Statements showing the Bills pending in the Rajya Sabha at the end of its Hundred and Ninetieth session

(2000) are appended below:-

Statement-I

GOVERNMENT BILLS

Sl..No.
Title of the Bill
Ministry
Remarks
1
2
3
4
1. The Indian Medical Council (Amendment) Bill, 1987. Health and Family 

Welfare

 Introduced on the 26th August, 1987. Report of the Joint Committee presented on the 28th July, 1989.
2. The Constitution (Sixty-first Amendment) Bill, 1988.  Human Resource 

Development

 Introduced on the 24th November, 1988.
3. The Indian Post Office (Amendment) Bill, 1986. Communications The Bill, as passed by the Houses of Parliament and returned by the President for their reconsideration under the proviso to article 111 of the Constitution, laid on the Table of the Rajya Sabha on the 12thMarch, 1990.
4. The Indian Contract (Amendment) Bill, 1990. Law, Justice and 
Company Affairs 		 Introduced on the 10th May, 1990.
5. The Participation of Workers in Management Bill, 1990. Labour Introduced on the 30th May, 1990.

The Bill was referred to the Department-related Parliamentary Standing Committee on Labour and Welfare of the 10th, 11th & 12th Lok Sabhas’ (Paragraph No. 34587 dated the 18th July, 1994, paragraph No. 35893 dated the 4th October, 1996 and paragraph No. 36849 dated the 29th June, 1998 respectively). The Committees could not present their reports before the dissolution of 10th, 11th and 12th Lok Sabhas’ and therefore the Bill was again referred to the Committee and the intimation thereof was published in the Parliamentary Bulletin part-II dated the 21st February, 2000 vide paragraph No. 37823.
6. The Cinematograph (Amendment) Bill, 1992. Information and 
Broadcasting		 Introduced on the 18th August, 1992.
The Report of the Department-related Parliamentary Standing Committee on Communications laid on the Table of the Rajya Sabha on the 21st March, 1995.
7. The Atomic Energy (Amendment) Bill, 1992. Atomic Energy Introduced on the 25th November, 1992.
8. The Constitution (Seventy-ninth Amendment) Bill, 1992. Health and Family

Welfare

 Introduced on the 22nd December, 1992.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 22nd March, 1995. 
9. The Code of Criminal Procedure (Amendment) Bill, 1994. Home Affairs Introduced on the 9th May, 1994.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28th February, 1996. 
10. The Indian Boilers (Amendment) Bill, 1994. Industry Introduced on the 13th May, 1994.

The Report of the Department-related Parliamentary Standing Committee on Industry presented on the 29th March, 1995. 
11. The Salaries, Allowances, Leave and Pensions of the Officers and Servants of the Supreme Court Bill, 1994. Law, Justice and 

Company Affairs

 Introduced on the 19th August, 1994.

The Motion for consideration of the Bill moved on the 22nd August, 1994. Discussion was not concluded. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 26th July, 2000. 
12. The Salaries, Allowances, Leave and Pensions of the Officers and Sevants of the Delhi High Court Bill, 1994. Law, Justice and 

Company Affairs.

 Introduced on the 19th August, 1994.

The motion for consideration of the Bill moved on the 22nd August, 1994. Discussion was not concluded. The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 26th July, 2000.
13. The Yoga Undertaking (Taking Over of Management) Bill, 1994. Health and Family 

Welfare

 Introduced on the 26th August, 1994.

The report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 21st December, 1994. 
14. The Private Security Guards and Agencies (Regulation) Bill, 1994. Home Affairs Introduced on the 14th December, 1994.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 28th February, 1996.

The Motion for consideration of the Bill moved on the 4th August, 1997. Discussion on the Bill was deferred on the 7th August, 1997 as agreed to by the House. Further discussion resumed and again deferred on the 2nd August,2000.
15. The Coal India (Regulation of Transfers and Validation) Bill, 1995. Coal  Introduced on the 14th February, 1995.

The Report of the Department-related Parliamentary Standing Committee on Energy laid on the Table of the Rajya Sabha on the 8th March, 1996.

The Report of the Department-related Parliamentary Standing Committee on Energy to which the Bill was re-referred laid on the Table of the Rajya Sabha on the 27th July, 2000. 
16. The Criminal Law (Amendment) Bill, 1995. Home Affairs Introduced on the 18th May, 1995.

The Motion for consideration of the Bill moved on the 22nd May, 1995: Discussion was not concluded.
17. The University Grants Commission (Amendment) Bill, 1995. Human Resource 

Development

 Introduced on the 2nd June, 1995.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 16th August, 1995.
18. The National Co-operative Development Corporation (Amendment) Bill, 1995. Agriculture Introduced on the 25th August, 1995.

The Report of the Department-related Parliamentary Standing Committee on Agriculture laid on the Table of the Rajya Sabha on the 17th December, 1996. 
19. The Private Universities (Establishment and Regulation) Bill, 1995. Human Resource 

Development

 Introduced on the 25th August, 1995.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented to the Chairman on the 26th March, 1996 and thereafter to the House on the 29th August, 1996.
20. The Coast Guard (Amendment) Bill, 1996. Defence Introduced on the 26th November, 1996.

The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 22nd April, 1997.

The Motion for consideration of the Bill moved on the 4th August, 1997, Discussion was not concluded. The Bill was referred to a Select Committee of the Rajya Sabha, which presented its report on the 24th November, 1997.
21. The Navy (Amendment) Bill, 1997. Defence Introduced on the 12th March, 1997.

The Report of the Department-related Parliamentary Standing Committee on Defence laid on the Table of the Rajya Sabha on the 31st July, 1997.

The Motion for consideration of the Bill moved on the 22nd July, 1998, Discussion on the Bill was deferred, as agreed to by the House.
22. The Delhi Rent (Amendment) Bill, 1997. Urban Development Introduced on the 28th July, 1997.

The Bill was referred to the Department-related Parliamentary Standing Committee on Urban and Rural Development of the 11th and 12th Lok Sabhas’ (Paragraph No. 36427 dated the 11th August, 1997 and paragraph No. 36849 dated the 29th June, 1998 respectively) The Committees could not present their reports before the dissolution of the 11th and 12th Lok Sabhas’ and therefore the Bill was again referred to the Committee and intimation thereof was published in the Parliamentary Bulletin part-II dated the 21st February, 2000 vide paragraph No. 37823.
23. The Constitution (Eighty-third Amendment) Bill, 1997. Human Resource 

Development

 Introduced on the 28th July, 1997.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 24th November, 1997. 
24. The Companies Bill, 1997. Law, Justice and 

Company Affairs

 Introduced on the 14th August, 1997.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 27th July, 2000.
25. The Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 1998. Finance Introduced on the 9th July, 1998.

The motion for consideration of the Bill moved on 22nd July, 1998; discussion on the Bill was deferred.

The Report of the Department-related Parliamentary Standing Committee on Finance laid on the Table of the Rajya Sabha on the 30th November, 1998. 
26. The Foreigners (Amendment) Bill, 1998. Home Affairs Introduced on the 28th July, 1998.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 15th March, 2000.
27. The North-Eastern Council (Amendment) Bill, 1998. Home Affairs Introduced on the 8th December, 1998.
28. The Immigration (Carriers' Liability) Bill, 1998. Home Affairs Introduced on the 23rd December, 1998.

The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 11th March, 1999.
29. The Forward Contracts (Regulation) Amendment Bill, 1998. Consumer Affairs and

Public Distribution

 Introduced on the 23rd December, 1998.

The Bill was referred to the Department-related Parliamentary Standing Committee on Food, Civil Supplies and Public Distribution of the 12th Lok Sabha (Paragraph No. 37184 dated the 20th January, 1999). The Committee could not present its report before the dissolution of the 12th Lok Sabha and therefore the Bill was again referred to the Committee and the intimation thereof was published in the Parliamentary Bulletin part-II dated the 21st February, 2000 vide paragraph No. 37823.
30. The Prevention of Money Laundering Bill, 1999 Finance The Bill, as passed by the Lok Sabha was laid on the Table of the Rajya Sabha on the 3rd December, 1999. The Report of the Select Committee presented on the 24th July, 2000.
31. The Constitution (Eighty-seventh Amendment) Bill, 1999 Rural Development Introduced on the 17th December, 1999.
32. The Patents (Second Amendment) Bill, 1999 Commerce and 

Industry

 Introduced on the 20th December, 1999.

The Bill was referred to a Joint Committee of the Houses of Parliament on the 21st December, 1999.
33. The Repealing and Amending Bill, 1999 Law, Justice and

Company Affairs

 Introduced on the 21st December, 1999.
34. The Explosive Substances (Amendment) Bill, 1999 Home Affairs Introduced on the 23rd December, 1999.
The Report of the Department-related Parliamentary Standing Committee on Home Affairs presented on the 15th March, 2000.
35. The Lotteries (Prohibition) Bill, 1999 Home Affairs Introduced on the 23rd December, 1999.
The Bill was referred to the Department-related Parliamentary Standing Committee on Home Affairs by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 16th February, 2000 vide paragraph No. 37779.
36. The Aquaculture Authority Bill, 2000 Agriculture  Introduced on the 28th February, 2000.

The Bill was referred to the Department-related Parliamentary Standing Committee on Agriculture by the Speaker and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 8th March, 2000 vide paragraph No. 37904.
37. The Delhi University (Amendment) Bill, 2000. Human Resource Development Introduced on the 18th April, 2000.

The Report of the Department-related Parliamentary Standing Committee on Human Resource Development presented on the 1st August, 2000.
38. The Coal Mines (Nationalisation) Amendment Bill, 2000. Mines and Minerals Introduced on the 24th April, 2000.

The Bill was referred to the Department-related Parliamentary Standing Committee on Industry by the Chairman and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 1st May, 2000 vide paragraph No. 38024.
39. The Trade Unions (Amendment) Bill, 2000. Labour Introduced on the 28th April, 2000.

The Bill was referred to the Department-related Parliamentary Standing Committee on Labour and Welfare by the Speaker and intimation thereof was published in the Parliamentary Bulletin Part-II dated the 9th May, 2000 vide paragraph No. 38062.
40. The Indian Universities (Repeal) Bill, 2000. Human Resource Development Introduced on the 22nd August, 2000.

Statement-II

Private Members Bills

Sl.No.
Title of the Bill
Member-in-charge
Ministry concerned
Remarks
1
2
3
4
5
1. The Eradication of Unemployment Bill, 1996. Shri Suresh Pachouri Labour Motion for consideration of the Bill moved on the 28th April, 2000 discussion was not concluded.
2. The Foreigners (Amendment) Bill, 1996. Shri R. Margabandu Home Affairs Introduced on the 12th July, 1996.
3. The Constitution (Amendment) Bill, 1996 (to amend article 155) Shri R. Margabandu Home Affairs Introduced on the 12th July, 1996.
4. The Constitution (Amendment) Bill, 1996 (omission of article 356) Shri R. Margabandu Home Affairs Introduced on the 12th July, 1996.
5. The Drought Prone Areas (Special Provisions) Bill, 1996. Shri Suresh Pachouri Planning and Programme Implementation Introduced on the 26th July, 1996.
6. The Prohibition Bill, 1996. Shri Suresh Pachouri Social Justice and Empowerment Introduced on the 26th

July, 1996.
7. The Prevention of Stripping and Outraging Modesty of Women and Girls at Public Places Bill, 1996. Shri Suresh Pachouri Home Affairs Introduced on the 26th

July, 1996.
8. The Lotteries (Banning) Bill, 1996. Shri Suresh Pachouri Home Affairs Introduced on the 30th August, 1996.
9. The Child Slavery (Abolition and Rehabilitation) Bill, 1996. Shri Suresh Pachouri Labour Introduced on the 30th August, 1996.
10. The National Drinking Water Scheme Bill, 1996. Shri Suresh Pachouri Rural Development Introduced on the 30th August, 1996.
11. The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 1996. Shri R. Margabandu Social Justice and Empowerment Introduced on the 30th August, 1996.
12. The Rural Electrification Bill, 1996. Shri Suresh Pachouri Power Introduced on the 6th December, 1996
13. The High Court of Madhya Pradesh (Establishment of a Permanent Bench at Bhopal) Bill, 1996. Shri Suresh Pachouri Law, Justice and Company Affairs Introduced on the 6th December, 1996
14. The Abolition of Begging Bill, 1996. Shri Suresh Pachouri Social Justice and Empowerment Introduced on the 6th December, 1996
15. The Child Welfare Bill, 1996. Shri Suresh Pachouri Social Justice and Empowerment Introduced on the 20th December, 1996
16. The Hindu Marriage (Amendment) Bill, 1996. Dr. Y. Lakshmi Prasad Law, Justice and Company Affairs Introduced on the 20th December, 1996
17.

 

 The Bikaneri Bhujia, Papad and other Traditional Food Products (Protection from Multinationals and Heavy Industrial Companies) Bill, 1996. Shri Ramdas Agarwal Small Scale Industries and Agro and Rural Industries Introduced on the 20th December, 1996
18. The Constitution (Amendment) Bill, 1996 (to amend the Eighth Schedule). Shri Ramdas Agarwal Home Affairs Introduced on the 20th December, 1996
19. The Compulsory Crop Insurance Scheme for the Desert and Drought Prone Areas Bill, 1996. Shri Ramdas Agarwal Agriculture Introduced on the 20th December, 1996
20. The Land Acquisition (Amendment) Bill, 1997. Shri R. Margabandu Rural Development Introduced on the 21st February, 1997
21. The Cinematograph (Amendment) Bill, 1996. Shri Suresh Pachouri Information and Broadcasting Introduced on the 21st March, 1997
22. The Compulsory Primary Education Bill, 1997. Shri Suresh Pachouri Human Resource Development Introduced on the 21st March, 1997.
23. The Slums and Jhuggi Jhopri Areas (Basic Amenities and Clearance) Bill, 1997. Shri Suresh Pachouri Urban Development Introduced on the 21st March, 1997
24. The Administrative Tribunals (Amendment) Bill, 1997. Dr. Y. Lakshmi Prasad Personnel, Public Grievances and Pensions Introduced on the 21st March, 1997
25. The Compulsory Maintenance of National Highways and Roads Bill, 1997. Shri Suresh Pachouri Surface Transport Introduced on the 16th

May, 1997
26. The Prohibition of Using Images of Gods and Goddesses as Trade Marks Bill, 1997. Shri Suresh Pachouri Commerce and Industry Introduced on the 16th

May, 1997
27. The Compulsory Linking of Villages with Postal and Telegraphic Services Bill, 1997. Shri Suresh Pachouri Communications Introduced on the 16th

May, 1997
28. The Code of Criminal Procedure (Amendment) Bill, 1997. Dr. Y. Lakshmi Prasad Home Affairs Introduced on the 16th 

May, 1997
29. The Prevention of Environment Pollution by Distilleries Bill, 1997. Shri Suresh Pachouri Environment and Forests Introduced on the 25th

July, 1997
30. The Banking Companies (Audit of Accounts by the Comptroller and Auditor-General of India) Bill, 1997. Shri Suresh Pachouri Finance Introduced on the 25th

July, 1997
31. The High Court of Andhra Pradesh (Establishment of Permanent Bench at Visakhapatnam) Bill, 1997. Dr. Y. Lakshmi Prasad Law, Justice and Company Affairs Introduced on the 25th

July, 1997
32. The Farmers (Removal of Indebtedness) Bill, 1997. Shri Suresh Pachouri Finance Introduced on the 12th 

June, 1998
33. The Rural Labour Welfare Fund Bill, 1997. Shri Suresh Pachouri Labour Introduced on the 12th

June, 1998
34. The Prevention of Hunting in National Parks and Sanctuaries Bill, 1997. Shri Suresh Pachouri Environment and Forests Introduced on the 12th 

June, 1998
35. The Constitution (Amendment) Bill, 1998 (to amend article 74). Dr. Y. Lakshmi Prasad Home Affairs Introduced on the 12th

June, 1998
36. The High Court of Madras (Establishment of a Permanent Bench at Madurai) Bill, 1997. Shri R. Margabandu Law, Justice and Company Affairs Introduced on the 10th

July, 1998
37. The Supreme Court of India (Establishment of a Permanent Bench at Chennai) Bill, 1997. Shri R. Margabandu Law, Justice and Company Affairs Introduced on the 10th

July, 1998
38. The Constitution (Amendment) Bill, 1998 (to amend article 356). Shri R. Margabandu Home Affairs Introduced on the 4th December, 1998
39. The Land Acquisition (Tamil Nadu Amendment) Amending Bill, 1998. Shri R. Margabandu Rural Development Introduced on the 4th December, 1998
40. The Constitution (Amendment) Bill, 1998 (to amend the Eighth Schedule). Dr. L.M. Singhvi Home Affairs Introduced on the 4th December, 1998
41. The Constitution (Amendment) Bill, 1998 (to amend article 124) Shri Solipeta Ramachandra Reddy Law, Justice and Company Affairs Introduced on the 4th December, 1998
42. The Representation of the People (Amendment) Bill, 1998. Dr. Y. Lakshmi Prasad Law, Justice and Company Affairs Introduced on the 4th December, 1998
43. The Constitution (Amendment) Bill, 1998 (to amend article 80). Shri P. Prabhakar Reddy Home Affairs Introduced on the 4th December, 1998
44. The Constitution (Amendment) Bill, 1998 (Insertion of new articles 74A and 163A). Shri P. Prabhakar Reddy Home Affairs Introduced on the 4th December, 1998
45. The Constitution (Amendment) Bill, 1998 (to amend article 48A).

 

 Shri P. Prabhakar Reddy Environment and Forests Introduced on the 4th December, 1998
46. The Mango Growers of Andhra Pradesh and Other Areas (Marketing and other Facilities) Bill, 1998.  Dr. Y. Lakshmi Prasad Agriculture

 

 Introduced on the 18th December, 1998
47. The Constitution (Amendment) Bill, 1998 (to amend articles 269, 270 etc.). Shri C. Ramachandraiah Finance Introduced on the 18th December, 1998
48. The Crop Insurance Corporation Bill, 1998. Shri C. Ramachandraiah Agriculture Introduced on the 18th December, 1998
49. The Paan Masala and other Tobacco Products (Prohibition of Production, Sale and Distribution) Bill, 1998. Shri Santosh Bagrodia Health and Family Welfare Introduced on the 18th December, 1998
50. The Constitution (Amendment) Bill, 1998 (to amend article 348). Shri Suresh Pachouri Home Affairs Introduced on the 18th December, 1998
51. The Prevention of Insults to National Honour (Amendment) Bill, 1998. Shri Suresh Pachouri Home Affairs Introduced on the 18th December, 1998
52. The Promotion and Protection of Secularism Bill, 1998. Shri Suresh Pachouri Home Affairs Introduced on the 18th December, 1998
53. The Cyclone Prone Coastal Areas (Special Financial Package for Development and Miscellaneous Provisions) Bill, 1998.  Shri Solipeta Ramachandra Reddy Planning and Programme Implementation Introduced on the 18th December, 1998
54. The Constitution (Amendment) Bill, 1999 

(insertion of new article 16A) 

 

 Dr. Y. Radhakrishna Murty  Labour Introduced on the 26th February, 1999.
55. The Constitution (Amendment) Bill, 1999 

(insertion of new article 30A)

 Shri P. Prabhakar Reddy Rural Development Introduced on the 12th

March, 1999.
56. The Small and Marginal Farmers (Welfare) Bill, 1999. Shri Solipeta Ramachandra Reddy Agriculture Introduced on the 12th

March, 1999.
57. The Code of Criminal Procedure (Amendment) Bill, 1999. Shrimati Saroj Dubey Home Affairs Introduced on the 12th

March, 1999
58. The Indian Penal Code (Amendment) Bill, 1999. Shrimati Saroj Dubey Home Affairs Introduced on the 12th

March, 1999
59. The Constitution (Amendment) Bill, 1999

(to amend the seventh schedule)

 

 Shri C. Ramachandraiah Law, Justice and Company Affairs Introduced on the 3rd December, 1999
60. The Constitution (Amendment) Bill, 1999 (insertion of new article 9A)

 

 Shri C. Ramachandraiah Home Affairs Introduced on the 3rd December, 1999
61. The Constitution (Amendment) Bill, 1999 (insertion of new article 151A) Shri C. Ramachandraiah Personnel, Public Grievances and Pensions Introduced on the 3rd December, 1999
62. The Abolition of Begging Bill, 1999 Shri P. Prabhakar Reddy Social Justice and Empowerment Introduced on the 3rd December, 1999
63. The Commissions of Inquiry (Amendment) Bill, 1999 Shri P. Prabhakar Reddy Law, Justice and Company Affairs Introduced on the 3rd December, 1999
64. The Agricultural Workers (Provision for Continuous Employment, Conditions of Service and Welfare Measures) Bill, 1999 Shri Solipeta Ramachandra Reddy Agriculture Introduced on the 3rd December, 1999
65. The Agricultural Produce (Remunerative Support Prices and Miscellaneous Provisions) Bill, 1999 Shri Solipeta Ramachandra Reddy Agriculture Introduced on the 3rd December, 1999
66. The Constitution (Amendment) Bill, 1999 (insertion of new article 21A) 

 

 Shri Santosh Bagrodia Home Affairs Introduced on the 3rd December, 1999
67. The Economic Offences (Prevention of Arrest on Mere Suspicion) Bill, 1999 Shri Santosh Bagrodia Finance Introduced on the 3rd December, 1999
68. The Constitution (Scheduled Tribes) Order (Amendment) Bill, 1999 Shri Eduardo Faleiro Social Justice and Empowerment Introduced on the 3rd December, 1999
69. The Reservation of Posts in Services and Seats in Educational Institutions for People Belonging to Economically Backward Areas Bill, 1999. Shri Suresh Pachouri Social Justice and Empowerment Introduced on the 28th 

April, 2000
 
 

 
70. The Free Medical and Engineering Education to Deserving Poor Students Bill, 1999. Shri Suresh Pachouri Human Resource Development Introduced on the 28th

April, 2000

 
71. The Prevention of Communalisation and Saffronisation of Bureaucracy Bill, 2000 Shri Suresh Pachouri Home Affairs Introduced on the 28th

April, 2000
72. The Prevention of Production, Distribution and Sale of Synthetic Milk Bill, 1999. Shri Solipeta Ramachandra Reddy Health and Family Welfare Introduced on the 28th 

April, 2000
73. The Neglected, Abandoned and Indigent Widows (Welfare) Bill, 2000 Shri Solipeta Ramachandra Reddy Human Resource Development Introduced on the 28th 

April, 2000
74. The Constitution (Amendment) Bill, 2000 (to amend the Tenth Schedule)  Shri Solipeta Ramachandra Reddy Law, Justice and Company Affairs Introduced on the 28th 

April, 2000
75. The Constitution (Amendment) Bill, 1999 (insertion of new articles 28-A, 35-A and to amend article 102 etc and Ninth Schedule) Shri Eduardo Faleiro Home Affairs Introduced on the 28th

April, 2000

 
76. The Representation of the People (Amendment) Bill, 1999 Shri Eduardo Faleiro Law, Justice and Company Affairs Introduced on the 28th 

April, 2000
77. The Constitution (Schedule Castes) Order (Amendment) Bill, 2000 Shri Eduardo Faleiro Social Justice and Empowerment Introduced on the 28th 

April, 2000
78. The Code of Criminal Procedure (Amendment) Bill, 2000 Shri C.P. Thirunavukkarasu Home Affairs Introduced on the 28th 

April, 2000
79. The Prohibition of Smoking Bill, 2000 Shri Kartar Singh Duggal Health and Family Welfare Introduced on the 28th 

April, 2000
80. The Council of States (Administration) Bill, 1999 Dr. Y. Lakshmi Prasad Parliamentary Affairs Introduced on the 12th 

May, 2000
81. The Girl Child (Compulsory Education and Welfare) Bill, 2000 Shri S.S. Ahluwalia Human Resource Development Introduced on the 12th 

May, 2000
82. The Religious Conversions (Prohibition of Allurement and Use of Coercive Methods) Bill, 2000 Shri S.S. Ahluwalia Home Affairs Introduced on the 12th 

May, 2000
83. The Compulsory Vocational Education Bill, 2000 Shri S.S. Ahluwalia Human Resource Development Introduced on the 12th 

May, 2000
84. The Constitution (Amendment) Bill, 1999 (to amend article 174) Shri Rajnath Singh `Surya’ Law, Justice and Company Affairs Introduced on the 28th

July, 2000
85. The Constitution (Amendment) Bill, 1999 (to amend articles 1 and 85) Shri Rajnath Singh `Surya’ Law, Justice and Company Affairs Introduced on the 28th

July, 2000
86. The Constitution (Amendment) Bill, 2000 (to amend articles 58, 66, 75) Shri Amar Singh Law, Justice and Company Affairs Introduced on the 28th

July, 2000
87. The Public Financial Institutions (Obligation as to Fidelity and Secrecy) Amendment Bill, 1999 Shri Suresh Pachouri Finance Introduced on the 28th

July, 2000
88. The Prevention of Communalisation of Education History, Heritage and Educational Institutions Bill, 2000 Shri Suresh Pachouri Human Resource Development Introduced on the 28th

July, 2000

 
89. The Prevention of Communalisation of Education and Educational institutions Bill, 2000

 

 Shri Eduardo Faleiro Human Resource Development Introduced on the 28th

July, 2000
90. The Constitution (Amendment) Bill, 2000 (to amend article 80) Shri Sanjay Nirupam Law, Justice and Company Affairs Introduced on 18th

August, 2000
91. The Constitution (Amendment) Bill, 2000 (insertion of new article 371) Shri Karnendu Bhattacharjee Home Affairs Introduced on the 18th August, 2000
92. The Prevention of Insults to National Honour (Amendment) Bill, 2000 Shri Karnendu Bhattacharjee Home Affairs Introduced on the 18th August, 2000
93. The Guwahati High Court (Establishment of a Permanent Bench at Silchar) Bill, 2000 Shri Karnendu Bhattacharjee Law, Justice and Company Affairs Introduced on the 18th August, 2000
94. The Scheduled Castes and Scheduled Tribes (Reservation in Service) Bill, 2000 Shri R.S. Gavai Personnel, Public Grievances and Pensions Introduced on the 18th August, 2000
95. The Scheduled Castes and Scheduled Tribes (Reservation for Admission in All Courses of Study and Faculties in the Educational Institutions) Bill, 2000 Shri R.S. Gavai Human Resource Development Introduced on the 18th August, 2000
96. The Constitution (Amendment) Bill, 2000 (to amend article 15)

 

 Shri R.S. Gavai Social Justice and Empowerment Introduced on the 18th August, 2000
97. The Compulsory Desiltation of Dams and Rivers Bill, 2000 Shri S.S. Ahluwalia Water Resources Introduced on the 18th August, 2000
98. The Constitution (Amendment) Bill, 2000 (to amend articles 124 and 214) Shri S.S. Ahluwalia Law, Justice and Company Affairs Introduced on the 18th August, 2000
99. The Farmers (Old Age Allowance) Bill, 2000  Shri Solipeta Ramamchandra Reddy Rural Development Introduced on the 18th August, 2000
100. The Population Control Bill, 2000 Shri Rajeev Shukla Health and Family Welfare Introduced on the 18th August, 2000
101. The Constitution (Amendment) Bill, 2000 (to amend article 29) Shri Suresh Pachouri Home Affairs Introduced on the 18th August, 2000