Statement showing Bills passed by the Houses of Parliament during the Two Hundred and Ninth Session (2006) of the Rajya Sabha and Assented to by the President
|
Sl. No |
Title of the Bill |
Date on, and House in which introduced |
Date on which passed by the originating House |
Date on which passed/ret- urned by the other House |
Date of President’s Assent |
Act No. |
Date of Publication in the Gazette |
Remarks
|
|
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
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1. |
The Constitution (Scheduled Tribes) Order Amendment Bill, 2006. |
31.7.2006 Rajya Sabha |
27.11.2006 |
04.12.2006 |
12.12.2006 |
48 of 2006 |
13.12.2006 |
|
|
2. |
The Indian Rifles (Repeal) Bill, 2006. |
27.11.2006 Rajya Sabha |
30.11.2006 |
08.12.2006 |
17.12.2006 |
49 of 2006 |
18.12.2006 |
|
|
3. |
The Appropriation (Railways) No.5 Bill, 2006. |
5.12.2006 Lok Sabha |
05.12.2006 |
07.12.2006 |
17.12.2006 |
50 of 2006 |
18.12.2006 |
Money Bill |
|
4. |
The Jallianwala Bagh National Memorial (Amendment) Bill, 2006. |
23.11.2006 Lok Sabha |
30.11.2006 |
05.12.2006 |
21.12.2006 |
51 of 2006 |
21.12.2006 |
|
|
5. |
The Uttranchal (Alteration of Name) Bill, 2006. |
04.12.2006 Lok Sabha |
05.12.2006 |
07.12.2006 |
21.12.2006 |
52 of 2006 |
21.12.2006 |
|
|
6. |
The Appropriation (Railways) No. 6 Bill, 2006. |
05.12.2006 Lok Sabha |
05.12.2006 |
07.12.2006 |
21.12.2006 |
53 of 2006 |
21.12.2006 |
Money Bill |
|
7. |
The Essential Commodities (Amendment) Bill, 2006. |
20.12.2005 Rajya Sabha |
21.08.2006 |
28.11.2006 |
24.12.2006 |
54 of 2006 |
26.12.2006 |
|
|
8. |
The Appropriation (No.5) Bill, 2006. |
12.12.2006 Lok Sabha |
12.12.2006 |
14.12.2006 |
24.12.2006 |
55 of 2006 |
26.12.2006 |
Money Bill |
|
9. |
The Appropriation (No.6) Bill, 2006. |
12.12.2006 Lok Sabha |
12.12.2006 |
14.12.2006 |
24.12.2006 |
56 of 2006 |
26.12.2006
|
Money Bill |
|
10. |
The Indian Telegraph (Amendment) Bill, 2006. |
19.05.2006 Lok Sabha |
08.12.2006 |
13.12.2006 |
29.12.2006 |
57 of 2006 |
29.12.2006 |
The Bill replaces an Ordinance on the subject. |
|
11. |
The Administrative Tribunals (Amendment) Bill, 2006. |
14.12.2006 Rajya Sabha |
14.12.2006 |
18.12.2006 |
29.12.2006 |
1 of 2007 |
02.01.2007 |
The Bill was introduced as the Administrative Tribunals (Second Amendment) Bill, 2006. |
|
12. |
The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Bill, 2006. |
13.12.2005 Lok Sabha |
15.12.2006 |
18.12.2006 |
29.12.2006 |
2 of 2007 |
02.01.2007 |
The Bill was introduced as the Scheduled Tribes (Recognition of Forest Rights) Bill, 2005. |
|
13. |
The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Amendment Bill, 2006. |
28.07.2006 Lok Sabha |
13.12.2006 |
14.12.2006 |
29.12.2006 |
3 of 2007 |
02.01.2007 |
|
|
14. |
The Commissions for Protection of Child Rights (Amendment) Bill, 2006. |
08.12.2006 Lok Sabha |
13.12.2006 |
14.12.2006 |
29.12.2006 |
4 of 2007 |
02.01.2007 |
|
|
15. |
The Central Educational Institutions (Reservation in Admission) Bill, 2006. |
25.08.2006 Lok Sabha |
14.12.2006 |
18.12.2006 |
03.01.2007 |
5 of 2007 |
04.01.2007 |
|
|
16. |
The Prohibition of Child Marriage Bill, 2006. |
20.12.2004 Rajya Sabha |
14.12.2006 |
19.12.2006 |
10.01.2007 |
6 of 2007 |
11.01.2007 |
The Bill was introduced as the Prevention of Child Marriage Bill, 2004. |
|
17. |
The English and Foreign Languages University Bill, 2006. |
20.03.2006 Rajya Sabha |
05.12.2006 |
12.12.2006 |
10.01.2007 |
7 of 2007 |
11.01.2007 |
The Bill was introduced as the Central Institute of English and Foreign Languages University Bill, 2006. |
|
18. |
The Rajiv Gandhi University Bill, 2006. |
31.07.2006 Rajya Sabha |
13.12.2006 |
18.12.2006 |
10.01.2007 |
8 of 2007 |
11.01.2007 |
|
|
19. |
The Tripura University Bill, 2006. |
31.07.2006 Rajya Sabha |
13.12.2006 |
18.12.2006 |
10.01.2007 |
9 of 2007 |
11.01.2007 |
|
|
20. |
The Sikkim University Bill, 2006. |
31.07.2006 Rajya Sabha |
13.12.2006 |
18.12.2006 |
10.01.2007 |
10 of 2007 |
11.01.2007 |
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YOGENDRA NARAIN,
Secretary-General.