| CASE NO |
SUBJECT
|
SOURCE/
REFERENCE
|
|
1.
|
Alleged mala fide arrest and subsequent release on bail of a
member |
11th Report, 14.8.1967 |
|
2.
|
Alleged arrest of a member and thereby preventing him
from attending the sitting of the House |
R.S Deb, 23.12.1969 |
|
3.
|
Alleged ill-treatment of members in jail |
R.S Deb, 18.08.1970 |
4.
|
(i) Arrest of a member and alleged ill-treatment
meted out to him while in detention
(ii) Delay in sending intimation about the arrest of
a member, . Arrest of Shri Sadashiv Bagaitkar, a member |
21st Report, 09.09.1981
24th Report,
09.03.84 |
|
5.
|
Arrest of Shri
Hukmdeo Narayan Yadav, a member. |
21st Report, 09.09.1981 |
|
6.
|
Alleged failure of the Police to send
appropriate information to the Chairman about the arrest of a
member. |
R.S.Deb, 25.9.64
cc. 3028-30
28.9.64, cc 3273-76 |
|
7.
|
Alleged incorrect information furnished to the House
about the arrest of the two members by a magistrate and alleged wrong
statement made in the House by a Minister about their arrest |
R.S.Deb 25.11.66, 5.12.66 |
|
8.
|
Delay in intimation of arrest and release of a member |
R.S.Deb 30.8.73 |
|
9.
|
(i)Arrest of a member and alleged ill-treatment meted
out to him while in detention.
(ii)Delay in sending intimation about the arrest of a member. |
21st Report, 9.9.81 |
|
10.
|
Alleged molestation of members of Parlia ment by
police. |
R.S.Deb 31.7.67 |
|
11.
|
Alleged assault on a member by police |
R.S.Deb 19.2.74
14.5.1974 |
|
12.
|
Alleged assault on a member by Police |
16th Report,
14.5.75 |
|
13.
|
(i) Laying of allegedly distorted minutes of Committee
on Public Undertakings on the Table of the House
(ii) Request of the Chairman to reconsider his earlier
ruling on a question of privilege; and
(iii) Status of members of Rajya
Sabha on Committee on Public Undertakings. |
R.S.Deb, 26.7.82 |
|
14.
|
(i) Association of members of Rajya Sabha with
Committee on Public Undertakings
(ii)Alleged criticism of the ruling of the Chairman in
an editorial and an article published in two newspapers |
R.S.Deb, 2.8.82 |
|
15.
|
Alleged disregard of an assurance given to the House by
a Minister |
R.S.Deb, 12.2.64
cc 215-220 |
|
16.
|
Alleged censoring of mail of members |
R.S.Deb, 31.8.81 |
|
17.
|
Alleged censoring of mail of a member
|
R.S.Deb, 8.3.84 |
|
18.
|
Production of certain 'documents in the
custody of the Secretariat of the House before Election Tribunal,
Calcutta. |
1st Report, 1.5.1958 |
|
19.
|
Expulsion of a member from the House for
misconduct.
|
R.S.Deb, 2.9.76
cc 8-12 |
|
20.
|
Procedure to be followed by police when a member states
something on the floor of the House which may be directly relevant to
investigation of a criminal case. |
12th report, 6.12.68 |
|
21.
|
Physically restraining a member from addressing the
House by another member |
R.S.Deb,21.2.78,
22.2.78
|
|
22.
|
Alleged harassment of a member by his Parliamentary
party for asking a question in the House |
R.S.Deb, 3.8.71
|
|
23.
|
Increase
in postal tariff on the eve of the Budget
Session |
R.S.Deb, 19.2.82
cc 172-74,183-85
|
|
24.
|
Alleged misuse of powers and threat to members of
Madhya Pradesh Assembly by the Prime Minister. |
R.S.Deb, 31.7.67
|
|
25.
|
Alleged intimidation of members of Parliament by
Ministers/members in Congress Parliamentary Party Executive meeting |
R.S.Deb, 21.12.67
|
|
26.
|
Reported proposal of a Parliamentary Party to take
disciplinary action aaginst a member for certain observations made in the
House |
R.S.Deb, 14.3.69
|
|
27.
|
Alleged threat of disciplinary action by Congress
President to a member who announced his intention not to vote for his Party
candidate in Presidential election. |
R.S.Deb, 13.8.69
|
|
28.
|
Eviction of a member from the Parliament House Estate. |
R.S.Deb, 29.8.72
|
|
29.
|
Reported statement by Prime Minister about abolition of
the House |
R.S.Deb, 5.3.79
|
|
30.
|
(i) Laying of allegedly distorted minutes of Committee
of Public Undertakings on the Table of the House;
(ii) Request to the Chairman to reconsider his earlier
ruling on a question of privilege; and
(iii) Status of members of Rajya Sabha on Committee on
Public Undertakings. |
R.S.Deb, 25.7.82
|
|
31.
|
Notice received by the Chairman from the Supreme Court
in the matter of Special Reference under Article 143 of the Constitution
regarding Presidential Election. |
R.S.Deb, 9.5.74
|
|
32.
|
Alleged disrespect shown to the House by a Minister by
leaving in the midst of a discussion on a matter relating to his Ministry. |
RS Deb, 21.3.78
cc 126-27,136-37
|
|
33.
|
Expulsion of a member from the House for misconduct |
R.S.Deb, 2.9.76
cc 8-12 |
|
34.
|
Alleged making of a wrong statement in the House by a
Minister. |
R.S.Deb, 4.3.65
|
|
35.
|
Alleged incorrect statement made by a Minister in the
House |
R.S.Deb, 26.8.66
|
|
36.
|
Alleged misleading statement made by a Minister in the
House. |
R.S.Deb, 7.9.66, 9.9.66 |
|
37. |
Alleged incorrect information furnished to the House
about the arrest of two members by a magistrate and alleged wrong statement
made in the House by a Minister about their arrest |
R.S.Deb, 25.11.66, 5.12.66
|
|
38.
|
Alleged misleading of the House by Ministers regarding
reported arrest of a police officer |
R.S.Deb, 29.1.80, 30.1.80
cc121-134, 2.2.80
cc 53-55 |
|
39. |
Alleged misleading statement made by a Minister in the
House |
R.S.Deb, 8.7.80, 6.8.80 |
|
40. |
Alleged misleading of the House by a Minister and
alleged casting of reflections on the Minister by a journalist |
R.S.Deb, 11.9.81 |
|
41. |
Alleged misleading of the House by a Minister |
R.S.Deb, 8.12.83 |
|
42. |
Unfair and mendacious reporting of proceedings of the
House and casting reflections on a member. |
3rd report, 6.3.59 |
|
43. |
Misreporting of the proceedings of the House by a
newspaper |
R.S.Deb, 9.9.64
cc 538-40, 11.9.64
cc 986-88 |
|
44. |
Alleged misreporting of the proceedings of the House by
a newspaper |
R.S.Deb, 12.8.66 |
|
45. |
Alleged misreporting of the proceedings of the House. |
R.S.Deb, 1.6.72 |
|
46. |
Alleged misrepresentation of a member's speech in the
House by a newspaper |
R.S.Deb, 27.3.73 |
|
47. |
Alleged misreporting of the proceedings of the House by
a newspaper |
1.8.73, 23.8.73 |
|
48. |
Alleged misreporting of proceedings of the House by a
newspaper |
R.S.Deb, 10.5.78
cc 174-75 |
|
49. |
Alleged making of false statements and imputing of
motives to a member by a newspaper in regard to his speech in the House. |
18th report, 17.3.80 |
|
50. |
Misreporting of a member's speech by a news. paper |
R.S.Deb, 24.7.80 |
|
51. |
Describing of Finance (No. 2) Bill, 1980 as Finance (No
2) Act, 1980 in a book by a publisher before the said Bill had been passed by
Parliament. |
19th report, 3.12.80 |
|
52. |
Alleged misreporting of the proceedings of the House by
a newspaper |
R.S.Deb, 18.3.81 |
|
53. |
Misreporting of a member's speech by a newspaper |
R.S.Deb, 29.4.81 |
|
54. |
Misreporting of
proceedings of the House by a newspaper |
R.S.Deb, 18.8.81 |
|
55.
|
Alleged misrepresentation and distortion by a newspaper
of a ruling given by the Chairman |
22nd report, 12.3.82 |
|
56.
|
Misreporting of proceedings of the House by a newspaper |
R.S.Deb, 19.2.82 |
|
57.
|
Distortion of the proceedings of the House by the
A.I.R. and Doordarshan |
R.S.Deb, 12.8.85 |
|
58.
|
Attributing motives to a Minister in respect of a
statement made by him in the House. |
13th report, 11.6.71 |
|
59.
|
Alleged imputation of motives to a member by a
newspaper for being absent from the House during voting on a Bill. |
14th report, 17.6.71 |
|
60.
|
Alleged imputation of motives to a member for his
speech in the House. |
R.S.Deb, 7.4.72, 7.8.72 |
|
61.
|
Alleged imputation of motives to a member by a
newspaper for his speech in the House. |
R.S.Deb, 10.12.73 |
|
62.
|
Alleged making of false statements and imputing of
motives to a member by a newspaper in regard to his speech in the House. |
18th report, 17.3.80 |
|
63.
|
Non-acceptance of recommendation of Subordinate
Legislation Committee by Government. |
R S Deb, 28.8.56 |
|
64.
|
Non-disclosure of certain information by a Minister in
the House. |
R S Deb, 7.5.65, 8.5.65 |
|
65.
|
Alleged withholding of information from the House by a
Minister during a discussion on a Calling Attention matter. |
R.S.Deb, 26.3.75 |
|
66.
|
Allegedly not making available to Committee on public
Undertagings a file of a Ministry required in connection with the examination
of a subject taken up by that Committee |
R.S.Deb, 14.7.82 |
|
67.
|
Physically restraining a member from addressing the
House by another member |
R.S.Deb, 21.2.87 |
|
68.
|
Alleged exclusion of members of Rajya Sabha from
certain Committees of a State Government. |
R.S.Deb, 16.8.83 |
|
69.
|
Alleged misuse of powers and threat to members of
Madhya Pradesh Assembly by the Prime Minister |
R.S.Deb, 31.7.67, 2.8.67 |
|
70.
|
Alleged intimidation of members of Parliament by
Ministers/members' in Congress Parliamentary Party Executive meeting. |
R.S.Deb, 21.12.67 |
|
71.
|
Reported proposal of a Parliamentary Party to take
disciplinary action against a member for certain observations made in the
House. |
R.S.Deb, 21.12.67 |
|
72.
|
Alleged threat of disciplinary action by Congress
President to a member who announced his intention not to vote for his Party
candidate in Presidential election. |
R.S.Deb, 13.8.69 |
|
73.
|
Alleged harassment of a member by his Parliamentary
Party for asking a question in the House |
R.S.Deb, 3.8.71 |
|
74.
|
Circulation of copies of Finance Bill before its
introduction in Lok Sabha |
R.S.Deb, 2.3.70, 12.3.70 |
|
75.
|
Describing of Finance (No. 2) Bill, 1980. as Finance
(No. 2) Act 1980 in a book by a publisher before the said Bill had been
passed by Parliament |
19th report, 3.12.80 |
|
76.
|
Publication in newspaper of certain extracts from the
uncorrected proceedings of the House |
R.S.Deb, 5..5.53 |
|
77.
|
Refusal of permission by an Officer of a State
Government to some news papers to publish a detailed report of proceedings of
the House |
R.S.Deb, 2.3.81 |
|
78.
|
Banning of processions before Parliament House by Lt.
Governor. |
R.S.Deb, 14.11.66 |
|
79.
|
Unfair and mendacious reporting of proceedings of the
House and casting reflections on a member. |
R.S.Deb, 9.9.64,
cc 538-540 |
|
80.
|
Reflections on a member on account of his speech in House by a
newspaper |
R.S.Deb, 8.5.62
cc 2279-2282 |
