17. Standing Committee of the Export Promotion Advisory Council. (Exempted)

18. Sports Goods Promotion Council, Delhi & 10 other promotion Councils.

19. Cotton Advisory Board. (Not exempted)

20. Cotton Textile Consultative Committee. (Not exempted)

7
 
 
 
 
 

8

21. Cotton Textile Advisory Committee. (Not exempted)

22. Development Council for Paper, Pulp and Allied Industries. (Not exempted)

23. Management Accounting Committee. (Exempted)

24. Development Council for Alcohol and Fermentation Industries. (Not exempted)

25. Export Promotion Committee for Films. (Not exempted)

26. Practial Training of Commerce Board. (Not exempted)

Third Lok Sabha

(1962-66)

27. Committee to consider recommendations of the Japanese delegation on Small Scale Industries. (Exempted)

28. Standing Committee for the Socio-economic programme of the Central Social Welfare Board. (Exempted)

29. Central Advisory Committee on Raw Films (Not exemted)

30. Regional Advisory Committee on Raw Fils at Bombay, Madras and Calcutta. (Not exempted)

31. Board of Directors of the Handicrafts and Handlooms Export Corporation of India Ltd. (Exempted)

32. Board of Directors, Hindustan Antibiotics. (Not exempted)

33. Board of Directors, the National Small Industries Corporation Ltd. (Not exempted)

34. Board of Directors of Hindustan Cable. (Not exempted)

35. Board of Directors, Nahan Foundry. (Not exempted)

36. Board of Directors of Hindustan Insecticide. (Not exempted)

37. Board of Directors of the Hindustan Salts. (Not exempted)

38. Board of Directors of the National Instruments Ltd. (Not exempted)

39. Board of Directors of the Hindustan Organic Chemicals. (Not exempted)

40. Board of Directors of the Pyrites Chemicals Development Company. (Exempted)

41. Board of Directors of the Indian Drugs and Pharmaceuticals Ltd., New Delhi. (Exempted)

42. Board of Directors of the Hindustan Photo Films Manufacturing Co. Ltd. (Held over)

43. Board of Dierctors of the National Industrial Development Corporation. (Held over).

44. Board of Directors of the Rehabilitation Industries Corporation. (Not exempted)

9
45. Board of Directors of Heavy Engineering Corporation. (Not exempted)

46. Board of Directors of Heavy Electrical (India) Ltd. (Not exempted)

47. Advisory Committee for the Deptt. of Commercial Intelligence and Statistics, Calcutta. (Exempted)

48. Committee on Fair Trading Practices. (Exempted)

49. Port Export Promotion Advisory Committee, Bombay/Calcutta/ Madras/Ernakulam. (Exempted)

50. Export Promotion Committee for Engineering, Chemicals and Plastics Goods for Southern Region. (Exempted)

51. Board of Trade. (Exempted)

52. Cotton Textiles Export Promotion Council. (Exempted)

53. Silk Rayon Textiles Export-Promotion Council. (Deferred)

54. Standing Sub-Committee on Export-Promotion Schemes. (Exempted)

55. Export Promotion Advisory Committee, Northern Region. (Exempted)

56. Export Inspection Council. (Exempted)

57. Minerals Ores Export Advisory Committee. (Exempted)

58. Governing Body of the Indian Institute of Foreign Trade. (Exempted)

59. Panel on Cement Industry. (Exempted)

60. Board of Directors of the National Newsprint and Paper Mills Ltd., Nepanagar. (Not exempted)

61. Small Scale Industries Board. (Exempted)

62. Advisory Committee attached to Small Industries Service Institutes. (Exempted)

63. Port Import Advisory Committee at Bombay/Calcutta, Madras/ Delhi/Panjim (Goa). (Exempted)

64. Board of Directors of Cement Corporation of India Ltd., (Not exempted)

65. Cotton Textiles Consultative Board. (Exempted)

66. Board of Directors, State Trading Corporation of India. (Not exempted)

67. Export-Import Advisory Council. (Exempted)

68. Panel for the Glass and Ceramics Industries. (Exempted)

69. Panel for Refractory Industry. (Exempted)

10
70. Central Advisory Committee for Chemicals. (Exempted)
Fourth Lok Sabha

(1967-70)

71. Export Advisory Committee for books and periodicals. (Exempted)

72. Film Export Advisory Committee. (Exempted)

73. Khadi and Village Industries Committee. (Exempted)

74. All India Handicrafts Board. (Exempted)

75. Jute Goods Export Promotion Advisory Committee. (Exempted)

76. Jute Textiles Consultative Board. (Exempted)

77. Textiles Committee, Bombay. (Not exempted)

78. Research Coordintion Committee of the Central Silk Board.

79. Standing Committee of the Central Silk Board. (Exempted)

80. National Textile Corporation Ltd. (Chairman-Exempted; Managing Diretor-Not exempted)

81. Tea Board. (Exempted)

82. Export Credit and Guarantee Corporation Ltd. Bombay. (Not exempted)

83. Small Scale Industries (Official level) Committee. (Exempted)

84. Development Council for Textile Machinery Industry. (Exempted)

85. Board of Directors of Instrumentation Ltd. (Kota)

86. Panel for Air-conditioning and Refrigeration Industry. (Exempted

87. Industrial Licensing Policy Inquiry Committee. (Exempted)

88. Advisory Committee for the Development of Medical Instruments, Equipment and Appliances. (Exempted)

89. Panel for Instruments. (Exempted)

90. Committee to review the activities of Research, and Development Organisation for Electrical Industry, Bhopal. (Not Exempted)

91. Boats and Crafts Committee.

92. Indian National Committee for Cooperation with UNIDO (Ministry of Education and Youth Services. (Exempted)

93. Panel of the Structural Fabricating Industry (Not Exempted)
 
 

11

Fifth Lok Sabha

(1971-76)

94. Board of Directors of the Handicrafts and Handlooms Exports Corporation of India Ltd. (Not exempted)

95. Board of Directors of the State Trading Corporation of India. (Not exempted)

96. Exports Inspection Council. (Exempted)

97. Cotton Corporation of India Ltd., Bombay. (Not exempted)

98. Cardamom Board. (Not exempted)

99. Jute Corporation of India. (Not exempted)

100. Committee of Administration of the Handloom Export Promotion Council, Madras. (Not exempted)

101. Committee of Administration of the Cashew Export Production Council. (Not exempted)

102. Committee of Administration of Tobacco Export Promotion Council. (Not exempted)

103. Mica Advisory Committee. (Exempted)

104. Development Council for Woollen Industry. (Exempted)

105. All India Handloom Board. (Exempted)

Seventh Lok Sabha

(1981-85)

106. National Textile Corporation Ltd. (Not exempted)

107. Tea Trading Corporation of India Ltd. (Not exempted)

108. Jute Manufacturers Development Council, Calcutta. (Not exempted)

109. Tobacco Board, Guntur. (Not exempted)

110. Hindi Salahakar Samiti. (Exempted)

Eighth Lok Sabha

(1985-89)

111. Tea Trading Corporation of India Ltd. (Not exempted)

112. Textile Committee. (Not exempted)

113. Export Credit Corporation of India Ltd. (Not exempted)

114. North Eastern Handicrafts and Development Corporation Ltd. (Not exempted)

Tenth Lok Sabha

(1991-96)

115. Trade Fair Authority of India. (Not exempted)
12

Eleventh Lok Sabha

(1996-97)

116. Central Purchase Advisory Council. (Exempted)
 
 


DEPARTMENT OF COMMUNITY DEVELOPMENT

Second Lok Sahha

(1959-62)

1. Women's Advisory Committee.

2. Adjudication Committee set up in connection with the Scheme for prize competition for village level workers. (Exempted)

3. Advisory Board on Training, Ministry of Community Development and Cooperation. (Exempted)

4. National Cooperative Farming Advisory Board. (Exempted)

5. Executive Committee of the National Cooperative Farming Advisory Board. (Exempted)

6. Committee on Village and Small Scale Industries in Rural Institutes. (Exempted)

Third Lok Sabha

(1962-66)

7. Consultative Council on Panchayati Raj. (Exempted)

8. National Advisory Board for Labour Contract and Construction Co-operatives. (Exempted)

9. Informal Consultative Committee for Community Development and Cooperation. (Exempted)

10. National Council of Study and Research in Community Development and Panchayati Raj. (Exempted)

13


MINISTRY OF DEFENCE

Second Lok Sabha

(1959-62)

1. Board of Directors of Hindustan Aircraft Ltd. (Not exempted)

2. Advisory Board for the College of Military Engineering Kirkee. (Exempted)

3. Board of Directors of the Bharat Electronics Ltd. (Not exempted)

4. Defence Research and Development Advisory Committee. (Exempted)

5. Standardisation Committee. (Ministry of Defence) (Exempted)

6. Defence Electronics Research Committee. (Exempted)

7. Armament Research and Development Panel. ((Exempted)

8. Defence Science Laboratory and Institute of Armament Studies Advisory Committee. (Exempted)

9. Aeronautical Research and Development Panel.(Exempted)

10. Defence Food Research and Development Panel.(Exempted)

11. Electronics Research and Development Panel. (Exempted)

12. Inter-services Stores Research and Development Panel.(Exempted)

13. Naval Research and Development Panel.(Exempted)

14. Vehicles and Engineering Equipment Research & Development Panel. (Exempted)

15. Advisory Committee to advise Central Government to utilise income from counters of Dufferins Fund. (Exempted)

Third Lok Sabha

(1962-66)

16. Board of Directors of the Hindustan Aircraft. (Not exempted)

17. Board of Directors of the Garden Reach Workshop.(Not exempted)

18. Board of Directors of the Mazadoor Dock Ltd.(Not exempted)

19. State Advisory Committee for the Territorial Armies in the States of Maharashtra/Rajasthan/West

Bengal.(Exempted)

20. Advisory Board for the Electrical and Mechanical Engineering School.(Exempted)

21. Advisory Board for the, School of Signals(Army), Mhow.(Exempted)

22. Advisory Board for the College of Military Engineering, Kirkee.(Exempted)

23. Armed Forces Medical Research Committee. (Exempted)

24. Defence Electronics Research Committee. (Exempted)

25. Aeronautical Research and Development Panel. (Exempted)

14
 
 

15

26. Naval Research and Development Panel.(Exempted)

27. Institute of Armament Technology Advisory Board.(Exempted)

28. Institute of Nuclear Medicine and Allied Sciences Advisory Committee.(Exempted)

29. Departmental Promotion Committee to consider cases for merit-promotion and Advance Increments to Scientists in the Defence Science Service.(Exempted)

30. Advisory Committees for the Territorial Army in Madras/Gujarat Uttar Pradesh.(Exempted)

31. State Advisory Committee of the National Cadet Corps for the Union Territory of Goa, Daman and Diu.(Exempted)

32. Bharat Electronics Ltd., Bangalore.(Not exempted)

33. Bharat Earth Movers. (Not exempted)

Fourth Lok Sabha

(1967-70)

34. State Advisory Committee for the Territorial Army in Delhi.(Exempted)

35. State Advisory Committee for the Territorial Army in the State of Bihar. (Exempted)

36. Aeronautics Committee.(Not. exempted)

37. Indian Soldiers' Sailors' and Airmen's Board. (Exempted)

38. Goa Shipyard Ltd. (Not exempted)

39. State Advisory Committees of the National Cadet Corps for the States of Haryana and Nagaland.(Exempted)

40. Central Advisory Committee for the Territorial Army. (Exempted)

Fifth Lok Sabha

(1971-76)

41. Cantonment Boards.(Exempted)

42. Hindustan Aeronautics Ltd. Bangalore. (Not exempted)

43. Aeronautics (Research and Development) Board.(Not exempted)

44. Advisory Committee for the Territorial Army in the States of Assam, Tripura, Manipur and Meghalaya.(Exempted)

45. Advisory Committee for the Territorial Army in the State of Andhra Pradesh.(Exempted)

46. Advisory Committee for the Territorial Army in the State of Haryana. (Exempted)

16
47. Advisory Committee for the Territorial Army in the State of Himachal Pradesh.(Exempted)

48. Advisory Committee for the Territorial Army in the State of Kerala.(Exempted)

49. Advisory Committee for the Territorial Army in the State of Madhya Pradesh. (Exempted)

50. Advisory Committee for the Territorial Army in the State of Mysore. (Exempted)

51. Advisory Committee for the Territorial Army in the State of Orissa.(Exempted)

52. Advisory Committee for the Territorial Army in the State of Punjab.(Exempted)

53. Committee to review the working of National Cadet Corps.(Exempted)

54. Defence Research and Development Council.(Exempted)

55. Armed Forces Medical Research Committee.(Exempted)

56. Armed Forces Medical Academic Committee.(Exempted)

57. Central Managing Committee of the Special Fund for Reconstruction and Rehabilitation of Ex-servicemen.(Not exempted)

58. Board of Examiners in the School of Foreign Languages.(Exempted)

59. Departmental Council functioning under the Joint Consultative Machinery and Compulsory (Defence) Arbitration for Central Government Employees. (Exempted)

60. Sub-Committee of the Kendriya Hindi Samiti.(Exempted)

61. Central Governing Council of Military School.(Not exempted)

62. Engineer Equipment Research and Development Panel.(Exempted)

63. Electronics Development Panel.(Exempted)

64. Fire Research Development and Training Panel.

65. Aerial Delivery Research and Development Panel.

66. Advisory Board for the Military College of Telecommunication Engineering.

67. Textiles and General Stores Research and Development.

68. Psychological Research Panel.(Exempted)

69. Defence Food Research and Development Panel.(Exempted)

70. Material Research and Development Panel.(Exempted)

71. Advisory Board for the Military College of Electronics and Mechanical Engineering, Secunderabad and Electrical and Mechanical Engineering School, Baroda.(Exempted)

72. Advisory Committee for the Institute of Armament Technology, Poona.(Exempted)

73. Advisory Committee for the Defence Institute of Work Study, Mussoorie.(Exempted)

74. State Advisory Committee of the National Cadet Corps for State of Bihar.(Exempted) 75. Advisory Committee of the National Cadet Corps for the Union Territory of Chandigarh.(Exempted)

76. State Advisory Committee of the National Cadet Corps for the State of Uttar Pradesh.(Exempted)

77. State Advisory Committee of the National Cadet Corps for the State of Tamil Nadu.(Exempted)

78. State Advisory Committee of the National Cadet Corps for the State of West Bengal.(Exempted)

79. State Advisory Committee of the National Cadet Corps for the State of Karnataka.(Exempted) 80. State Advisory Committee of the National Cadet Corps for the State of Rajasthan.(Exempted)
 
17

81. State Advisory Committee of the National Cadet Corps for the State of Orissa. (Exempted)

82. State Advisory Committee of the National Cadet Corps for the State of Maharashtra. (Exempted)

83. State Advisory Committee of the National Cadet Corps for the State of Andhra Pradesh. (Exempted)

84. State Advisory Committee of the National Cadet Corps for the State of Madhya Pradesh. (Exempted)

85. State Advisory Committee of the National Cadet Corps for the State of Gujarat.(Exempted)

86. National Cadet Corps in the State of Himachal Pradesh.(Exempted)

87. State Advisory Committee of the National Cadet Corps in the State of Jammu and Kashmir.(Exempted)

88. State Advisory Committee of the National Cadet Corps for the Union Territory of Delhi.(Exempted)

89. Advisory Committee of the National Cadet Corps for Tripura.(Exempted)

Seventh Lok Sabha

(1981-85)

90. Kendriya Sainik Board.(Not exempted)

91. Central Advisory Committee for the N.C.C.(Exempted)

92. State Advisory Committee for Territorial Army in West Bengal and Sikkim.(Exempted)

93. Joint State Advisory Committee for Territorial Army in the States of Assam, Tripura, Manipur and Meghalaya and the UTs of Mizoram and Arunachal Pradesh.(Exempted)

94. Bharat Electronics Ltd.(Not exempted)

95. Sainik Schools Society.(Not exempted)

96. Medical Research Governing Council.(Exempted)

97. Committee for Release of Technical know-how to Trade by Defence Materials & Stores Research and Development Establishment (DMSRDE), Kanpur. (Not exempted)

98. Aeronautics Research and Development Board.(Not exempted)

99. Inter-Services Stores Preservation and Packaging Committee.(Exempted)

100. Defence Science Journal.(Exempted)

101. Defence Research and Development Organisation Cash Award Committee.(Exempted)

102. Advisory Council for the Technical Institutions of the Army, Navy.(Exempted)

Eighth Lok Sabha

(1985-89)

103. State Advisory Committee for the Territorial Army in Haryana.(Exempted)

104. State Advisory Committee for the Territorial Army in Goa, Daman and Diu.(Exempted)

Tenth Lok Sabha

(1991-96)

105. Research Advisory Panels for Agriculture, Food, Nuclear, Medicines and Allied Sciences, Electro-Medical Research.(Exempted)
MINISTRY OF EDUCATION

Second Lok Sabha

(1959-62)

1. Rural Education Committee. (Held over)

2. Reviewing Committee for the recognition of Hindi Exams. (Exempted)

3. National Council for Women's Education. (Exempted)

4. Board of Governors Central Institute of English, Hyderabad. (Exempted)

S. Basic Education Literature Committee. (Exempted)

6. Stipend Committee. (Exempted)

7. Historical Manuscripts, Purchase Committee, (Exempted)

8. Committee for the award of Fellowship. (Exempted)

9. National Register Committee. (Exempted)

10. Central Sanskrit Board. (Exempted)

11. Kendriya Hindi Shikshana Mandal, Agra. (Not exempted)

12. Selection Committee for the presentation of free gifts of Hindi Books to Colleges and Schools of non-Hindi speaking States.

13. Vetting Committee of the Standard Hindi-English Dictionary. (Exempted)

14. Standing Advisory Committee on Central Schemes. (Exempted)

15. Expert Committee on Mechanical Engineering, General Administration, History, Archaeology and Political Sciences. (Exempted)

16. Dictionary Board. (Exempted)

17. Sub-Committee on Botany, Defence, Physics and Mathematics. (Exempted)

18. Committee on Labour and Social Service Scheme. (Exempted)

19. National Advisory Committee for the UNESCO major project of Mutual Appreciation of Eastern & Western Cultural Values. (Exempted)

20. Board of Examination. (Engineering, Agriculture, Rural Services and Sanitary Inspectors Courses). (Not exempted)

18
 
 
 
 
 

19

21. Board of Studies for Agricultural and Science Courses. (Not exempted)

22. Board of Studies for Rural Services Course. (Not exempted)

23. Board of Studies for Sanitary Inspectors Course. (Not exempted)

24. Board of Studies for Civil & Rural Engineering. (Not exempted)

25. Advisory Board of Social Welfare. (Not exempted)

26. Council of Indian Institute of Science, Bangalore. (Exempted)

27. Selection Committee for the selection of candidates for Diploma Course in Archives keeping. (Exempted)

28. Advisory Committee on the Publication of records with the National Archives of India on the History of Indian Education. (Exempted)

29. Board of Editors of the Journal 'Indian Archives' Published by the National Archives of India. (Exempted)

30. Historical Documents Purchase Committee. (Exempted)

31. Board of Governors, National Institute of Sports. (Not exempted),

32. Committee to review progress of Rural Higher Education Scheme. (Exempted)

33. Committee on Village Small Scale Industries in the Rural Institute. (Exempted)

34. Price Fixation Committee for Prize Winning Books. (Not exempted)

35. Ad hoc Enquiry Committee on Sports. (Exempted)

36. Raj Kumari Sports Coaching Scheme Committee. (Exempted)

37. Women Advisory Committee. (Exempted)

38. Regional Script Committees for Assamese, Bengali, Gujarati, Hindi, Kannada, Kashmire, Malayalam, Marathi, Oriya, Punjabi, Tamil, Telgu and Urdu. (Exempted)

39. Sub-Committee on Chemistry. (Exempted)

40. Committee on Standard System of Hindi Spellings. (Exempted)

41. Committee on Linguistics. (Exempted)

42. Sub-Committee on Agriculture. (Exempted)

43. Sub-Committee on Social Sciences. (Exempted)

44. Technical Committee for judging the reasonableness of prices of books and other terms quoted by publishers. (Exempted)

45. Kendriya Hindi Shikshana Mandal. (Not exempted)

20
46. Standing Commission for Scientific & Technical Terminology. (Exempted)

47. Expert Committee on Anthropology & Sociology for Hindi Equivalents of Technical Terms. (Exempted)

48. Expert Committee on Electrical and Engineering Terms. (Exempted)

49. Expert Committee on Literary criticism. (Exempted)

50. Co-ordination Committee on Nagarjunakonda. (Exempted)

51. Board of assessment for Technical & Professional Qualifications. (Exempted)

52. Expert Committee on Basic Sciences. (Exempted)

53. Post Graduate Development Committee. (Exempted)

54. Joint Committee of the A.I. Council of Technical Education and the Steering Committee of the Coal Council of India. (Exempted)

55. Pharmaceutical Education Committee. (Exempted) 56. Research Training Scholarships and National Research Fellowship Committee. (Exempted)

57. Fundamental Research Grant Committee. (Exempted)

58. Board of Directors of the National Research Development Corporation of India. (Not exempted)

59. Central Advisory Board of Biology of Botanical Survey of India and Geological Survey of India. (Exempted)

60. Committee to Select exhibits for permanent exhibition in the National Museum. (Exempted)

61. Advisory Board for National Atlas organisation. (Exempted)

62. Executive Committee for National Atlas Organisation. (Exempted)

63. Central Board of Geophysics. (Not exempted)

64. Committee for Oceanography of the Central Board of Geophysics. (Exempted)

65. Committee for exploration Geophysics of the Central Board of Geophysics. (Exempted)

66. Executive Council of the Central Indian Medical-Plants Organisation, New Delhi. (Not exempted)

67. Executive Council of the Regional Research Laboratory, Jammu. (Not exempted)

68. Executive Council of the Regional Research Laboratory, Assam. (Not exempted)

69. Planning Committee for the Central Mechanical Engineering Research Institute, Durgapur. (Not exempted)

21
70. Planning Committee for the Birla Industrial & Technological Museum, Calcutta. (Not exempted)

71. Planning Committee on the Central Public Health Engineering Research Institute, Nagpur. (Not exempted)

72. Board of Governors, Indian Institute of Technology, Madras, Kanpur, Bombay. (Exempted)

73. Examination Committee of All India Board of Technical Studies in Commerce, Engineering, Architecture and applied arts. (Exempted)

74. Board of Moderators in Commerce, Engineering & Architecture. (Not exempted)

75. Admission Committee of All India Board of Technical Studies in Agriculture and Regional Planning. (Exempted)

76. Practical Training Committee of Commerce Board. (Exempted)

Third Lok Sabha

(1962-66)

77. Board of Governors of the National Institute of Sports Reconsideration of recommendation made in the Fourth Report. (Exempted)

78. Managing Committee of the School of Buddhist Philosophy, Leh. (Exempted)

79. Gandhian Institute of Studies. (Exempted)

80. National Council for Women's Education. (Exempted)

81. National Board of Basic Education. (Exempted) -

82. Advisory Board for National Atlas and Geographical Names. (Exempted)

83. Faculty Committee for Post-Graduate Diploma Courses in Rural Economics and Co-operation and Rural Sociology and Community Development. (Exempted)

84. Kendriya Sanskrit Vidyapeetha Tirupati Society. (Exempted)

85. Board of Scientific and Industrial Research. (Exempted)

86. Executive Council for National Metallurgical Laboratory, Jamshedpur. (Exempted)

87. Executive Council for the National Aeronautical Laboratory, Bangalore. (Exempted)

88. Executive Council for Birla Industrial and Technological Museum. (Exempted)

89. Executive Council for Central Mechanical Engineering Research Institute, Durgapur. (Exempted)

90. Executive Council for Indian Institute, Durgapur. (Exempted)

22
91. Executive Council for Central Public Health Engineering Research Institute, Nagpur. (Exempted)

92. Executive Council for Central Salt and Marine Chemical Research Institute, Bhavnagar. (Exempted)

93. Executive Council for Central Scientific Instruments Organisation, Chandigarh. (Exempted)

94. Executive Council for Indian National Scientific Documentation Centre, New Delhi. (Exempted)

95. Executive Council for Publications and Information Directorate. (Exempted)

96. Metals Research Committee. (Exempted)

97. Executive Council of Indian Institute of Petroleum, Dehra Dun. (Exempted)

98. Kendriya Sanskrit Vidyapeetha Tirupati Society. (Exempted)

99. Advisory Committee of Rain and Cloud Physics Research Unit. (Exempted)

100. Wind Power-Sub-Committee. (Exempted)

101. Telecommunications Research Committee. (Exempted)

102. Executive Council for Central Indian Medicinal Planning Organisation, Lucknow. (Exempted)

103. Committee Co-ordinating Technical Teacher's Training Programme. (Exempted)

104. Council of Indian Institute of Technology. (Exempted)

105. Board of Governors, Indian Institute of Technology, Delhi. (Exempted)

106. Joint Committee for Study of Indian Culture and Civilisation with a view of its projection abroad. (Exempted)

107. National Advisory Committee to review the working of National Scholarship Scheme. (Not exempted)

108. National Committee for Radio Sciences. (Exempted)

109. National Committee for Geodesy and Geophysics. (Exempted)

110. National Committee for Bio-chemistry. (Exempted)

111. National Committee for International Quite Sun Year. (Exempted)

112. Indian National Committee for Type-Cultures of Micro-organism. (Exempted)

113. National Committee for Pure and Applied Physics. (Exempted)

114. National Committee for Crystallography. (Exempted)

23
115. National Committee for the International Hydrological Decade. (Exempted)

116. General Committee for the National Foundation for Teacher's Welfare. (Exempted)

117. Visiting Professorship at the Indian School of Public Administration. (Exempted)

118. Central Advisory Board of Museums. (Exempted)

119. Indian Historical Records Commission. (Exempted)

120. Bhartiya Bhasha Samiti. (Exempted)

121. National Advisory Board of Libraries. (Exempted)

122. Principal, Union Christian Training College, Benhampore. (Exempted)

123. Indian School of International Council of Scientific Unions.

124. National Committee for International Council of Scientific Unions. (Exempted)

125. Indian National Committee of the International Association for the exchange of students for Technical Experience. (Exempted)

126. National Council of Science Education. (Exempted)

127. Panel on Forestry Education. (Exempted)

128. National Book Development Board. (Exempted)

129. National Council for Women's Education. (Exempted)

130. Jury for Jawaharlal Nehru Award for International Understanding. (Exempted)

131. Central Advisory Board of Education. (Exempted)

132. Bharatiya Sahitya Mala Prakashan Samiti. (Exempted)

133. Committee of Writers. (Exempted)

134. Experts Advisory Committee to advise the Central Institute of Indian Languages, Mysore. (Exempted)

135. Conference of the Representatives of the Hindi speaking States for production of University level books in Hindi. (Exempted)

136. Advisory Committee on Hindi. (Exempted)

137. Co-ordination Committee of the Conference. (Exempted)

138. Indian National Commission for Co-operation with UNESCO. (Exempted)

139. Kendriya Sanskrit Parishad. (Exempted)

24

Fifth Lok Sabha

(1971-76)

140. Central Social Welfare, Board. (Not exempted)

141. Accreditation Committee of the National Youth Board. (Exempted)

142. National Advisory Board on Youth. (Exempted)

143. Advisory Committee for the Anthropological Survey of India, Calcutta. (Exempted)

144. All India Council for Technical Education. (Exempted)

145. Coordinating Committee of All India Council for Technical Education. (Exempted)

146. All India Board of Technical Studies in Applied Art. (Exempted)

147. All India Board of Technical Studies in Architecture and Regional Planning. (Exempted)

148. All India Board of Technical Studies in Engineering and Metallurgy. (Exempted)

149. All India Board of Technical Studies in Chemical Engineering and Chemical Technology. (Exempted)

150. All India Board of Technical Studies in Textile Technology. (Exempted)

151. All India Board of Technical Studies in Technicians Education. (Exempted)

152. All India Board of Technical Studies in Management. (Exempted)

153. National Organising Committee of Nehru Yuvak Kendras. (Exempted)

154. National Board of Adult Education. (Exempted)

155. Advisory Committee for the selection, review and appraisal of the ensembles under the scheme of "Financial Assistance to Professional Dance-Drama and Theatre ensembles". (Exempted)

156. Hindi Shiksha Samiti. (Exempted)

157. Central Advisory Board of Archeaology. (Exempted)

158. All India Council of Sports. (Exempted)

159. Committee of Education and Leaders of Youth and Student Organisations. (Exempted)

160. Board of Governors of the Indian Institute of Management Bangalore. (Not exempted)

161. Pharmaceutical Education Committee.

162. Advisory Committee for Revision of Gazetters.
 
 

25
163. National Council of Rural Education.

164. Board of Governors of the Indian Institute of Management, Bangalore. (Not Exempted)

165. Board of Assessment of Engineering and Technical Qualifications. (Exempted)

166. Indian Council of Historical Research. (Exempted)

167. National Council for Teachers Education. (Exempted)

168. Board of Management of Bal Bhavan Society. Kotla Road, New Delhi. (Not exempted)

169. Board of Governors of the Lawrence School Society. (Not exempted)

170. Governing Body of the Central Tibetan Schools Administration. (Exempted)

Eighth Lok Sabha

(1985-1989)

171. Sindhi Advisory Committee. (Exempted)

172. Advisory Committee for the Regional Engineering Colleges. (Exempted)

173. All India Board of Post Graduate Studies and Research in Engineering and Technology. (Exempted)
 
 


MINISTRY OF EXTERNAL AFFAIRS

Third Lok Sabha

(1962-66)

1. Central Haj Committee. (Exempted)
Fourth Lok Sabha

(1967-70)

2. Jury for Jawahar Lal Nehru Award for International Understanding. (Not exempted)
Fifth Lok Sabha

(1971-76)

3. Central Haj Advisory Board. (Exempted)
Tenth Lok Sabha

(1991-96)

4. Hindi Advisory Committee. (Exempted)
26


DEPARTMENT OF ELECTRONICS

Second Lok Sabha

(1959-62)

1. Electronics Research and Development Panel. (Exempted)
Fifth Lok Sabha

(1971-86)

2. Electronics Commission. (Not exempted)

3. Technology Development Council. (Exempted)

4. The National Advisory Committee on Electronics (Exempted)

5. Board of Directors of Rural Electrification Corporation. (Not exempted)

6. National Radar Council. (Exempted)

7. Steering Committee for VDR/TVDR and DME. (Not exempted)

8. Regional Computer Centre at Delhi-Study Projects. (Exempted)

Seventh Lok Sabha

(1981-85)

9. Electronics Trade & Technology Development Corporation Ltd. (Not Exempted)

10. Computer Maintenance Corporation Ltd. (Not exempted)

11. Semiconductor Complex Ltd. (Not exempted)

27


MINISTRY OF ENERGY

Fifth Lok Sabha

(1971-76)

1. Board of Directors of Rural Electrification Corporation. (Not exempted)

2. Board of administer the Nuclear Complex at Hyderabad. (Not exempted)

3. Board of Mining Examination's for Coal and non-Coal Mines (Coal Deptt.) (Not exempted)

28


DEPARTMENT OF ENVIRONMENT

(Now known as Ministry of Environment and Forest)

Fifth Lok Sabha

(1971-76)

1. National Committee on Environment Planning and Coordination. (Exempted)
Seventh Lok Sabha

(1981-85)

2. Industrial Appraisal Committee for clearance of Industrial Projects from environmental angle. (Exempted)

3. Committee for clearance of Thermal Power Projects from environmental angle. (Exempted)

4. Environmental Appraisal Committee for Irrigation- and Hydro-Electric River Valley Projects. (Exempted)

Eighth Lok Sabha

(1985-89)

5. National Mangrove Committee. (Exempted)

6. Scientific Programme Advisory Committee for Zoological Survey of India. (Exempted)

7. Indian National Man and Biosphere Committee. (Exempted)

Tenth Lok Sabha

(1991-96)

8. Central Board of Forestry. (Exempted)

9. Media Committee. (Exempted)

10. Empowered Committee on National Environmental Awareness. (Exempted)

11. Govind Ballabh Pant Himalayan Parivarayan Avam Vikas Sansthan (G.B. Pant Institute of Himalaya Environment and Development). (Exempted)

Eleventh Lok Sabha

(1996-97)

12. National Coordination Committee. (Exempted)

13. Award Selection Committee for Dr. Salim Ali and Shri Kailash Sankhla Wildlife Fellowship Awards. (Exempted)

14. Task Force to prepare a status paper on Great Indian Bustard. (Exempted)

29


MINISTRY OF FINANCE

Second Lok Sabha

(1959-1962)

1. National Savings Central Advisory Board. (Exempted)

2. Customs and Central Excise Advisory Council. (Exempted)

3. Regional Advisory Committee for unmanufactured excisable commodities in the Central Excise Collectorate. (Exempted)

4. Regional Advisory Committee for manufactured Excises in the Central Excise Collectorate. (Exempted)

5. Regional Advisory Committee for land customs matters. (Exempted)

6. Customs Advisory Committee at minor ports for customs matters. (Exempted)

7. Local Committees to supervise Prize Bonds Draw. (Exempted)

8. Life Insurance Corporation of India. (Not exempted)

Third Lok Sabha

(1962-1966)

9. Board of Directors of the Film Finance Corporation. (Not exempted)

10. Board of Directors of the Industrial Finance Corporation. (Not exempted)

11. Life Insurance Corporation of India. (Not exempted)

12. Board of Directors of the Deposit Insurance Corporation. (Not exempted)

13. Executive Committee of the Board of Directors of the Deposit Insurance Corporation. (Not exempted)

14. Board of Directors of the Agricultural Refinance Corporation. (Held over)

15. Executive Committee of the Board of Directors of the Agricultural Refinance Corporation. (Held over)

16. Board of Trustees of the Unit Trust of India. (Held over)

17. Executive Committee of the Board of Trustees of the Unit Trust of India. (Held over)

18. Advisory Committee on Capital Issue Control. (Exempted)

19. Study Team to examine the working of the Customs Department. (Exempted)

20. National Savings Central Advisory Board. (Exempted)

30

Fifth Lok Sabha

(1971-1976)

21. Finance Commission. (Exempted)

22. Board of Directors Sambhar Salts Ltd. (Not exempted)

23. Central Direct Taxes Advisory. Committee. (Exempted)

24. Regional Direct Taxes Advisory Committee. (Exempted)

25. Central Advisory Board for Salt. (Exempted)

26. Six Regional Advisory Boards for Salt. (Exempted)

27. Board of Directors of Industrial Reconstruction Corporation of India Limited. (Not exempted)

28. Management Committee of the fourteen Nationalised Banks. (Not exempted)

29. (i) Board of Directors of the Agricultural Refinance Corporation. (Not exempted)

(ii) Executive Committee of the Board of Directors of - the

Agricultural Refinance Corporation. (Not exempted)

30. Board of Directors of Subsidiary Banks of State Banks of India viz. State Bank of Bikaner and Jaipur/Hyderabad/Indore/Mysore/Patiala/Saurashtra and Travancore. (Not exempted)

31. Board of Directors of the Nationalised Banks. (Not exempted)

32. Board of Directors of the Industrial Development Banks of India, Bombay. (Not exempted)

33. The New India Assurance Company Ltd. (Not exempted)

34. United India Fire and General Insurance Company Ltd. (Not exempted)

35. National Insurance Company Ltd. (Not exempted)

36. Oriental Fire and General Insurance Company Ltd. (Not exempted)

37. Board of Directors of General Insurance Corporation of India. (Not exempted)

38. National Savings Central Advisory Baord. (Not exempted)

39. Regional Consultative Committees each for Western, Eastern, Central, Northen, Southern and North-Eastern Areas. (Exempted)

40. Board of Directors of 19 Regional Rural Banks in Uttar Pradesh, Haryana, Bihar, Orissa, West Bengal, Rajasthan, Madhya Pradesh, Karnataka, Jammu and Kashmir and Andhra Pradesh. (Not exempted)

31
32

(Eighth Lok Sabha)

(1985-89)

41. Industial Reconstruction Bank of India. (Not exempted)

42. National Bank for Agricultural and Rural Development. (Not

exempted) 43. Central Board of Reserve Bank of India. ('Not exempted)

44. Central Board of State Bank of India. (Not exempted)

45. Export Import Bank of India. (Not exempted)

46. Deposit Insurance and Credit Gurantee Corporation. (Not exempted)

(Eleventh Lok Sabha)

(1996-97)

47. Life Insurance Corporation of India Ltd. (Not exempted)
 
 

MINISTRY OF FOOD AND CIVIL SUPPLIES

Now known as:

1. Ministry of Civil Supplies, Consumer Affairs and Public

Distribution.

2. Ministry of Food is now a separate Ministry.
Fifth Lok Sabha

(1971-76)

1. Modern Bakeries. (Not exempted)

2. Board of Directors of the Food Corporation of India. (Not exempted)

Eighth Lok Sabha

(1985-89)

3. Advisory Council on Public Distribution System. (Exempted)

4. Consumer Protection Council. (Exempted)

5. Hindustan Vegetable Oils Corporation Ltd. (Not exempted)

Tenth Lok Sabha

(1991-96)

6. Development Council for Sugar Industry. (Exempted)

7. Standing Research Advisory Committee. (Exempted)

8. Standing Advisory Committee on Sugar Standards. (Exempted)

9. Hindi Salahakar Samiti. (Exempted)

10. Central Consumer Protection Council. (Exempted)

11. The Bureau of Indian Standard. (Not exempted)

33

MINISTRY OF HEALTH AND FAMILY PLANNING

(Now known as Ministry of Health and Family Welfare)

Second Lok Sabha

(1959-1962)

1. Committee of Health Education and Nutrition Education. (Exempted)

2. Medical Council of India. (Exempted)

3. Advisory Committee to advise the Central Government on the matter of utilisation of income from the D form. (Exempted)

4. Board of Inspection of voluntary institutions to whom Central grants were given for combating T.B., Leprosy, Cancer etc. (Exempted)

5. Central Committee for food Standards. (Exempted)

6. Advisory Committee for Hospital for Mental Disease, Ranchi. (Exempted)

7. Governing Body of All India Institution of Mental Health, Bangalore. (Exempted)

8. Central Medico Legal Advisory Committee. (Exempted)

9. Leprosy Advisory Committee. (Exempted)

10. Selection Committee appointed for the award of prizes to the best clinics and Family Planning Welfare Workers. (Exempted)

11. Selection Committee appointed for the award of prizes with a view to select best photographies, paintings and cartoon for posters. (Exempted)

12. Standing Committee on Family Planning Board. (Exempted)

13. Demographic Advisory Committee. (Exempted)

14. Planning Committee on the Central Public Health Engineering Research Institute, Nagpur. (Not exempted)

15. National Council of Population. (Exempted)

Third Lok Sabha

(1962-1966)

16. Coordination Committee on the Urban Community Development Programme. (Exempted)

17. Central Advisory Committee for Venreal Diseases and Yaws (Exempted)

18. Nature Cure Advisory Committee. (Exempted)

34
 
 

35

19. Board of Inspection of voluntary Institutions to which Central Grants were given under the schemes of Grants to T.B., Leprosy, Cancer and other institutions. (Exempted)

20. Advisory Committee for the Delhi Tuberculosis Project. (Exempted)

21. National Nutrition Advisory Committee. (Exempted)

Fourth Lok Sabha

(1967-1970)

22. Mental Health Advisory Committee. (Exempted)

23. National School Health Council. (Exempted)

24. Central Council of Ayurvedic Research. (Exempted)

25. Homoeopathic Advisory Committee. (Exempted)

26. Unani Advisory Committee. (Exempted)

27. Yoga Research Advisory Committee. (Exempted)

28. Central Maternal and Child Welfare Advisory Committee. (Exempted)

29. Advisory Committee for the Development of Medical Instruments, Equipment and Appliances. (Exempted)

Fifth Lok Sabha

(1971-1976)

30. Committee on Socio-Economic Studies on Family Planning. (Exempted)

31. Coordination Committee got Research in Family Planning. (Exempted)

32. Committee to consider and advice Government on all technical

problems connected with Family Planning Programme.

(Exempted)

33. All India Workers Committee on Family Planning. (Exempted)

34. Nature Advisory Committee. (Exempted)

35. Standing Committee for Teletherapy Units in India. (Exempted)

36. Board of Directors of Hindustan Latex Ltd. (Not exempted)

37. Grants Committee. (Not exempted)

38. All India Institute of Medical Sciences, New Delhi. (Not exempted)

39. Governing Body of the All India Institute of Medical Sciences, New Delhi. (Not exempted)

40. Post Graduate Institute of Medical Education and Research, Chandigarh. (Not exempted)
 
 

36
41. Governing Body of the Post Graduation Institute of Medical Education and Research, Chandigarh. (Not exempted)

42. Central Family Planning Council. (Not exempted)

43. Countless of Dufferins Fund Advisory Committee. (Not exempted)

44. Pharmacy Council of India, New Delhi. (Not exempted)

45. Dental Council of India. (Not exempted)

46. National Institute of Health Administration and Education. (Not exempted)

47. Central Council for Research in Indian Medicine and Homoeopathy. (Not exempted)

48. Indian Council of Medical Research. (Exempted)

49. Homoeopathy Pharmcopocia Committee. (Exempted)

50. Indian Pharmcopocia Committee. (Exempted)

51. Drugs Technical Advisory Board. (Exempted)

52. Essential Drugs Committee. (Exempted)

53. General Council of the National Institute of Health Administration and Education. (Exempted)

54. New Drug Committee. (Exempted)

Eleventh Lok Sabha

(1996-97)

55. General Council of the International Institute of Population Sciences, Mumbai.



 
MINISTRY OF HOME AFFAIRS

Second Lok Sabha

(1959-1962)

1. Central Prohibition Committee. (Exempted)
Third Lok Sabha

(1962-1966)

2. Advisory Committee for improvement of the working and living condition of scavengers. (Exempted)

3. Advisory Committee in respect of Union Territory of Andaman and Nicobar Islands. (Exempted)

4. Cheif Commissioners' Advisory Committee in respect of' Union Territory of Andaman and Nicobar Islands. (Exempted)

5. Central Board of Civilian Rifle Training Scheme. (Exempted)

6. Commission of Inquiry for certain matters connected with the murder of Mahatma Gandhi. (Exempted)

7. Advisory Council for the National Academy of Administration, Mussorie. (Exempted)

8. Advisory Council for Laccadive, Minicoy and Amindivi Islands. (Exempted)

9. Hindi Salahakar Samiti and its working Group known as Karyakari Dal. (Exempted)

10. Study Teams of Administrative Reforms Commission. (Exempted)

11. Administrative Reforms Commission. (Exempted)

Fourth Lok Sabha

(1967-1970)

12. Public Relations Committee of the National Defence Council. (Exempted)

13. Advisory Committee associated with the Minister of Home Affairs for the Union Territory of Laccadive, Minicoy and Amindivi Islands. (Exempted)

14. Central Advisory Committee on Forensic Science. (Exempted)

15. Central Hindi Committee. (Exempted)

37

Fifth Lok Sabha

(1971-1976)

16. National Integration Council. (Exempted)

17. Standing Committee of the National Integration Council. (Exempted)

18. Sub-Committee of the National Integration Council on Communities. (Exempted)

19. Delhi Sikh Gurudwara Board. (Exempted)

20. National Integration Council and its two committees. (Exempted)

21. Bodies constituted by the Union Territory of Laccadives. (Exempted)

22. Bodies constituted by the Government of Pondicherry. (Exempted)

23. Hill Areas Committee of Manipur. (Exempted)

24. Arbitration Board for Delhi. (Exempted)

25. Standing Committee for Police Transport. (Exempted)

26. Standing Committee on Police Research. (Exempted)

27. Standing Committee on Forensic Medicine. (Exempted)

28. Standing Committee on Forensic Science. (Exempted)

29. Police, Research and Development Advisory Council." (Exempted)

30. Central Board on Civilian Police Training Scheme. (Exempted)

31. National Awards Committee. (Exempted)

32. Kendriya Hindi Shikshana Mandal. (Not exempted)

33. Central Governing Council of Military Schools. (Not exempted)

34. Standing Committee on Police Training in the Bureau of Police Research and Development. (Exempted)

Seventh Lok Sabha

(1981-1985)

35. Minorities Commission (Shri Dorai Sebastian, M.P.) (Exempted)
Eighth Lok Sabha

(1985-1989)

36. Committee to look into the problems of the people residing in the walled city of Delhi. (Exempted) 38
Tenth Lok Sabha

(1991-96)

37. National Commission for Scheduled Castes and Scheduled Tribes. (Exempted)

38. Minorities Commission. (Exempted)

39. National Commission for women. (Exempted)

39

MINISTRY OF HUMAN RESOURCE DEVELOPMENT
Eighth Lok Sabha

(1985-89)

1. Taraqui Urdu Board. (Not exempted)

2. Standing Committee on Statistics. (Not exempted)

3. Indian Institute of Advance Study, Shimla. (Not exempted)

4. Indian Council of Philosophical Research, New Delhi. (Not exempted)

5. Board of Trustees Victoria Memorial Hall, Calcutta. (Not exempted)

6. Review Committee on Indian Council for Child Welfare.

(Not exempted) 7. Central Secretariat Library Review Committee. (Exempted)

8. Advisory Committee, National Museum. (Exempted)

9. Board of Trustees, Salarjung Museum. (Exempted)

10. Executive Council of the Nehru Memorial Museum and Library Society. (Exempted)

11. Executive Committee. Centre for Cultural Resources and Training. (Exempted)

Tenth Lok Sabha

(1991-96)

12. National Youth Council. (Deptt. of Youth Affairs and Sports). (Exempted)

13. Central Selection Committee for National Youth Awards. (Exempted)

14. Central Policy Committee for Youth Hostels. (Exempted)

15. General Body of Sports Authority of India. (SAI) (Exempted)

16. Indian Council of Social Science Research. (Exempted)

40


MINISTRY OF INDUSTRIAL DEVELOPMENT

(Now known as Ministry of Industry)

Fourth Lok Sabha

(1967-70)

1. Board of Directors of Instrumentation Ltd., Kota

2. Panel for Air-conditioning and Refrigeration Industry. (Exempted)

3. Small Scale Industries Committee. (Exempted)

4. Industrial Licensing Policy Inquiry Committee. (Exempted)

5. Advisory Committee for the Development of Medical Instruments, Equipment and Appliances. (Exempted)

6. Panel for Instruments. (Exempted)

7. Committee to review the activities of Research and Development Organisation for Electrical Industry, Bhopal. (Exempted)

8. Development Council for Textile Machinery Industry. (Exempted)

9. Indian National Committee for Cooperation with U.N.I.D.O. (Exempted)

10. Boats and Crafts Committee.

11. Panel of the Structural Fabricating Industry. (Not exempted)

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MINISTRY OF IRRIGATION AND POWER

Now Known as Ministry of Water Resources

Second Lok Sabha

(1959-1962)

1. Board of Directors, National Projects Construction Corporation. (Not exempted)

2. Tungabhadra Board. (Not exempted)

3. Nagarjunasagar Control Board. (Not exempted)

4. Bhakra Control Board. (Not exempted)

5. Chambal Control Board. (Not exempted)

6. Rajasthan Canal Board and Committee of Directions. (Not

exempted)

Third Lok Sabha

(1962-1966)

7. Board of Directors of the National Projects Construction Corporation. (Not exempted)

8. Board of Directors of the Damodar Valley Corporation. (held over)

9. Central Flood Control Board. (Held over)

10. Wind Power Sub-committee. (Exempted)

Fourth Lok Sabha

(1967-1970)

11. Central Electricity Consultative Council. (Exempted)

12. Delhi Thermal Project Control Board.

13. Gandak Control Board. (Exempted)

14. Irrigation Commission. (Exempted)

15. Beas Rehabilitation Committee. (Exempted)

16. Committee to review the activities of Research and Development Organisation for Electrical Industry, Bhopal. (Exempted)

Fifth Lok Sabha

(1971-1976)

17. State Farms Corporation of India Ltd. (Not exempted)

18. National Seeds Corporation of India Ltd. (Not exempted)

19. Central Fisheries Corporation Ltd., Calcutta. (Not exempted)

Tenth Lok Sabha

(1991-96)

20. Advisory Committee on Command Area Development Programme. (Exempted)

21. Hindi Salahkar Samiti. (Exempted)

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MINISTRY OF INFORMATION & BROADCASTING
Second Lok Sabha

(1959-1962)

1. Central Hindi Drama Audition Committee attached to A.I.R. (Exempted)

2. Drama Audition Committee attached to A.I.R. Stations. (Exempted)

3. Export Promotion Committee for Films. (Not Exempted)

4. Committee for approving the scripts and the Gandhi Films. (Exempted)

5. Committee for advising the Films Division in the Production of Films in Culture, Fine Arts. (Exempted)

6. Education Committee of State Awards for Films. (Exempted)

7. Documentary Committee of State Awards for Films (Exempted)

8. Central Audition Committee for auditioning artists, Western music. (Exempted)

9. Central Press Accreditation Committee. (Exempted)

10. Regional Script Committees for Assamese, Bengali, Gujarati, Hindi, Kannad, Kashmiri, Malayalam, Marathi, Oriya, Punjabi, Tamil, Telugu and Urdu. (Exempted)

11. Consultative Committee of the Ministry of Information and Broadcasting for advice on censorship matters. (Exempted)

12. Music Audition Committee, Films Division. (Exempted)

13. Committee of Direction for Industrial Reporting. (Exempted)

14. Selection Committee appointed for the award of prizes with a view to select but photographs, paintings and cartoons for posters. (Exempted)

Third Lok Sabha

(1962-1966)

15. Membership of the Audition Board under the Ministry.

16. Advisory Committee on import and allocation of newsprint and printing machinery to newspapers. (Exempted)

17. Advisory Committee for the Films Institute of India, Poona.

(Exempted) 18. Film Consultative Committee. (Exempted)

19. Central and Regional Film Advisory Committee. (Exempted)

Fourth Lok Sabha

(1967-1970)

20. Central Board of Film Censors. (Exempted)

21. Advisory Panels under the Central Board of Film Censors. (Exempted)

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22. Soochna Aur Prasaran Hindi Samiti. (Exempted)

23. Enquiry Committee on Film Censorship. (Exempted)

24. Newsprint Advisory Committee. (Exempted)

Fifth Lok Sabha

(1971-1976)

25. Film Finance Corporation Ltd., Bombay. (Not exempted)

26. Panel Committee, Films Division, Bombay. (Not exempted)

27. Consultative Committee for National Programmes of Music A.I.R, (Not exempted)

28. Consultative Committee for National Programmes of Talks/Discussion in English, A.I.R. (Not exempted)

29. Consultative Committee for National Programmes of Talks/Discussion in Hindi, A.I.R. (Not exempted)

30. Information Consultative Panel for Documentary Films and Newsreels, Bombay. (Not exempted)

31. Publicity Advisory Group. (Exempted)

32. Committee to review the performance of the Indian Institute of Mass Communication. (Exempted)

33. Informal Consultaitve Panel for Documentary Films and Newsreels, Delhi. (Exempted)

34. Films Material Imports and Distribution Consultative Panel (Exempted)

35. Advertising Committee on Small Medium Newspapers. (Exempted)

36. Local Audition Committees of All India Radio at 35 stations. (Not exempted)

37. Music Audition Board, Directorate General, All India Radio, New Delhi. (Not exempted)

38. Consultative Panels for University-cum-Science and Technology broadcast by A.I.R. (Exempted)

39. Consultaitve Panels for Farm, Home and Family Planning Programme, All India Radio. (Exempted) 40. Consultative Panels for School Broadcasts, All India Radio.(Exempted)

41. Consultative Panels for Industrial Programmes (11 in number) attached to Station of AIR. (Exempted)

42. Programme Advisory Committees located at 41 Stations of AIR. (Exempted)

43. Committee to review the Programmes of External Services, All India Radio. (Exempted)

44. Zonal Advisory Committees for Commercial Broadcasting Service of All India Radio at Bombay, Calcutta, Madras and Delhi. (Exempted)

45. Selection Committee for Musician in Film Division. (Exempted)

46. Informal Consultative panel to advise Government to evolve a comprehensive policy for films. (Exempted)

47. Screening Committee for allotment of Government accommodation from the Press Poll to accredited Press correspondents and cameramen. (Exempted)
 
 

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48. Childrens