bpe-g187

Statements showing the Bills pending in the Rajya Sabha at the end of its Hundred and Eighty-seventh session

Sl..No.	Title of the Bill	Ministry	Remarks
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1.	The Indian Medical Council (Amendment) Bill, 1987.	Health and Family Welfare	Introduced on the 26^th August, 1987. Report of the Joint Committee presented on the 28^th July, 1989.
2.	The Constitution (Sixty-first Amendment) Bill, 1988.	Human Resource Development	Introduced on the 24^th November, 1988.
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3.	The Indian Post Office (Amendment) Bill, 1986.	Communications	The Bill, as passed by the Houses of Parliament and returned by the President for their reconsideration under the proviso to article 111 of the Constitution, laid on the Table of the Rajya Sabha on the 12^th March, 1990.
4.	The Indian Contract (Amendment) Bill, 1990.	Law, Justice and Company Affairs	Introduced on the 10^th May, 1990.
5.	The Participation of Workers in Management Bill, 1990.	Labour	Introduced on the 30^th May, 1990. The Bill was referred to the Department-related Parliamentary Standing Committee on Labour and Welfare of the 10^th, 11^th & 12^th Lok Sabhas’ (Paragraph No. 34587 dated the 18^th July, 1994, paragraph No. 35893 dated the 4^th October, 1996 and paragraph No. 36849 dated the 29^th June, 1998 respectively). The Committees could not present their reports before the dissolution of 10^th, 11^th and 12^th Lok Sabhas’.
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6.	The Cinematograph (Amendment) Bill, 1992.	Information and Broadcasting	Introduced on the 18^th August, 1992. The Report of the Department-related Parliamentary Standing Committee on Communications laid on the Table of the Rajya Sabha on the 21^st March, 1995.
7.	The Atomic Energy (Amendment) Bill, 1992.	Atomic Energy	Introduced on the 25^th November, 1992.
8.	The Constitution (Seventy-ninth Amendment) Bill, 1992.	Health and Family Welfare	Introduced on the 22^nd December, 1992. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995.
9.	The Code of Criminal Procedure (Amendment) Bill, 1994.	Home Affairs	Introduced on the 9^th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28^th February, 1996.
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10.	The Indian Boilers (Amendment) Bill, 1994.	Industry	Introduced on the 13^th May, 1994. The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29^th March, 1995.
11.	The Salaries, Allowances, Leave and Pensions of the Officers and Servants of the Supreme Court Bill, 1994.	Law, Justice and Company Affairs	Introduced on the 19^th August, 1994. The Motion for consideration of the Bill moved on the 22^nd August, 1994. Discussion was not concluded. The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in Parliamentary Bulletin Part-II dated the 26^th August, 1994 vide paragraph No. 34706.
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12.	The Salaries, Allowances, Leave and Pensions of the Officers and Sevants of the Delhi High Court Bill, 1994.	Law, Justice and Company Affairs.	Introduced on the 19^th August, 1994. The motion for consideration of the Bill moved on the 22^nd August, 1994. Discussion was not concluded. The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in Parliamentary Bulletin Part-II dated the 26^th August, 1994 vide paragraph No. 34706.
13.	The Yoga Undertaking (Taking Over of Management) Bill, 1994.	Health and Family Welfare	Introduced on the 26^th August, 1994. The report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 21^st December, 1994.
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14.	The Private Security Guards and Agencies (Regulation) Bill, 1994.	Home Affairs	Introduced on the 14^th December, 1994. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28^th February, 1996. The Motion for consideration of the Bill moved on the 4^th August, 1997. Discussion on the Bill was deferred on the 7^th August, 1997 as agreed to by the House.
15.	The Coal India (Regulation of Transfers and Validation) Bill, 1995.	Coal	Introduced on the 14^th February, 1995. The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 8^th March, 1996. The Bill was re-referred to the Department –related Parliamentary Standing Committee on Energy of the 12^th Lok Sabha (Paragraph No.37397 dated the 21^st April, 1999). The Committee could not present its report before the dissolution of 12^th Lok Sabha.
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16.	The Pondicherry (Administration) Amendment Bill, 1995.	Home Affairs	Introduced on the 25^th April, 1995. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 8^th August, 1995.
17.	The Criminal Law (Amendment ) Bill, 1995.	Home Affairs	Introduced on the 18^th May, 1995. The Motion for consideration of the Bill moved on the 22^nd May, 1995: Discussion was not concluded.
18.	The University Grants Commission (Amendment) Bill, 1995.	Human Resource Development	Introduced on the 2^nd June, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16^th August, 1995.
19.	The National Co-operative Development Corporation (Amendment) Bill, 1995.	Agriculture	Introduced on the 25^th August, 1995. The Report of the Department-related Parliamentary Standing Committee on Agriculture laid on the Table of the Rajya Sabha on the 17^th December, 1996.
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20.	The Private Universities (Establishment and Regulation) Bill, 1995.	Human Resource Development	Introduced on the 25^th August, 1995. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26^th March, 1996 and thereafter to the House on the 29^th August, 1996.
21.	The Coast Guard (Amendment) Bill, 1996.	Defence	Introduced on the 26^th November, 1996. The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 22^nd April, 1997. The Motion for consideration of the Bill moved on the 4^th August, 1997. Discussion was not concluded. The Bill was referred to a Select Committeee of the Rajya Sabha which presented its report on the 24^th November, 1997.
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22.	The Navy (Amendment) Bill, 1997.	Defence	Introduced on the 12^th March, 1997. The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 31^st July, 1997. The Motion for consideration of the Bill moved on the 22^nd July, 1998, Discussion on the Bill was deferred, as agreed to by the House.
23.	The Delhi Rent (Amendment) Bill, 1997.	Urban Affairs and Employment	Introduced on the 28^th July, 1997. The Bill was referred to the Department-related Parliamentary Standing Committee on Urban and Rural Development of the 11^th and 12^th Lok Sabhas’ (Paragraph No. 36427 dated the 11^th August, 1997 and paragraph No. 36849 dated the 29^th June, 1998 respectively) The Committees could not present their reports before the dissolution of the 11^th and 12^th Lok Sabhas’.
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24.	The Constitution (Eighty-third Amendment) Bill, 1997.	Human Resource Development	Introduced on the 28^th July, 1997. The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 24^th November, 1997.
25.	The Notaries (Amendment) Bill, 1997.	Law, Justice and Company Affairs	Introduced on the 4^th August, 1997. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 25^th February, 1999.
26.	The Code of Civil Procedure (Amendment) Bill, 1997.	Law, Justice and Company Affairs	Introduced on the 14^th August, 1997. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 17^th December, 1998.
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27.	The Companies Bill, 1997.	Law, Justice and Company Affairs	Introduced on the 14^th August, 1997. The Bill was referred to the Department-related Parliamentary Standing Committee on Finance by the Speaker and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 2^nd September, 1997 vide paragraph No. 36460. The Committee could not present its report before the dissolution of the 11^th Lok Sabha. Due to reallocation of subjects between Finance and Home Affairs Committee, the Bill was referred to Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin part-II dated the 3^rd July, 1998 vide paragraph No. 36858.
28.	The Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 1998.	Finance	Introduced on the 9^th July, 1998. The motion for consideration of the Bill moved on 22^nd July, 1998; discussion on the Bill was deferred. The Report of the Department-related Parliamentary Standing Committee on Finance laid on the Table of the Rajya Sabha on the 30^th November, 1998.
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29.	The Foreigners (Amendment) Bill, 1998.	Home Affairs	Introduced on the 28^th July, 1998. The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 30^th July, 1998 vide paragraph No. 36940.
30.	The Major Port Trusts (Amendment) Bill, 1998.	Surface Transport	Introduced on the 2^nd December, 1998. The Report of the Department-related Parliamentary Standing Committee on Transport and Tourism presented on the 8^th March, 1999.
31.	The North-Eastern Council (Amendment) Bill, 1998.	Home Affairs	Introduced on the 8^th December, 1998.
32.	The Immigration (Carriers' Liability) Bill, 1998.	Home Affairs	Introduced on the 23^rd December, 1998. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 11^th March, 1999.
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33.	The Forward Contracts (Regulation) Amendment Bill, 1998.	Food and Consumer Affairs	Introduced on the 23^rdDecember, 1998. The Bill was referred to the Department-related Parliamentary Standing Committee on Food, Civil Supplies and Public Distribution of the 12^th Lok Sabha (Paragraph No. 37184 dated the 20^th January, 1999). The Committee could not present its report before the dissolution of the 12^th Lok Sabha.
34.	The Army and Air Force (Disposal of Private Property) Amendment Bill, 1999	Defence	Introduced on the 25^th February, 1999. The Bill was referred to the Department-related Parliamentary Standing Committee on Defence (Paragraph No. 37332 dated the 9^th March, 1999). The Committee could not present its report before the dissolution of the 12^th Lok Sabha.