Statement showing Bills passed by the Houses of
Parliament during the Two Hundred and Eighth session (2006) of the Rajya Sabha
and Assented to by the President
|
Sl. No |
Title of the Bill |
Date
on, and House in which introduced |
Date
on which passed by the originating House |
Date on which passed/ret- urned by the other House |
Act
No. |
Date
of Publication in the Gazette |
Remarks
|
|
|
1 |
2 |
3 |
4 |
5 |
6 |
7 |
8 |
9 |
|
1. |
The Parliament (Prevention of Disqualification) Amendment Bill, 2006. |
16.5.2006 Lok Sabha |
16.05.2006 *31.07.2006 |
17.5.2006 *27.7.2006 |
22.08.2006 |
31 of 2006 |
22.08.2006 |
*Bill as passed by the Houses of Parliament and returned by President
for their reconsideration under the proviso to article 111 of the
Constitution laid on the Table of Rajya on 25.07.2006. The Bill was passed
again by Rajya Sabha on 27.07.2006 and by Lok Sabha on 31.07.2006. |
|
2. |
The Spirituous Preparations (Inter-State Trade and Commerce) Control
(Repeal) Bill, 2006. |
23.12.2005 Rajya Sabha |
15.05.2006 |
03.08.2006 |
22.08.2006 |
32 of 2006 |
22.08.2006 |
|
|
3. |
The Juvenile Justice (Care and Protection of Children) Amendment
Bill, 2006. |
29.08.2005 Lok Sabha |
22.08.2006 |
33 of 2006 |
23.08.2006 |
|
||
|
4. |
The Food Safety and Standards Bill, 2006. |
25.08.2005 Lok Sabha |
23.08.2006 |
34 of 2006 |
24.08.2006 |
|
||
|
5. |
The Actuaries Bill, 2006. |
19.03.2005 Lok Sabha |
35 of 2006 |
28.08.2006 |
|
|||
|
6. |
The Appropriation (No.4) Bill, 2006. |
11.08.2006 Lok Sabha |
22.08.2006 |
36 of 2006 |
28.08.2006 |
Money Bill |
||
|
7. |
The Appropriation (Railways) No.4 Bill, 2006. |
11.08.2006 Lok Sabha |
22.08.2006 |
37 of 2006 |
28.08.2006 |
Money Bill |
||
|
8. |
The Government Securities Bill, 2006. |
21.12.2004 Lok
Sabha |
38 of 2006 |
|
||||
|
9. |
The Wild Life (Protection) Amendment Bill, 2006. |
23.12.2005 Rajya Sabha |
22.08.2006 |
25.08.2006 |
03.09.2006 |
39 of 2006 |
04.09.2006 |
|
|
10. |
The Salary, Allowances and Pension of Members of Parliament (Amendment)
Bill, 2006. |
22.08.2006 Lok Sabha |
23.08.2006 |
24.08.2006 |
12.09.2006 |
40 of 2006 |
12.09.2006 |
|
|
11. |
The Cantonments Bill, 2006. |
22.12.2003 Rajya
Sabha |
01.08.2006 |
18.08.2006 |
13.09.2006 |
41 of 2006 |
14.09.2006 |
|
|
12. |
The Central Silk Board (Amendment) Bill, 2006. |
30.08.2005 Rajya Sabha |
14.08.2006 |
22.08.2006 |
13.09.2006 |
42 of 2006 |
14.09.2006 |
|
|
13. |
The Protection of Human Rights (Amendment) Bill, 2006. |
08.12.2005 Rajya
Sabha |
03.08.2006 |
24.08.2006 |
13.09.2006 |
43 of 2006 |
14.09.2006 |
|
|
14. |
The |
28.07.2006 Rajya Sabha |
21.08.2006 |
24.08.2006 |
13.09.2006 |
44 of 2006 |
14.09.2006 |
|
|
15. |
The Banking Companies (Acquisition and Transfer of Undertakings) and
Financial Institutions Laws (Amendment) Bill, 2006. |
16.08.2005 Lok Sabha |
23.08.2006 |
24.08.2006 |
25.09.2006 |
45 of 2006 |
26.09.2006 |
|
|
16. |
The Produce Cess Laws (Abolition) Bill, 2006. |
15.05.2005 Lok Sabha |
03.08.2006 |
14.08.2006 |
25.09.2006 |
46 of 2006 |
26.09.2006 |
Money Bill |
|
17. |
The |
21.03.2006 Rajya Sabha |
16.05.2006 |
03.08.2006 |
03.11.2006 |
47 of 2006 |
06.11.2006 |
|
YOGENDRA NARAIN,