bpe-p187

Sl.No.		Title of the Bill		Member-in-charge		Ministry concerned		Remarks
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1.		The Constitution (Amendment) Bill, 1996 (to amend articles 124, 217 etc.)		Shri V. N. Gadgil		Law, Justice and Company Affairs		Motion for consideration of the Bill moved on the 18^th December, 1998; discussion was not concluded.
2.		The Prohibition of Ragging Bill, 1994.		Shri Govindrao Adik		Human Resource Development		Introduced on the 13^th May, 1994.
3.		The Indian Penal Code (Amendment) Bill, 1994.		Shri Govindrao Adik		Home Affairs		Introduced on the 13^th May, 1994.
4.		The National Commission for Children Bill, 1994.		Shrimati Veena Verma		Human Resource Development		Introduced on the 13^th May, 1994.
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5.		The Working Women (Provision of Basic Facilities and Infrastructure) Bill, 1994.		Shrimati Veena Verma		Labour		Introduced on the 12^th August, 1994.
6.		The Women and Girls (Property Rights) Bill, 1994.		Shrimati Veena Verma		Law, Justice and Company Affairs		Introduced on the 12^th August, 1994.
7.		The Constitution (Amendment) Bill, 1994 (to amend article 371)		Shri Govindrao Adik		Home Affairs		Introduced on the 26^th August, 1994.
8.		The Constitution (Amendment) Bill, 1995 (to amend article 267)		Shri Govindrao Adik		Finance		Introduced on the 31^st March, 1995.
9.		The Youth Welfare Board Bill, 1995.		Shri Rajubhai A. Parmar		Human Resource Development		Introduced on the 31^st March, 1995.
10.		The Payment of Unemployment Allowance Bill, 1995.		Shri Rajubhai A. Parmar		Labour		Introduced on the 31^st March, 1995.
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11.		The Criminal Law (Amendment) Bill, 1995.		Shrimati Veena Verma		Home Affairs		Introduced on the 4^th August, 1995.
12.		The Code of Criminal Procedure (Amendment) Bill, 1995.		Shrimati Veena Verma		Home Affairs		Introduced on the 4^th August, 1995.
13.		The Muslim Women (Protection of Rights on Divorce) (Amendment) Bill, 1995.		Shrimati Veena Verma		Law, Justice and Company Affairs		Introduced on the 4^th August, 1995.
14.		The Banking Companies (Audit) Bill, 1995.		Shri Gurudas Das Gupta		Finance		Introduced on the 17^th August, 1995.
15.		The Declaration of Assets and Liabilities by Ministers and Members of Legislatures and Office Bearers of Political Parties Bill, 1995 .		Shri Gurudas Das Gupta		Home Affairs		Introduced on the 17^th August, 1995.
16.		The Private Schools (Regulations) Bill, 1995.		Shri Gurudas Das Gupta		Human Resource Development		Introduced on the 17^th August, 1995.
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17.		The Abolition of Child Labour in Hazardous Employment Bill, 1995.		Shri Rajubhai A. Parmar		Labour		Introduced on the 1^st December, 1995.
18.		The Banking Companies (Taking over of Management) Bill, 1995.		Shri Gurudas Das Gupta		Finance		Introduced on the 1^st December, 1995.
19.		The Constitution (Amendment) Bill, 1995 (insertion of new article 16-A)		Shri Gurudas Das Gupta		Labour		Introduced on the 1^st December, 1995.
20.		The Constitution (Amendment) Bill, 1995 (to amend article 292)		Shri Gurudas Das Gupta		Finance		Introduced on the 1^st December, 1995.
21.		The Child Beggars (Prohibition and Rehabilitation) Bill, 1995.		Miss Saroj Khaparde		Social Justice and Empowerment		Introduced on the 12^th July, 1996.
22.		The Soiled and Damaged Currency Notes (Compulsory Exchange by Banks) Bill, 1995.		Miss Saroj Khaparde		Finance		Introduced on the 12^th July, 1996.
23.		The Housewives (Compulsory Weekly Holiday from Domestic Chores) Bill, 1996.		Miss Saroj Khaparde		Human Resource Development		Introduced on the 12^th July, 1996.
24.		The Constitution (Scheduled Tribes) Order (Amendment) Bill , 1995.		Shri E. Balanandan		Social Justice and Empowerment		Introduced on the 12^th July, 1996.
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25.		The Foreigners (Amendment) Bill, 1996.		Shri R. Margabandu		Home Affairs		Introduced on the 12^th July, 1996.
26.		The Constitution (Amendment) Bill, 1996 (to amend article 155)		Shri R. Margabandu		Home Affairs		Introduced on the 12^th July, 1996.
27.		The Constitution (Amendment) Bill, 1996 (omission of article 356)		Shri R. Margabandu		Home Affairs		Introduced on the 12^th July, 1996.
28.		The Code of Criminal Procedure (Amendment) Bill, 1996.		Shrimati Veena Verma		Home Affairs		Introduced on the 12^th July, 1996.
29.		The Constitution (Amendment) Bill, 1996 ( to amend article 330 and 332)		Shrimati Veena Verma		Human Resource Development		Introduced on the 12^th July, 1996.
30.		The Constitution (Scheduled Castes) Order (Amendment) Bill, 1996.		Shri Rajubhai A. Parmar		Social Justice and Empowerment		Introduced on the 26^th July, 1996.
31.		The Indian Fisheries (Amendment) Bill, 1996.		Shri Rajubhai A. Parmar		Agriculture		Introduced on the 26^th July, 1996.
32.		The Women (Equal Participation in the Governance of the Nation) Bill, 1996.		Miss Saroj Khaparde		Human Resource Development		Introduced on the 26^th July, 1996.
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33.		The Equal Status of Mother in Parental Recognition Bill, 1996.		Miss Saroj Khaparde		Human Resource Development		Introduced on the 26^th July, 1996.
34.		The Housemaids (Conditions of Service, Humanitarian Approach and other Welfare Measures) Bill, 1996.		Miss Saroj Khaparde		Social Justice and Empowerment		Introduced on the 26^th July, 1996.
35.		The Drought Prone Areas (Special Provisions) Bill, 1996.		Shri Suresh Pachouri		Planning and Programme Implementation		Introduced on the 26^th July, 1996.
36.		The Prohibition Bill, 1996.		Shri Suresh Pachouri		Social Justice and Empowerment		Introduced on the 26^th July, 1996.
37.		The Prevention of Stripping and Outraging Modesty of Women and Girls at Public Places Bill, 1996 .		Shri Suresh Pachouri		Home Affairs		Introduced on the 26^th July, 1996.
38.		The Senior Citizens (Proper Care, Protection and Welfare) Bill, 1996.		Miss Saroj Khaparde		Social Justice and Empowerment		Introduced on the 30^th August,1996.
39.		The Girl Child (Equal Care, Compulsory Education and Other Welfare Measure) Bill, 1996.		Miss Saroj Khaparde		Human Resource Development		Introduced on the 30^th August, 1996.
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40.		The Women Afflicted with Acquired Immuno Deficiency Syndrome (Human Approach and Medical Care) Bill, 1996.		Miss Saroj Khaparde		Health and Family Planning		Introduced on the 30^th August, 1996.
41.		The Lotteries (Banning) Bill, 1996.		Shri Suresh Pachouri		Home Affairs		Introduced on the 30^th August, 1996.
42.		The Child Slavery (Abolition and Rehabilitation ) Bill, 1996.		Shri Suresh Pachouri		Labour		Introduced on the 30^th August, 1996.
43.		The National Drinking Water Scheme Bill, 1996.		Shri Suresh Pachouri		Rural Development		Introduced on the 30^th August, 1996.
44.		The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 1996.		Shri R. Margabandu		Social Justice and Empowerment		Introduced on the 30^th August, 1996.
45.		The Reservation Bill, 1996.		Miss Saroj Khaparde		Social Justice and Empowerment		Introduced on the 13^th September, 1996.
46.		The Children Born of Prostitutes, Women Jail Inmates and Mentally Ill or Retarded Women (Upbringing and Welfare) Bill, 1996.		Miss Saroj Khaparde		Human Resource Development		Introduced on the 13^th September, 1996
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47.		The Rural Electrification Bill, 1996.		Shri Suresh Pachouri		Power		Introduced on the 6^th December, 1996
48..		The High Court of Madhya Pradesh (Establishment of a Permanent Bench at Bhopal) Bill, 1996.		Shri Suresh Pachouri		Law, Justice and Company Affairs		Introduced on the 6^th December, 1996
59.		The Abolition of Begging Bill, 1996.		Shri Suresh Pachouri		Social Justice and Empowerment		Introduced on the 6^th December, 1996
50.		The Disclosure of Assets by Ministers, Members of Parliament and Public Servants Bill, 1996.		Shri V.N. Gadgil		Home Affairs		Introduced on the 6^th December, 1996
51.		The Voting Right for Indian Citizens Living Abroad Bill, 1996.		Shri V.N. Gadgil		Law, Justice and Company Affairs		Introduced on the 6^th December, 1996
52.		The Prohibition of Religious, Communal and Sectoral Political Parties and Senas Bill, 1995.		Shri Gurudas Das Gupta		Home Affairs		Introduced on the 6^th December, 1996
53.		The Eradication of Unemployment Bill, 1996.		Shri Suresh Pachouri		Labour		Introduced on the 20^th December, 1996
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54.		The Child Welfare Bill, 1996.		Shri Suresh Pachouri		Social Justice and Empowerment		Introduced on the 20^th December, 1996
55.		The Hindu Marriage (Amendment) Bill, 1996.		Dr. Y. Lakshmi Prasad		Law, Justice and Company Affairs		Introduced on the 20^th December, 1996
56.		The Bikaneri Bhujia, Papad and other Traditional Food Products (Protection from Multinationals and Heavy Industrial Companies) Bill, 1996.		Shri Ramdas Agarwal		Small Scale Industries and Agro and Rural Industries		Introduced on the 20^th December, 1996
57.		The Constitution (Amendment) Bill, 1996 (to amend the Eighth Schedule).		Shri Ramdas Agarwal		Home Affairs		Introduced on the 20^th December, 1996
68.		The Compulsory Crop Insurance Scheme for the Desert and Drought Prone Areas Bill, 1996.		Shri Ramdas Agarwal		Agriculture		Introduced on the 20^th December, 1996
59.		The Bharat Itihas Samshodhak Mandal Bill, 1996.		Shri V.N. Gadgil		Human Resource Development		Introduced on the 20^th December, 1996
60.		The Child Prostitution (Prevention, Rehabilitation and Welfare) Bill, 1996.		Miss Saroj Khaparde		Social Justice and Empowerment		Introduced on the 20^th December, 1996
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61.		The Indigent, Neglected and Homeless Widows (Rehabilitation and Welfare) Bill, 1996.		Miss Saroj Khaparde		Social Justice and Empowerment		Introduced on the 20^th December, 1996
62.		The Blind and Handicapped Women and Girls (Education, Employment and other Welfare Measures) Bill, 1996.		Miss Saroj Khaparde		Social Justice and Empowerment		Introduced on the 20^th December, 1996
63.		The Payment of Bonus (Amendment) Bill, 1996.		Shri E. Balanandan		Labour		Introduced on the 21st February, 1997
64.		The Land Acquisition (Amendment) Bill, 1997.		Shri R. Margabandu		Rural Development		Introduced on the 21st February, 1997
65.		The Prohibition of Lavish and Extravagant Expenditure on Marriages and Birthday Celebration Bill, 1996.		Miss Saroj Khaparde		Human Resource Development		Introduced on the 21st March, 1997
66.		The Women Agricultural Workers (Equal Wages and Basic Facilities) Bill, 1996.		Miss Saroj Khaparde		Agriculture		Introduced on the 21st March, 1997
67.		The Glorification of Alcoholic Liqour Consumption in Motion Pictures, Television Serials, Telefilms and Dramas (Prohibition) Bill, 1996.		Miss Saroj Khaparde		Information and Broadcasting		Introduced on the 21st March, 1997
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68.		The Cinematograph (Amendment) Bill, 1996.		Shri Suresh Pachouri		Information and Broadcasting		Introduced on the 21st March, 1997
69.		The Compulsory Primary Education Bill, 1997.		Shri Suresh Pachouri		Human Resource Development		Introduced on the 21st March, 1997
70.		The Slums and Jhuggi Jhopri Areas (Basic Amenities and Clearance) Bill, 1997.		Shri Suresh Pachouri		Urban Development		Introduced on the 21st March, 1997
71.		The Administrative Tribunals (Amendment) Bill, 1997.		Dr. Y. Lakshmi Prasad		Personnel, Public Grievances and Pensions		Introduced on the 21st March, 1997
72.		The Indian Penal Code (Amendment) Bill, 1997.		Shrimati Veena Verma		Home Affairs		Introduced on the 21^st March, 1997
73.		The Compulsory Maintenance of National Highways and Roads Bill, 1997.		Shri Suresh Pachouri		Surface Trnasport		Introduced on the 16th May, 1997
74.		The Prohibition of Using Images of Gods and Goddesses as Trade Marks Bill, 1997.		Shri Suresh Pachouri		Commerce and Industry		Introduced on the 16th May, 1997
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75.		The Compulsory Linking of Villages with Postal and Telegraphic Services Bill, 1997.		Shri Suresh Pachouri		Communications		Introduced on the 16th May, 1997
76.		The Code of Criminal Procedure (Amendment) Bill, 1997.		Dr. Y. Lakshmi Prasad		Home Affairs		Introduced on the 16th May, 1997
77.		The Compulsory Maintenance and Care of Spouse, Children and Old Parents Bill, 1997.		Miss Saroj Khaparde		Social Justice and Empowerment		Introduced on the 16th May, 1997
78.		The Old Age Allowance Bill, 1997.		Miss Saroj Khaparde		Rural Development		Introduced on the 16th May, 1997
79.		The Prevention of False Claim of Marriage, Succession and Parenthood Bill, 1997.		Miss Saroj Khaparde		Law, Justice and Company Affairs		Introduced on the 16th May, 1997
80.		The Code of Criminal Procedure (Amendment) Bill, 1997.		Shri H. Hanumanthappa		Home Affairs		Introduced on the 25th July, 1997
81.		The State of Uttarakhand Bill, 1997.		Shri Suresh Pachouri		Home Affairs		Introduced on the 25th July, 1997
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82.		The Prevention of Environment Pollution by Distilleries Bill, 1997.		Shri Suresh Pachouri		Environment and Forests		Introduced on the 25th July, 1997
83.		The Banking Companies (Audit of Accounts by the Comptroller and Auditor-General of India) Bill, 1997.		Shri Suresh Pachouri		Finance		Introduced on the 25th July, 1997
84.		The Electricity (Priority Supply to Rural Areas and Agriculture Sector) Bill, 1997.		Miss Saroj Khaparde		Power		Introduced on the 25th July, 1997
85.		The Poverty Striken and Backward Regions (Development) Bill, 1997.		Miss Saroj Khaparde		Planning and Programme Implementation		Introduced on the 25th July, 1997
86.		The Press and Registration of Books (Amendment) Bill, 1997.		Shri V.N. Gadgil		Information and Broadcasting		Introduced on the 25th July, 1997
87.		The Compulsory Teaching of Sanskrit Language in Schools Bill, 1997.		Shri V.N. Gadgil		Human Resource Development		Introduced on the 25th July, 1997
88.		The High Court of Andhra Pradesh (Establishment of Permanent Bench at Visakhapatnam) Bill, 1997.		Dr. Y. Lakshmi Prasad		Law, Justice and Company Affairs		Introduced on the 25th July, 1997
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89.		The Prevention of Rape on Women and Girls by Relatives and Close Acquaintances Bill, 1997.		Miss Saroj Khaparde		Human Resource Development		Introduced on the 12th June, 1998
90.		The Fruit Growers of Vidarbha Region and other Areas (Incentives, Packaging and Marketing Facilities) Bill, 1998.		Miss Saroj Khaparde		Agriculture		Introduced on the 12th June, 1998
91.		The Cigarettes (Regulation of Production, Supply and Distribution) Amendment Bill, 1997.		Shri Anantray Devshanker Dave		Health and Family Welfare		Introduced on the 12th June, 1998
92.		The High Court of Haryana Bill, 1997.		Shri Ramji Lal		Law, Justice and Company Affairs		Introduced on the 12th June, 1998
93.		The Farmers (Removal of Indebtedness) Bill, 1997.		Shri Suresh Pachouri		Finance		Introduced on the 12th June, 1998
94.		The Rural Labour Welfare Fund Bill, 1997.		Shri Suresh Pachouri		Labour		Introduced on the 12th June, 1998
95.		The Prevention of Hunting in National Parks and Sanctuaries Bill, 1997.		Shri Suresh Pachouri		Environment and Forests		Introduced on the 12th June, 1998
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96.		The Employment of Women (Promotion) Bill, 1998.		Shrimati Veena Verma		Personnel, Public Grievances and Pensions		Introduced on the 12th June, 1998
97.		The Constitution (Amendment) Bill, 1998 (to amend article 16).		Shrimati Veena Verma		Personnel, Public Grievances and Pensions		Introduced on the 12th June, 1998
98.	The Constitution (Amendment) Bill, 1998 (to amend article 74).		Dr. Y. Lakshmi Prasad		Home Affairs		Introduced on the 12^th June, 1998
99.	The High Court of Madras (Establishment of a Permanent Bench at Madurai) Bill, 1997.		Shri R. Margabandu		Law, Justice and Company Affairs		Introduced on the 10^th July, 1998
100.	The Supreme Court of India (Establishment of a Permanent Bench at Chennai) Bill, 1997.		Shri R. Margabandu		Law, Justice and Company Affairs		Introduced on the 10^th July, 1998
101.	The Right to Housing Bill, 1998.		Miss Saroj Khaparde		Urban Development		Introduced on the 10^th July, 1998
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102.	The Prevention of Sexual Harassment of Women Employees at their Work Places Bill, 1998.		Shrimati Kamla Sinha		Labour		Introduced on the 10^th July, 1998
103.	The Homebased Workers (Protection) Bill, 1998.		Shrimati Kamla Sinha		Labour		Introduced on the 10^th July, 1998
104.	The Abolition of Capital Punishment for Women, Children and Infirm Persons Bill, 1998.		Shrimati Veena Verma		Law, Justice and Company Affairs		Introduced on the 10^th July, 1998
105.	The Representation of the People (Amendment) Bill, 1998.		Dr. Mohan Babu		Law, Justice and Company Affairs		Introduced on the 24^th July, 1998
106.	The Children Born of Unmarried Mothers (Determination of Paternity through DNA Test) Bill, 1998.		Shrimati Veena Verma		Health and Family Welfare		Introduced on the 4^th December, 1998
107.	The Indigent Writers and Artists (Protection and Welfare) Bill, 1998.		Shrimati Veena Verma		Human Resource Development		Introduced on the 4^th December, 1998
108.	The Constitution (Amendment) Bill, 1998 (to amend article 356).		Shri R. Margabandu		Home Affairs		Introduced on the 4^th December, 1998
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109.	The Land Acquisition (Tamil Nadu Amendment) Amending Bill, 1998.		Shri R. Margabandu		Rural Development		Introduced on the 4^th December, 1998
110.	The Constitution (Amendment) Bill, 1998 (to amend the Eighth Schedule).		Dr. L.M. Singhvi		Home Affairs		Introduced on the 4^th December, 1998
111.	The Constitution (Amendment) Bill, 1998 (to amend article 124)		Shri Solipeta Ramachandra Reddy		Law, Justice and Company Affairs		Introduced on the 4^th December, 1998
112.	The Handloom Weavers (Viable Working Conditions and Other Welfare Measures) Bill, 1998.		Shri Solipeta Ramachandra Reddy		Textiles		Introduced on the 4^th December, 1998
113.	The Constitution (Amendment) Bill, 1998 (insertion of new article 18A).		Miss Saroj Khaparde		Consumer Affairs and Public Distribution		Introduced on the 4^th December, 1998
114.	The Constitution (Amendment) Bill, 1998 (to amend articles 75, 164 and the Tenth Schedule).		Miss Saroj Khaparde		Home Affairs		Introduced on the 4^th December, 1998
115.	The Representation of the People (Amendment) Bill, 1998.		Dr. Y. Lakshmi Prasad		Law, Justice and Company Affairs		Introduced on the 4^th December, 1998
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116.	The Trade and Merchandise Marks (Amendment) Bill, 1998.		Shri V.N. Gadgil		Commerce and Industry		Introduced on the 4^th December 1998
117.	The Constitution (Amendment) Bill, 1998 (to amend article 80).		Shri P. Prabhakar Reddy		Home Affairs		Introduced on the 4^th December, 1998
118.	The Constitution (Amendment) Bill, 1998 (Insertion of new articles 74A and 163A).		Shri P. Prabhakar Reddy		Home Affairs		Introduced on the 4^th December, 1998
119.	The Constitution (Amendment) Bill, 1998 (to amend article 48A).		Shri P. Prabhakar Reddy		Environment and Forests		Introduced on the 4^th December, 1998
120.	The Mango Growers of Andhra Pradesh and Other Areas (Marketing and other Facilities) Bill, 1998.		Dr. Y. Lakshmi Prasad		Agriculture		Introduced on the 18^th December, 1998
121.	The Constitution (Amendment) Bill, 198 (to amend articles 269, 270 etc.).		Shri C. Ramachandraiah		Finance		Introduced on the 18^th December, 1998
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122.	The Crop Insurance Corporation Bill, 1998.		Shri C. Ramachandraiah		Agriculture		Introduced on the 18^th December, 1998
123.	The Motor Vehicles (Amendment) Bill, 1998.		Miss Saroj Khaparde		Surface Transport		Introduced on the 18^th December, 1998
124.	The Paan Masala and other Tobacco Products (Prohibition of Production, Sale and Distribution) Bill, 1998.		Shri Santosh Bagrodia		Health and Family Welfare		Introduced on the 18^th December, 1998
125.	The Central Universities (Amendment) Bill, 1998.		Shrimati Veena Verma		Human Resource Development		Introduced on the 18th December, 1998
126.	The Newspapers (Price and Page) Bill, 1998.		Shri V.N. Gadgil		Information and Broadcasting		Introduced on the 18^th December, 1998
127.	The Constitution (Amendment) Bill, 1998 (to amend article 348).		Shri Suresh Pachouri		Home Affairs		Introduced on the 18^th December, 1998
128.	The Prevention of Insults to National Honour (Amendment) Bill, 1998 .		Shri Suresh Pachouri		Home Affairs		Introduced on the 18^th December, 1998
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129.	The Promotion and Protection of Secularism Bill, 1998.		Shri Suresh Pachouri		Home Affairs		Introduced on the 18^th December, 1998
130.	The Cyclone Prone Coastal Areas (Special Financial Package for Development and Miscellaneous Provisions) Bill, 1998.		Shri Solipeta Ramachandra Reddy		Planning and Programme Implementation		Introduced on the 18^th December, 1998
131.	The Constitution (Amendment) Bill, 1999 (insertion of new article 16A)		Dr. Y. Radhakrishna Murty		Labour		Introduced on the 26^th February, 1999.
132.	The Constitution (Amendment) Bill, 1999 (insertion of new article 30A)		Shri P. Prabhakar Reddy		Rural Development		Introduced on the 12^th March, 1999.
133.	The Small and Marginal Farmers (Welfare) Bill, 1999.		Shri Solipeta Ramachandra Reddy		Agriculture		Introduced on the 12^th March, 1999.
134.	The Supreme Court of India (Establishment of a Permanent Bench at Nagpur) Bill, 1999.		Miss Saroj Khaparde		Law, Justice and Company Affairs		Introduced on the 12^th March, 1999.
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135.	The Code of Criminal Procedure (Amendment) Bill, 1999.		Shrimati Saroj Dubey		Home Affairs		Introduced on the 12^th March, 1999
136.	The Indian Penal Code (Amendment) Bill, 1999.		Shrimati Saroj Dubey		Home Affairs		Introduced on the 12^th March, 1999