ORIENTATION PROGRAMME
for
New Members of Rajya Sabha
MEMBERS-DOS
AND DON'TS - Part I
MEMBERS-Dos
and Don'ts - Part II
EXECUTIVE
-ITS ACCOUNTABILITY TO PARLIAMENT
RAJYA
SABHA-ITS CONTRIBUTION TO INDIAN POLITY
COMMITTEE
SYSTEM
DEPARTMENT-RELATED
PARLIAMENTARY STANDING COMMITTEES
QUESTION
HOUR -ITS EFFECTIVENESS
THE
LAW MAKING PROCESS
ROLE
OF THE LEADER OF THE HOUSE, LEADER OF THE OPPOSITION AND WHIPS
RAISING
OF MATTERS OF PUBLIC IMPORTANCE BY MEMBERS
PARLIAMENTARY
PRIVILEGES
HOW
TO BE AN EFFECTIVE LEGISLATOR